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Rajasthan High Court - Jodhpur

Lal Bahadur Shastri Vidhyalaya Samiti vs Union Of India (2024:Rj-Jd:52662-Db) on 19 December, 2024

Author: Manindra Mohan Shrivastava

Bench: Manindra Mohan Shrivastava

[2024:RJ-JD:52650-DB]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                  D.B. Civil Writ Petition No. 21129/2024

Lal Bahadur Shashtri Vidhyalay Shiksha Samiti, Dungarana
Through     Its     Authorized         Signatory,        Debilal       Chairman,      S/o
Ladhuram,         Age     About       35      Years,      R/o        462     Dungarana,
Hanumangarh, Rajasthan. (RJ14 PA 1080) (RJ49 PA 0915).
                                                                            ----Petitioner
                                        Versus
1.       Union Of India, Through The Joint Secretary, Ministry Of
         Road Transport And Highways, Transport Bhawan, 1,
         Parliament Street, New Delhi - 110001.
2.       The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur - Rajasthan.
3.       State      Of      Rajasthan,           Through             Upper     Transport
         Commissioner           (Rules),        Government             Of     Rajasthan,
         Parivahan Bhawan, Sahakar Marg, Jaipur- Rajasthan.
4.       Regional Transport Officer, Rto Office, Nohar.
5.       District Transport Officer, Dto Office Nohar.
                                                                      ----Respondents
                                  Connected with

                  D.B. Civil Writ Petition No. 18842/2024

 1.      Kadar Kureshi S/o Farukh Kureshi, Aged About 32 Years,
         R/o Khinwsar, District Nagaur, Rajasthan. (Rj19-Gd-
         7624).
 2.      Samad Kanwar S/o Man Singh, Aged About 50 Years, R/
         o Pabudhan Singh Ki Dhani, Dantina, Khinwsar, And
         District Nagaur. (Rj07-C-2839)
 3.      Durgaram S/o Amraram, Aged About 45 Years, R/o
         Govt. Sr. Sec. School, Titrari, District Nagaur. (Rj21-Ga-
         9655)
 4.      Shree Kalayan Bal Bharti Shikhsan Sansthan, R/o
         Jawala, Teh. Parbatsar, Through Baldev Ram Gadhwal S/
         o Bhanna Ram, Age About 46 Years, R/o Jodhras,teh.
         Degana, District Nagaur. (Rj21-Pa-2955)
 5.      Surya      Shikhsan         Sansthan,          R/o     Seconday         School,
         Kuchera, Through Rajendra Singh S/o Phool Singh, Age
         About 84 Years, R/o 164 Bunrawatan, District Nagaur.

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         (Rj21-Pa-2955).
 6.      Shiv Narayan Singh S/o Prapat Singh, Aged About 47
         Years, R/o Tangli, District Nagaur. (Rj21-C-2798)
 7.      Habib S/o Moinu Deen, Aged About 54 Years, R/o
         Bhuwalo Bas Nimbari Chandawata, District Nagaur.
         (Rj21-Gc-6209)
 8.      Omprakash S/o Babulal, Aged About 36 Years, R/o
         Nayko Ki Dhani, Gram Mundi, Kuchera, District Nagaur.
         (Rj21-Gc-7705)
 9.      Ram Swaroop S/o Devilal, Aged About 70 Years, R/o
         149, Rol, Jayal, District Nagaur. (Rj21-Gc-5564).
 10.     Baburam S/o Naryan Ram, Aged About 63 Years, R/o
         Aakla, Teh. Khinwsar, District Nagaur. (Rj21-Gc-5635).
 11.     Budhram S/o Amra Ram, Aged About 48 Years, R/o
         Ward. No. 05, Sanwatsar, District Bikaner. (Rj21-Gc-
         2271)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Transport Bhawan, 1, Sansad
         Marg, Gokul Nagar, Connaught Place, New Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Transport
         Department, Parivahan Bhawan, Sahkar Marg, Jaipur,
         Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
 5.      District Transport Officer, Dto Office, Bikaner.
                                                                    ----Respondents

                D.B. Civil Writ Petition No. 19017/2024

 1.      Madan Lal S/o Narayan Lal, Aged About 32 Years, R/o
         Village Lalas, Tehsil Nawa, District Nagaur (Raj.). Vehicle
         No. Rj-23-Gc-0466
 2.      Ramdev S/o Narayan Ram, Aged About 36 Years, R/o
         290 Bhakro Ki Dhani Janjila, District Nagaur (Raj.).
         Vehicle No. Rj-23-Ua-1747


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 3.      Jagdish S/o Suja Ram, Aged About 35 Years, R/o Jato
         Ka Mohalla Rid, Tehsil Parbatsar, District Nagaur (Raj.).
         Vehicle No. Rj-14-Ub-7823
 4.      Firoz Khan S/o Mohd. Saphi, Aged About 38 Years, R/o
         57 Muslim Mohalla Bhanwata Nawa Nagaur Rajasthan
         Vehicle No. Rj-21-Ub-5672
 5.      Mahendra Singh S/o Richhpal Singh, Aged About 46
         Years, R/o Kukanwali, Tehsil Nawa, District Nagaur
         (Raj.). Vehicle No. Rj-23-Ua-4118
 6.      Islamudeen S/o Sabudeen, Aged About 52 Years, R/o
         Toshina, Tehsil Didwana, District Nagaur (Raj.) Vehicle
         No. Rj-10-Ua-6690
 7.      Rajesh Tambi S/o Jagdish Prasad Tambi, Aged About 40
         Years, R/o 57, Tambi Bhawan, Jhakeshwar Marg Bani
         Park, Jaipur (Raj.). At Present C/o Vikram Singh, R/o
         Ward No.1 Kila Colony, Parbatsar, District Nagaur (Raj.)
         Vehicle No. Rj-14-Ua-1100.
 8.      Jakhir S/o Gulab Khan, Aged About 32 Years, R/o Padam
         Pura Gotan Nagaur (Raj) Vehicle No. Rj-21-Gb-9757
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government. Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,          Sansad        Marg.      Gokul    Nagar,
         Connaught Place. New Delhi
 2.      State    Of     Rajasthan,         Through         Secretary,    Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan
         Sahkar Marg, Jaipur (Raj.)
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.)
 4.      District Transport Officer, Dto Office, Nagaur (Raj.).
 5.      District Transport Officer, Dto Office, Deedwana (Raj.).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 19589/2024

 Khushal Ram S/o Shri Rana Ram, Aged About 40 Years,
 Resident Of Village Tolesar Charnan Teh. Balesar Dist. Jodhpur.
 Registered Owner Of Vehicle No. Rj 18 Ga 1802.


