Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 46 in Tamil Nadu Marumakkattayam Act, 1932

46. Collector's order to be final.

- The order of the Collector registering a tarwad as partible under section 42 or registering a tarwad as impartible under section 43 or cancelling such registration under section 44, shall be final and shall not be questioned in any Civil Court.