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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(8) in Rajasthan Para-medical Council Regulations, 2014

(8)If in any case the Superintendent of examination centre acts irresponsibility in the opinion of the authorities of the Council, suitable action shall be taken against such Superintendent and the decision of the Council in this respect shall be final and binding on the Superintendent concerned.