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                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways Transport
         Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
         New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur Rajasthan.
 4.      Regional Transport Officer, R T O Office Jodhpur.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 19591/2024

 1.      Kola Ram S/o Shri Ganesha Ram, Aged About 37 Years,
         R/o Siriya Devi Nagar, Kundal, Barmer, District Barmer
         (Rajasthan). (Vehicle Registration No. Rj 39 Ga 3935).
 2.      Chhagani Ram Gehlot S/o Shri Achalu Ram Gehlot, Aged
         About 74 Years, Resident Of 327-Dilip Nagar Lal Sagar,
         Jodhpur,       District        Jodhpur          (Rajasthan).       (Vehicle
         Registration No. Rj 19 Gb 0117).
 3.      Kala Ram S/o Shri Dipa Ram, Aged About 60 Years,
         Resident Of Manjuo Ki Dhani, Digaon, Tehsil Raniwara,
         District Jalore (Rajasthan). (Vehicle Registration No. Rj
         46 Ga 4057).
 4.      Shyam Sunder Khatri S/o Shri Teja Ram, Aged About 48
         Years, Resident Of Subhash Nagar Colony, Sanchore,
         District Jalore (Rajasthan). (Vehicle Registration No. Rj
         16 Ga 6239).
 5.      Malaram S/o Shri Gokal Ram Kalvi, Aged About 54
         Years, Resident Of 343-Manjal, Tehsil Siwana, District
         Barmer (Rajasthan). (Vehicle Registration No. Rj 19 Ic
         8708).
 6.      Khangara Ram S/o Shri Bada Ram, Aged About 40
         Years, Resident Of Rebariyon Ki Dhani, Mithora, District
         Barmer (Rajasthan). (Vehicle Registration No. Rj 19 Pb
         5346).



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 7.      Rajendra S/o Shri Bhagirath, Aged About 40 Years,
         Resident Of Village Narsae, Tehsil Bhopalgar, District
         Jodhpur (Rajasthan).(Vehicle Registration No. Rj 21 Ga
         4048).
 8.      Kan Das S/o Shri Bhairu Das, Aged About 66 Years,
         Resident Of Sado Ka Bas, Bhawad, District Jodhpur
         (Rajasthan). (Vehicle Registration No. Rj 19 Ta 1601).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg Jaipur (Rajasthan).
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur (Rajasthan).
 4.      The District Transport Officer, Dto Office Jodhpur. District
         Jodhpur (Rajasthan).
 5.      The District Transport Officer, Dto Office Balotra, District
         Barmer (Rajasthan).
 6.      The District Transport Officer, Dto Office Bhinmal,
         District Jalore (Rajasthan).
 7.      The District Transport Officer, Dto Office Jalore, District
         Jalore (Rajasthan).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 19592/2024

 1.      Khem Raj Salvi S/o Shankar Lal Salvi, Aged About 39
         Years, R/o Laxmipura, Tehsil Dungla, Distt. Chittorgarh
         (Raj.) (Rj09 Ga 7871).
 2.      Satya Narayan Banjara S/o Ganga Ram Banjara, Aged
         About 39 Years, R/o Doulatpura, Morwan, Tehsil Dungla
         Distt. Chittorgarh (Raj.) (Rj09 Gc 5296).
 3.      Rodi Lal Mehta S/o Bheru Lal Mehta, Aged About 67
         Years, R/o Teliyon Ka Mandir, Tehsil Dungla, Distt.
         Chittorgarh (Raj.) (Rj09 Ga 2958).


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 4.      Soji Ram Banjara S/o Heera Lal Banjara, Aged About 66
         Years, R/o Banjara Basti, Jhadol Tehsil Raipur, District
         Bhilwara (Raj.) (Rj06 Gc 5354).
 5.      Farukh Mohammad Dayar S/o Allanoor Dayar, Aged
         About 54 Years, R/o Nai Nagari, Mustafa Nagar, Pur,
         Distt. Bhilwara (Raj.) (Rj06 Gc 1149).
 6.      Dilkhush Meena S/o Ramkunwar Meena, Aged About 29
         Years, R/o Jhupdia Beletha, Jahajpur, Distt. Bhilwara
         (Raj.) (Rj29 Ga 9656).
 7.      Parmeshwar Lal Kaswa S/o Nanu Ram Kaswan, Aged
         About 54 Years, R/o 237, Hetamsar, Ramasar, Distt.
         Bikaner (Raj.). (Rj07 Gc 9810)
 8.      Roshan Khan S/o Pannu Khan, Aged About 32 Years,
         Raowala, Barsalpur, Distt. Bikaner (Raj.) (Rj07 Ua
         1416).
                                                                       ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The       Secretary   To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Bhilwara.
 5.      Regional Transport Officer, Rto Office, Chittorgarh.
 6.      Regional Transport Officer, Rto Office, Bikaner.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 19745/2024

 1.      Mahender Singh S/o Rajkaran, Aged About 37 Years,
         Ward      No       06,       Gheu,         Tehsil          Bhadra,   District
         Hanumangarh. (Rj14Ub0401)
 2.      Rakesh S/o Om Prakash, Aged About 31 Years, Vpo
         Dayawath Malwas, Tehsil Rajgarh, District Churu. Hall
         Sahwa Road Nohar, Hanumangarh (Rj31Ub0054)

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 3.      Sajjan Kumar S/o Shri Niwas, Aged About 65 Years,
         Ward No 20, Badave Wala Mohalla, Tehsil Bhadra District
         Hanumangarh. (Rj31C1447)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,          Though         The     Secretary     To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur, Rajasthan
 3.      Commissioner          Of    Transports,         Transport       Department
         Parivahan Bhawan, Sahakar Marg Jaipur, Rajasthan.
 4.      Department Of Transport Officer, Dto Office, Nohar,
         District Hanumangarh, Rajasthan.
 5.      Regional Transport Officer, Rto Officer, Hanumangarh,
         Rajasthan.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 20153/2024

 1.      Narpat Kumar S/o Sh. Gobar Ram, Aged About 21
         Years, Resident Of Village Jethantari, District Barmer. (Rj
         12 Ua 0998).
 2.      Uma Ram S/o Sh. Kala Ram, Aged About 29 Years,
         Resident       Of   Bheemarlai          Station,       Tehsil   Pachpadra,
         District Balotra. (Rj 16 Ga 3348).
 3.      Faruk Khan S/o Sh. Akabar Khan, Aged About 28 Years,
         Resident Of Kesarpura, Nawoda Bera, Tehsil Pachpadra,
         District Balotra. (Rj 39 Ga 3923).
 4.      Kheta Ram S/o Sh. Bala Ram, Aged About 60 Years,
         Resident Of Setrau, Ramsar, District Barmer. (Rj 09 Ga
         3928).
 5.      Shaitan Singh S/o Sh. Sona Singh, Aged About 43
         Years, Resident Of Purohiton Ka Bas, Kharva, Tehsil
         Pachpadra, District Balotra. (Rj 04 Ga 3052).
 6.      Ganga Ram S/o Sh. Khima Ram, Aged About 32 Years,
         Resident Of Merak Ki Beri Sajiyaji Tehsil Panchpadra.


