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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Manipur - Subsection

Section 40(2)(a) in The Manipur Panchayati Raj Act, 1994

(a)a fee for providing sanitary arrangements at such places of worship or pilgrimage, fairs and melas within its jurisdiction as may be specified by the Government by notification;