Section 2 in The Telegraph Wires (Unlawful Possession) Act, 1950
2. Definitions
.In this Act,(a)prescribed means prescribed by rules made under this Act;(b)[ telegraph wire means any copper wire with the diameter of which in millimetres, is, [Substituted by Act 44 of 1975, Section 2 (w.e.f. 7.8.1975).](i)not less than 2.43 and not more than 2.53; or(ii)not less than 2.77 and not more than 2.87; or(iii)not less than 3.42 and not more than 3.52.]