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         District Balotra (Rj 39 Ga 2313).
 7.      Kani Ram S/o Sh. Satya Ram, Gawariyo Ka Bas,
         Mathaniya, District Jodhpur. (Rj 16 C 1883).
 8.      Pancha Ram S/o Sh. Munna Ram Meghwal, Aged About
         44 Years, Resident Of Anwana, Osinan, Jodhpur. (Rrx
         9894).
 9.      Bhagwan Ram S/o Sh. Kishna Ram, Aged About 64
         Years, Resident Of Godaro Ki Dhani, Nandara Kalla,
         Mandor, Jodhpur. (Rj 19 19 Ga 0823).
 10.     Keval Ram S/o Sh. Shankar Ram, Aged About 48 Years,
         Resident       Of    Budiwada,         Tehsil      Panchpadra,       District
         Balotra. (Rj 39 Ga 6030).
 11.     Nitesh S/o Sh. Asu Ram, Aged About 26 Years, Resident
         Of Near Third Fatak, Balotra. (Rj 04 Ga 3484).
 12.     Heera Ram S/o Sh. Gumna Ram, Aged About 34 Years,
         Resident Of Botala Purohitan, Tehsil Pachpadra, Balotra.
         (Rj 04 Ga 3101).
 13.     Raj Kumar Parihar S/o Sh. Bhanwar Lal, Aged About 43
         Years, Resident Of Padru Ka Bas, Tehsil Siwana, District
         Balotra. (Rj 04 U 0209).
 14.     Nimba Ram S/o Sh. Hanuman Ram, Aged About 39
         Years, Resident Of Patasar, Tehsil Pachpadra, District
         Balotra. (Rj 39 Ga 2297).
 15.     Heer Singh S/o Sh. Prem Singh, Aged About 56 Years,
         Resident Of Dudhwa, Tehsil Pachpadra, District Balotra.
         (Rj 19 Ga 9165).
 16.     Mangla Ram S/o Sh. Chhoga Ram, Aged About 47 Years,
         Resident Of Bhaduo Ka Bas, Rawar, District Jodhpur. (Rj
         04 Ga 2591).
 17.     Indra W/o Sh. Mula Ram, Aged About 40 Years, Resident
         Of A 177, Defense Colony, Second Extension, Kamla
         Nehru Nagar, Jodhpur. (Rj 22 G 3242) (Rj 19 Gb 0919).
 18.     Sobha W/o Late Sh. Jagdish Choudhary, Aged About 24
         Years,    Resident         Of    Khari       Khurd,        Bhawad,    Baori,
         Jodhpur . (Rj 21 Ga 1756).
 19.     Jay Hari Motor Driving School, Through Proprietor Smt.
         Neelam Kanwar W/o Jogendra Singh Sekhawat, Aged
         About 40 Years, Fci Colony, Jalore. (Rj 19 1G 8635).


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 20.     Gaffar Khan S/o Sh. Jabbar Khan, Aged About 65 Years,
         Resident Of Near Chadmari Masjid, Aburoad, Sirohi. (Rj
         24 Ga 1201).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 20315/2024

 1.      Abdul    Wahid,        Aged      About       30     Years,    Resident   Of
         Hazisagar, Saranpura, Aau, District Phalodi. (Rj 16 C
         1521).
 2.      Rahamat Ala S/o Muse Khan,, Aged About 35 Years,
         Resident       Of    Immam         Nagar,       Sajjnaniyo      Ki   Dhani,
         Gantiyali, District Jodhpur. (Rj 43 Ga 7215).
 3.      Nijam Din S/o Abdul Khan, Aged About 39 Years,
         Resident Of Sindhiyo Ki Dhani, Dholasar, Phalodi,. (Rj 43
         Ga 6299)
 4.      Sakur Khan S/o Amu Khan, Aged About 48 Years,
         Resident Of Sipaiyo Ki Dhani, Bedu Kalla, District
         Jodhpur. (Rj 43 Ga 3920).
 5.      Mukesh S/o Khiya Ram, Aged About 36 Years, Resident
         Of Ward No. 2, Keriya Marg, Kuchera, Nagaur (Rj 21 Gb
         7117)
 6.      Roopa Ram S/o Bhakar Ram, Aged About 44 Years, R/o
         Javaliyo Ki Dhani, Karani, District Jodhpur. (Rj 19 Gf
         2688)
 7.      Pradeep Singh S/o Shyam Singh Bhati, Aged About 36
         Years, R/o Khudiyala, Tehsil Shergarh, District Jodhpur.
         (Rj 19 Ga 6165)
 8.      Bhera Ram Patel S/o Bhakar Ram Patel, Aged About 52


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         Years, R/o Patelo Ka Bas, Mogra Kalla, Jodhpur (Rj 19
         Ga 8679).
 9.      Saleem Khan S/o Sumar Khan, Aged About 40 Years, R/
         o Bawarli, Musalmamo Ki Dhani, Shergarh, Jodhpur. (Rj
         19 Ga 8335).
 10.     Bhatu Ram S/o Bhanwar Lal, Aged About 42 Years, R/o
         Jugat Singh Nagar, Sakhalo Ki Dhani, Balarva, Tivri
         Jodhpur. (Rj 19 Ga 8148).
 11.     Dalu Ram S/o Uda Ram, Aged About 39 Years, R/o 27-B
         Transport Nagar, Naya Gaon, Pali (Rj 22 Gb 5558).
 12.     Pramnath,        Aged       About       37      Years,      R/o   Punrasar,
         Dungargarh, Bikaner At Present Barani Nagaur, (Rj 21
         Gc 5441).
 13.     Mukesh Sankhla S/o Panna Lal, Aged About 30 Years, R/
         o Old Power House, Nagaur. (Rj 21 Gc 5329)
 14.     Ramji Lal S/o Nang Ram @ Nanag Ram, Aged About 45
         Years, R/o Village Harmada, Tehsil Amer, Jaipur. (Rj 14
         Gk 9585).
 15.     Bhagwana Ram S/o Purkha Ram, Aged About 44 Years,
         R/o Satika Khurd, Pachodi, Nagaur. (Rj 21 Ua 9037).
 16.     Prabhu Ram S/o Kana Ram,, Aged About 39 Years, R/o
         Meghwalo Ka Mohalla, Parewada, Tehsil Sujangarh,
         Churu (Rj 21 Ga 7016).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahkar Marga, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marga, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 20330/2024

