Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 6 in Telangana State Electrical Licensing Regulations, 2018 6. Sub-Committees. - The Board shall have power to appoint Sub-Committees and delegate such of its powers to these Sub-Committees as the Board considers fit.