 1.      Mohan Lal Suthar S/o Sh. Kumbha Ram, Aged About 49
         Years, Resident Of Dhanpura Colony, Anadara, Tehsil

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         Reodar, Sirohi. (Rj 16 Gc 7119)
 2.      Sajid Ahmad S/o Sh. Rasid Ahmad, Aged About 40
         Years, Resident Of Ward No. 18, Bhawari, Swroopganj,
         Pindwara, District Sirohi. (Rj 24 Ga 0996).
 3.      Jethu Singh S/o Sh. Paras Nath, Aged About 35 Years,
         Resident Of Village Thirod, Merta, Nagaur. (Rj 21 Gc
         6352)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 20590/2024

 1.      Vijay Singh S/o Hari Singh, Aged About 26 Years,
         Resident        Of      Bhagawan,            Tehsil        Nohar,    District
         Hanumangarh. (Rj20Ua2423)
 2.      Balwan Singh S/o Jagdish Prasad, Aged About 36 Years,
         Resident Of Ward No. 06 Bhadi, Tehsil Bhadra, District
         Hanumangarh. (Rj49Pa0797)
 3.      Ramswarup S/o Nanu Ram, Aged About 46 Years,
         Resident Of Ward No. 7, Jhidasar, Tehsil Rawatsar
         District Hanumangarh. (Rj22C2758)
 4.      Jaipal S/o Ami Lal, Aged About 45 Years, Resident Of
         Barmsar,       Tehsil       Rawatsar,         District       Hanumangarh.
         (Rj31Ga1347)
 5.      Sahab Ram S/o Ved Prakash, Aged About 37 Years,
         Resident        Of       Khuiyan,           Tehsil         Nohar,    District
         Hanumangarh. (Rj10Ga1785)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government

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         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur, Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur, Rajasthan.
 4.      Department Of Transport Officer, Dto Office, Nohar,
         District Hanumangarh, Rajasthan.
 5.      Regional Transport Officer, Rto Officer, Hanumangarh,
         Rajasthan.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 19458/2023

 1.      Varun Beverages Ltd, Through Authorized Signatory
         Mohammad Rafique S/o Sh. Abdul Aziz, Aged About 53
         Years, Spl 1-159, Phase Iii, Riico Industrial Area,
         Boranada. Jodhpur.
 2.      Janta Sweet Home Pvt. Ltd, Through Its Partner Rajesh
         Agarwal S/o Sh Jethmal Agarwal, Aged About 49 Years,
         3 Nai Sarak, Jodhpur.
 3.      Jitendra Gehlot S/o Om Prakash, Aged About 34 Years,
         Resident Of Gali No. 1, Keshav Nagar, Kheme Ka Kua,
         Jodhpur.
 4.      Dinesh S/o Sh. Javri Lal, Aged About 35 Years, Resident
         Of 21 Meghwalo Ki Dhani, Ward No. 4, Basni Second
         Phase, Jodhpur.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan


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 4.      The District Transport Officer, Jodhpur.
 5.      The District Transport Officer, Jaipur.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 16594/2017
 Bhartiya Janta Vahan Chalak Sang, Bikaner Throgh State
 President, Bhawani Shankar Vyas S/o Shri Sundar Lal Vyas,
 Aged About 34 Years, Resident Of Lalano Vyason Ka Chowk,
 Manavaton Purohiton Ki Gali, Bikaner.
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India Through The Secretary, Ministry Of Road
         Transport And Highways, Government Of India, New
         Delhi.
 2.      The Transport Commissioner, Department Of Transport,
         Secretariat, Jaipur.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 19198/2022
 Shri Nath Pvt. Bus Owners Society, Office - Goverdhan Kund,
 Bus Stand, Nathdwara (Raj.) Through Member Ladu Lal Gattani
 S/o Kanhaiya Lal Gattani By Caste Gattani, Aged About 71
 Years, Distt. Bhilwara (Raj.).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Conaught Place,
         New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Rajsamand.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 19288/2022
 Bus Operators Association, Rajasthan (Regd.), Shop No. 31,


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 Kirti Nagar Market Tonk Road, Jaipur (Raj.) Through Member
 Ladu Lal Gattani S/o Kanhiya Lal Gattani B/c Gattani, Aged
 About 71 Years, R/o Bhilwara, Distt. Bhilwara (Raj.).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of      Rajasthan,        Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 10597/2023
 1.      Suncity Shikshak Sansthan, Chopasani Bypass, Jodhpur
         Through Its Director Bala Ram S/o Ummeda Ram, Aged
         About 43 Years, Resident Of 83, Karni Nagar, Kudi
         Bhagtasani, Jodhpur.
 2.      Sardar Khan S/o Kasam Khan, Aged About 33 Years,
         137      Dhuni,     P.s.    Bhikamkore          Tehsil     Osian,   District
         Jodhpur.
 3.      Ajij Khan S/o Subhan Khan, Aged About 35 Years,
         Resident Of Village Sadaloi, Pungal, District Bikaner.
 4.      Tara Chand Joshi S/o Mohan Lal Joshi, Aged About 49
         Years, Resident Of Ward No. 20, Laxmi Pura, Phalodi,
         District Jodhpur.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport


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         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      The Regional Transport Officer, Rto Office, Jodhpur.
 5.      The Regional Transport Officer, Rto Office, Bikaner.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 12040/2023
 Manohar Lal Vyas S/o Ram Gopal Vyas, Aged About 43 Years,
 By Caste Brahmin, R/o Karoi Kalan, Distt. Bhilwara (Raj.).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of Inia, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parrivahan Bhawan,
         Sahkar Marg, Jaipur, Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Bhilwara.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 13731/2023
 Bal Vikas Adrash Mahavidyalay, Chak Deidaspura, Nohar
 District Hanumangarh Through Director Gaurishankar Sihag S/
 o Shri Pratap Singh Age 60 Years By Caste Jat Resident Of
 Ward No. 18, Nohar Tehsil Nohar District Hanumangarh (Raj.).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Ministry Of
         Road Transport And Highways, Transport Bhawan, 1,
         Sansad Marg, Gokul Nagar, Connaught Place, New Delhi.
 2.      The State Of Rajasthan, Through Secretary, Department
         Of Transport And Road Safety, Parivahan Bhawan,
         Sahkar Marg, Jaipur.
 3.      Commissioner Of Transports, Department Of Transport,
         Parivahan Bhawan, Sahkar Marg, Jaipur.
 4.      Regional       Transport         Officer,      Hanumangarh          District


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         Hanumangarh (Raj.).
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 16879/2023
 1.      Pintu Kumar Khatik S/o Banshilal Khatik, Aged About 39
         Years, R/o Khatiko Ka Mohalla Harnathpura, Rashmi,
         Distt. Chittorgarh (Raj.)
 2.      Aalok Solanki S/o Rajendra, Aged About 44 Years, Gali
         No. 05, Tehsil Ladnu, Jaswant Gadh, Nagaur, (Raj.) Rj21
         Gb 1632
 3.      Ummed Singh S/o Rudh Singh, Aged About 40 Years,
         Bandarwalakarnisar, Bhatiyan (Raj.) (Rj10Pa 1724)
 4.      Bablesh Singh S/o Laxman Singh, Aged About 30 Years,
         245, Indra Colony, Nimod, Nagaur, Molasar (Raj.) (Rj27
         U 0552)
 5.      Navjyoti Vidya Mandir, Navjyoti Convent Sr. Sec. School
         Situated       At    Radhakishanpura,              Distt.    Sikar   (Raj.)
         Through Principal Suresh Kumar Dhaka S/o Tejpal
         Singh, Aged About 51 Years, R/o Alakhpura Bogan,
         Distt. Sikar (Raj.) (Rj 04 Pa 0425)
 6.      Chauth Mal S/o Jinaka Ra, Aged About 66 Years,
         Bharkasli, Distt. Sikar (Raj.) (Rj 21 Ga 8000)
 7.      Mahendra Singh Shekhawat S/o Girdhari Singh, Aged
         About 50 Years, Ward-3, Samer, Distt. Sikar (Raj.) (Rj
         17 Ta 0050)
 8.      Sita Ram Dotasara S/o Kishore Singh, Aged About 32
         Years, Kaswali, Distt. Sikar (Raj.) (Rj 23 Gc 0528)
 9.      Rajendra Singh S/o Nathuram, Aged About 58 Years,
         Fakirpura, Distt. Sikar (Raj.) (Rj 23G 2566)
 10.     Suresh Kumar S/o Dhur Mal Jat, Aged About 42 Years,
         Village Kairwali, Tehsil Neem Ka Thana, Distt, Sikar
         (Raj.) (Rj19 1G 7335)
 11.     Bhuda Ram S/o Kana Ram, Aged About 41 Years,
         Mundwara, Distt. Sikar (Raj.) (Rj23 Ta 0340)
 12.     Chhitar Mal S/o Narayan Lal, Aged About 42 Years, Ward
         No. 07, Charanwas, Danji Ka Bas, Distt. Sikar (Raj.) (Rj
         14 2G 1662)
 13.     Jhumar Mal S/o Ramdeva Ram, Aged About 37 Years,
         Ward No. 10, T. Dantaramgarh, Karanpura, Khoor, Sikar

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         (Raj.) (Rj 23 Gb 7046)
 14.     Rajendra Bijarniya S/o Pema Ram, Aged About 26 Years,
         Pewa, Distt. Sikar (Raj.) (Rj 21 Ga 2779)
 15.     Sumitra Memorial Public School, Situated At Losal, Tehsil
         Dantaramgarh           Distt.     Sikar      (Raj.)Through     Secretary
         Bhumika Choudhari, D/oranveer Singh, Aged About 25
         Years, R/o Bijarniya Ki Dhani, Singrawat, Distt. Sikar
         (Raj.) (Rj14 Pa 2202)
 16.     Sumitra Memorial Balika Shiksha Sansthan, Situated At
         Losal,   Tehsil      Distt.     Sikar      (Raj)     Through   Secretary
         Santosh S/o Ranveer Singh, Aged About 32 Years, R/o
         Losal, Distt. Sikar (Raj.)
 17.     Prerna Bharti Sr. Sec. School, Situated At Dayra, Ghulab
         Bagh, Khandela, Distt. Siklar (Raj.).through Secretary
         Giriraj Prasad Meena S/o Prasadi Lal Meena, Aged About
         51 Years, R/o 41, Tiger Colony, Mungaska, Distt. Alwar
         (Raj.) (Rj32 Pa 0317)
 18.     Syopal Singh S/o Jagdish Parasad, Aged About 53 Years,
         Samotya Ka Bass, Thikariya, Tehsil Khandela Distt. Sikar
         (Raj.) (Rj 23 Ua 3403)
 19.     Sita Ram S/o Madan Lal, Aged About 44 Years, Beri,
         Distt. Sikar (Raj.) (Rj24 Ta 0353)
 20.     Anil Kumar S/o Bhagwana Ram, Aged About 30 Years,
         Hukampura Tehsil Dhod Distt. Sikar (Raj.) (Rj23 Gb
         8620)
 21.     Shri Krishna Bal Niketan Shikshan Sansthan Convent
         School, Through Secretary Kalu Singh S/o Bhanwar
         Singh, Aged About 44 Years, R/o Loharo Ka Mohalla,
         Deh, Distt. Nagaur (Raj.) (Rj21 Pa 2971)
                                                                    ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State    Of      Rajasthan,         Through         The    Secretary   To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan


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 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Nagaur
 5.      Regional Transport Officer, Rto Office, Jodhpur
 6.      Regional Transport Officer, Rto Office, Bikaner
 7.      Regional Transport Officer, Rto Office, Sikar
 8.      Regional Transport Officer, Rto Office, Udaipur
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 17533/2023
 1.      Sukh Ram S/o Sh. Tulcha Ram, Aged About 45 Years,
         Deewana Road, Near Chainar Chungi Naka, Nagaur.
 2.      Chand     Shahid        Shikshan         Sansthan,         Basni,   Nagaur
         Through Its Secretary Mubarak S/o Sh. Mohammed
         Ismail, Aged About 55 Years, Resident Of Basni Belima,
         District Nagaur.
 3.      Soljar Shikshan Sansthan, Banthadi, District Nagaur
         Through Its Secretary Kesha Ram S/o Sh. Duda Ram,
         Aged About 53 Years, Resident Of Ramsar Bera Ke Pas,
         Ramsar, Nagaur.
 4.      Abhinav Bal Bharti Senior Secondary School Deh, Tehsil
         Jayal, District Nagaur Through Its Secreta Jeev Raj
         Khoja S/o Luna Ram Khoja, Aged About 48 Years,
         Resident Of Deh, Nagaur.
 5.      Suresh Kumar Godara S/o Sh. Narayan Ram, Aged
         About 30 Years, Resident Of Ward No. 3, Migsariya
         Dungargarh, Bikaner.
 6.      Karna Ram S/o Sh. Naru Ram, Aged About 49 Years,
         Resident Of Village Chakhu, Tehsil Bap, District Phalodi.
 7.      Raj Kumar S/o Sh. Narayan Ram, Aged About 29 Years,
         Resident Of Ward No. 3, Migsariya, Bikaner.
 8.      Tejpal Saini S/o Sh. Gyarsi Lal Saini, Aged About 39
         Years,    Resident          Of     Dhani        Kakadwali      Nathawala,
         Shahpura, Jaipur.
 9.      Babu Lal S/o Sh. Pura Ram, Aged About 37 Years,
         Resident Of Jogalsar, Tehsil Sujangarh, Churu.
 10.     Chena Ram S/o Sh. Arjun Ram Godara, Aged About 55
         Years, Resident Of Bhagsara Athuna, Tehsil Sujangarh,


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         District Churu.
 11.     Sharwan Kumar S/o Sh. Jasa Ram, Aged About 42
         Years, Resident Of Amarpura, Nagaur.
 12.     Om Prakash Choudhary S/o Sh. Moola Ram Choudhary,
         Aged About 44 Years, Resident Of Gram Saranpura,
         Untwaliya, District Nagaur.
 13.     Asha Kanwar W/o Late Sh. Surendra Singh, Aged About
         60 Years, Resident Of Sankhwas, District Nagaur.
 14.     Jeev Ram Khoja S/o Sh. Luna Ram Khoja, Aged About
         48 Years, Resident Of Khoja Bas, Deh, Nagaur.
 15.     Rang Lal S/o Sh. Ram Karan, Aged About 62 Years,
         Resident Of Rakyasani, Tehsil Degana, District Nagaur.
 16.     Gaytri Devi W/o Sh. Hadman Ram, Aged About 50
         Years, Resident Of Untalad, Churu.
 17.     Prahlad Ram S/o Sh. Boga Ram, Aged About 42 Years,
         Resident Of Sankhwasi Nagaur.
 18.     Akhtar Raza S/o Sh. Phakrudeen, Aged About 47 Years,
         Resident Of Singhad Road Basni Belima, Tehsil And
         District Nagaur.
 19.     Ramniwas S/o Sh. Manful Ram, Aged About 34 Years,
         Resident Of Ward No. 7, Himatsar, Bikaner.
                                                                    ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      The District Transport Officer, Jodhpur.
 5.      The District Transport Officer, Phalodi.
 6.      The District Transport Officer, Bikaner.
 7.      The District Transport Officer, Shahpura, Jaipur.
 8.      The District Transport Officer, Nagaur.



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 9.      The District Transport Officer, Didwana.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 18075/2023
 1.      Kamlesh Kumar S/o Sh. Babu Lal Darji, Aged About 34
         Years, Resident Of Jaloriya Ka Bas, Nagori Gate,
         Jodhpur.
 2.      Sadik S/o Ismail, Aged About 40 Years, Resident Of
         Mehra Jato Ka Bas, Bus Station Ke Pas, Mathaniya,
         Jodhpur.
 3.      Jeevan Singh S/o Kalyan Singh, Aged About 69 Years,
         Resident Of Maliyon Ka Bas, Bap, District Phalodi.
 4.      Rais S/o Sh. Ilamdeen, Aged About 46 Years, Resident
         Of 53 Degawadi, Jambha, Phalodi.
 5.      Rais S/o Sh. Gaphur, Aged About 50 Years, Resident Of
         63 Degawadi, Jambha, Phalodi.
 6.      Bhawani Singh S/o Sh. Kalu Singh, Aged About 22
         Years, Resident Of Prithvi Raj Nagar, Balesar, District
         Jodhpur.
 7.      Durga Ram S/o Sh. Arjun Ram Suthar, Aged About 56
         Years, Resident Of Sutharo Ki Dhani, Manewara, Tehsil
         Bap, District Phalodi.
 8.      Hanumana Ram S/o Sh. Babu Ram, Aged About 41
         Years, Resident Of Kuslawa, Tehsil And District Phalodi.
 9.      Prema Ram Choudhary S/o Sh. Rana Ram, Aged About
         55 Years, Resident Of Rawat Nagar, Peelwa, Phalodi.
 10.     Ide Khan S/o Sh. Sattar Khan, Aged About 34 Years,
         Resident Of Fojalani, Muradpura, Phalsood, Jaisalmer.
 11.     Hanuman Ram S/o Sh. Kheema Ram, Aged About 42
         Years, Resident Of Narayan Nagar, Shergarh, Jodhpur.
 12.     Ganga Ram S/o Likhma Ram, Aged About 50 Years,
         Resident Of Patawas Pachpadra, Barmer At Present
         Guron Ka Talab, Santdham, Jodhpur.
 13.     Deepu Devi S/o Sh. Naga Ram, Aged About 45 Years,
         Resident Of Nimbo Ka Ganv, Jodhpur.
 14.     Lumbha Ram S/o Sh. Deepa Ram, Aged About 41 Years,
         Resident Of Rodava Kala, Tehsildar Pachpadra.
 15.     Bhanwar Lal S/o Sh. Anda Ram, Aged About 36 Years,


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         Resident Of Padasala, Osian, Jodhpur.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
 4.      The District Transport Officer, Jodhpur.
 5.      The District Transport Officer, Phalodi.
 6.      The District Transport Officer, Jaisalmer.
 7.      The District Transport Officer, Balotra.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 18258/2023
 1.      Sangam School Of Excellence, Located At Nh No. 79,
         Chittorgarh By Pass Road, Bhilwara (Raj.) Through
         Pawan Kumar Attary S/o Roshan Lal, Aged About 40
         Years, R/o Khan Pura Road, 51A/24E, Subhash Nagar,
         Beawar Road, Ajmer (Raj.) (Raj 06 Pa 7068)
 2.      Sangam University, Formerly Known As Institute Of
         Technology And Management Located At Nh No. 79,
         Chittorgarh By Pass Road, Bhilwara (Raj.) Through
         Pawan Kumar Attary S/o Roshan Lal, Aged About 40
         Years, R/o Khan Pura Road, 51A/24E, Subhash Nagar,
         Beawar Road, Ajmer (Raj.) (Rj 06 Pa 7079), (Rj 06 Pa
         7067), (Rj 06 Pa 6816)
 3.      Jitendra Kumar Agarwat S/o Chand Mal Agarwat, Aged
         About 40 Years, R/o B-306, Azad Nagar, Bhilwara (Raj.)
         (Rj 06 Gc 1652)
 4.      Subhash Chand Saini S/o Gopal Saini, Aged About 54
         Years, R/o Ward No. 26, Droga Wali Dhani, Nawalgarh,
         Distt. Jhunjhunun (Raj.) (Rj 14 Ub 4455)
 5.      Deepak Kumar S/o Gopi Ram Saini, Aged About 32
         Years, R/o Loharu Marg, Ward No. 18, Pilani, , Distt.


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         Jhunjhunun (Raj.) (Rj10 Gb 2159)
 6.      Rajendra Prasad Yadav S/o Seeta Ram Yadav, Aged
         About 32 Years, R/o Kundapur, Distt. Sikar (Raj.) (Rj23
         Ga 8554)
 7.      Sharwan Kumar Arya S/o Nemi Chand Arya, Aged About
         40 Years, R/o Kudl, Distt. Sikar (Raj.) (Rj 23 Gb 4046)
 8.      Omprakash Jangid S/o Bhanwar Lal, Aged About 60
         Years, R/o Ward No. 15, Behind Nagar Palika, Losal,
         Tehsil Dantaramgarh. Distt. Sikar (Raj.) (Rj23 C 1073)
 9.      Mohammad Iqbal S/o Lal Mohd. Qureshi, Aged About 44
         Years, R/o Ward No. 12, Ranoli Tehsil, Dantaramgarh,
         Distt. Sikar (Raj.) (Rj32 C 0388)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Bhilwara.
 5.      Regional Transport Officer, Rto Office, Jhunjhunun
 6.      Regional Transport Officer, Rto Office, Sikar.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 18923/2023
 Mangi Lal S/o Shri Khartab Ram, Aged About 65 Years,
 Meghwalo Ki Dhani Bhandu Khurd, Luni, Jodhpur (Rajasthan).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport Highways, Transport Bhawan, 1, Parliament
         Street, New Delhi 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).

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 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 19460/2023
 1.      Lalchand Dudi S/o Gopal Ram Dudi, Aged About 38
         Years, R/o Dhani Pandusar, Rajasar/ Karnisar, Distt.
         Bikaner (Raj.) (Rj07 Pa 0452)
 2.      Mahendra Mogra S/o Shankar Lal Mogra, Aged About 55
         Years, R/o 155, Vakil Colony, Distt. Bhilwara (Raj.) (Rj
         06 Ua 1888)
 3.      Vidyadhar Singh Khaliya S/o Shankar Lal Mogra, Aged
         About 52 Years, R/o Rinu Tehlaxmangarh, Distt. Sikar
         (Raj.) (Rj21 Ua 4049)
 4.      Mubarik S/o Hakam Ali Khan, Aged About 43 Years, R/o
         Ward No. 9, Athuna Mohalla, Dist. Churu (Raj.) (Rj 31
         Ua 2705)
 5.      Aravali Motor Driving School, At 34-C Adarsh Colony,
         Kumbha Nagar, Distt. Chittorgarh Through Vijendra
         Singh Shekhawat S/o Shankar Singh Shekhawat Aged
         About 48 Years R/o 34-C Adarsh Colony, Kumbha Nagar,
         Distt. Chittorgarh (Raj.) (Rj 09 Gc 0567) (Rj29 Ga 6863)
 6.      Banshi Lal Sharma S/o Ram Lal Sharma, Aged About 51
         Years, R/o 247 Rao Ji Ka Hatta, Distt. Udaipur (Raj.) (Rj
         27 Gd 7053)
 7.      Yuvraj Singh S/o Karan Singh, Aged About 30 Years, R/o
         61 Juda, Teh. Kotda, Distt. Udaipur (Raj.) (Rj 24C 1199)
 8.      Rahul Meena S/o Bheru Lal Meena, Aged About 37
         Years, R/o Near Govt. Nursery, Nathdwara Road, Mavli
         Distt. Udaipur (Raj.) (Rj27 Ua 1090)
 9.      Pratap Singh Solanki S/o Shankar Singh Solanki, Aged
         About 58 Years, R/o 458, B-Block, Shyam Nagar, Girwa
         Distt. Udaipur (Raj.) ( Rj 27 Gd 2937)
 10.     Nasiruddin Qureshi S/o Zahiruddin Qureshi, Aged About
         55 Years, R/o 15-H-53, Verma Colony, Hiran Magri Distt.
         Udaipur (Raj.) (Rj27 Ub 2743)
 11.     Indraj S/o Banna Ram, Aged About 51 Years, R/o Dhani
         Nowada Ki, Distt. Sikar (Raj.) (Rj23 Gc 3428)

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 12.     Babu Lal Angari S/o Rama Ji, Aged About 43 Years, R/o
         Kotra, Distt. Udaipur (Raj.) (Rj14 Ub 5991_
 13.     Shankar Lal Kher S/o Singa Ram Kher, Aged About 37
         Years, R/o Ward No.2 Khajuriya, Kotra, Distt. Udaipur
         (Raj.) (Rj18 Ua 6918)
 14.     Om Prakash S/o Pukhram, Aged About 59 Years, R/o
         Maliyo Ja Bada Bas, Sojat Distt. Pali (Raj.) (Rj22 Ua
         3953)
 15.     Makhan Lal S/o Prabhati Lal, Aged About 55 Years, R/o
         159, Sardidhanka Nagal Kaji, Teh. Chomu Distt. Jaipur
         (Raj.) (Rj27 U 0796)
 16.     Chhotu Singh S/o Bhagwan Singh, Aged About 38 Years,
         R/o Ward No. 02, Kansarda, The. Shri Madhopur, Distt.
         Sikar (Raj.) 9Rj13 Ga 3907)
 17.     Rajesh Kumar Gurjar S/o Satyanarayan Gurjar, Aged
         About 37 Years, R/o Ward No. 02 Dhani Mandla Ki
         Peethanpuri, The Neem Ka Thana, Sikar (Raj.) (Rj23 Ub
         7734)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bhilwara
 5.      Regional Transport Officer, Rto Office, Sikar
 6.      Regional Transport Officer, Rto Office, Bikaner
 7.      Regional Transport Officer, Rto Office, Chittorgarh
 8.      Regional Transport Officer, Rto Office, Udaipur
 9.      Regional Transport Officer, Rto Office, Pali.
 10.     Regional Transport Officer, Rto Office, Jaipur
                                                                    ----Respondents

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                 D.B. Civil Writ Petition No. 256/2024
 Mangilal S/o Shri Kharta Ram, Aged About 65 Years, R/o-
 Meghwalo Ki Dhani Bhandu Khurd, Luni, Jodhpur (Rajasthan).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport        And        Highways,           Transport       Bhawan,1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahanbhawan, Sahkarmarg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, R.t.o. Office, Jodhpur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 1055/2024
 1.      Madhav Lal Jat S/o Mangi Lal, Aged About 57 Years, R/o
         Kankrolia Gati, Distt. Bhilwara (Raj.) (Rj06 Ua 1616)
 2.      Ramlal S/o Ganesha Ram, Aged About 34 Years, R/o
         Pewa Tehsil Dhod Distt. Sikar (Raj.) (Rj23 C3239)
 3.      Shri Ram S/o Mohan Lal, Aged About 36 Years, R/o
         Ward No. 06, Dadiya, Distt. Sikar (Raj.) (Rj 18 Ua 2187)
 4.      Subhash Saini S/o Kaluram Saini, Aged About 28 Years,
         R/o Ward No. 08, Dhani Manjhawali, Po. Mundru, Distt.
         Sikar (Raj.) (Rj13 Gh 0142)
 5.      Bhanwar Lal S/o Kalyan Singh, Aged About 39 Years, R/
         o Ward No. 01, Shyapura, Phagalwa, Distt. Sikar (Raj.)
         (Rj23 Ua 4123)
 6.      Rahul Kumar Kumawat S/o Gyarshi Lal, Aged About 24
         Years, R/o Kumawato Ka Mohalla, Howati, Distt. Sikar
         (Raj.) (Rj23 Gb 9623)
 7.      Ashok Kumar Agarwal S/o Madan Lal Agarwal, Aged
         About 58 Years, R/o 12A Ganpati Vihar Colony, Shastri
         Nagar, Distt. Ajmer (Raj.) (Rj01 Gc 0496)
 8.      Mukesh Kumar Koli S/o Puran Mal Koli, Aged About 35
         Years, R/o 708, Gul Ali Nagari, Distt. Bhilwara (Raj.)
         (Rj09 Ua 0022)
 9.      Satyanarayan Agal S/o Nand Lal, Aged About 51 Years,

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         R/o Santokpura Mandal, Distt. Bhilwara (Raj.) (Rj09 U
         0162)
 10.     Prahlad Ram Yadav S/o Ganpat Ram Yadav, Aged About
         50 Years, R/o Dhani Baniya Wali, Krishna Nagar, Distt.
         Sikar (Raj.) (Rj23 Gb 6161_
 11.     Moolchand Acharya S/o Chitar Lal Acharya, Aged About
         73 Years, Subhash Nagar, Distt. Bhilwara (Raj.) (Rj06 Pa
         6660)
                                                                        ----Petitioners
                                        Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of      Rajasthan,         Through         The      Secretary       To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bhilwara
 5.      Regional Transport Officer, Rto Office, Sikar
 6.      Regional Transport Officer, Rto Office, Ajmer.
                                                                      ----Respondents
                  D.B. Civil Writ Petition No. 1336/2024
 1.      Lal Bahadur Shastri Vidhyalaya Samiti, Through Its
         Secretary Balwant Singh S/o Subhash Bhidasra, Aged
         About      39      Years,      Resident        Of     Budhwaliay,         Tehsil
         Rawatsar, District Hanumangarh.
 2.      Pratap Singh S/o Sukhram, Aged About 50 Years, R/o
         Ward      No.      1,    Vilanga,        Mundriya           Bara,     Mundriya,
         Hanumangarh.
                                                                        ----Petitioners
                                        Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of

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         Rajasthan, Department Of Transport, Jaipur.
 3.      The Transport Commissioner, Department Of Transport,
         Parivahan Bhawan, Sahakar Marg, Jaipur.
 4.      The District Transport Officer, Hanumangarh.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 1404/2024
 1.      Prakash Bishnoi S/o Birbal Ram Bishnoi, Aged About 45
         Years, Resident Of Udaniyon Ki Dhani, Sanwareej,
         District Phalodi, (Raj.) (Rj 10 Ga 1869).
 2.      Harchand Ram S/o Mobta Ram, Aged About 78 Years,
         Resident Of Janguo Ki Dhani, Sanwareej, District Phalodi
         (Raj.) (Rj 43 Ga 0384)
 3.      Jasa Ram Jat S/o Devraj Jat, Aged About 60 Years,
         Resident Of Ward No. 04, Norangdesar, District Bikaner
         (Raj.) (Rj 07 Ga 7788)
 4.      Sabir Mohammad S/o Bhanwar Khan, Aged About 46
         Years, Resident Of Didu Siphiyon Ka Mohalla, Bikaner
         (Raj.) (Rj 07 Ga 5620)
 5.      Abdul Kareem S/o Kherdeen, Aged About 26 Years,
         Resident Of Kalyan Singh Ki Sid, Phalodi (Raj.) (Rj 43
         Ga 4953)
 6.      Jalu Ram S/o Gyana Ram, Aged About 78 Years,
         Resident Of Village Punrasar, Bikaner (Raj.) Rj 07 Ga
         4966.
 7.      Ramesh S/o Gumana Ram, Aged About 28 Years,
         Resident Of Khatiko Ka Bas, Kheechan, Jodhpur (Raj.)
         (Rj 43 Ga 2774)
 8.      Pandu S/o Jetha Ram, Aged About 29 Years, Resident Of
         Bala Ki Gol, Tehsil Kolayat, Bikaner (Raj.) (Rj 13 Gb
         7506)
 9.      Farukh Khan S/o Sadik Khan, Aged About 29 Years,
         Resident Of Ward No. 9, Mahajan, Bikaner (Raj.) (Rj 02C
         1986)
 10.     Kirta Ram S/o Uma Ram, Aged About 29 Years, Resident
         Of 154, Khinya Ram Nagar, Chimana, Pal, Jodhpur (Raj.)
         (Rj 19Uc 5774)
 11.     Sukh Ram S/o Mula Ram, Aged About 35 Years,
         Resident Of Motai, Jodhpur (Raj.) (Rj 19 Gf 3630)

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 12.     Chela Ram S/o Kishna Ram, Aged About 52 Years,
         Resident Of Deogarh, Agolai, Jodhpur (Raj.) (Rj 19 Gf
         1179)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan Through The Secretary, Through The
         Secretary, Govt. Of Rajasthan, Department Of Transport,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
 4.      The District Transport Officer, Jodhpur
 5.      The District Transport Officer, Bikaner.
 6.      The District Transport Officer, Phalodi.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 1536/2024
 1.      Vikash Saini S/o Prakash Chand, Aged About 42 Years,
         R/o Hanuman Dhora, W.no. 15 Sujangarh, Churu (Raj.).
         Owner Of Vehicle Registration Rj44Ga2214
 2.      Gomati Devi W/o Birmaram, Aged About 37 Years, R/o
         Ward 07 Luhara Sujangarh, Churu. (Raj.) Owner Of
         Vehicle Registration No. Rj44Ga1889.
 3.      Chunni Lal S/o Bida Ram, Aged About 40 Years, R/o
         Mohalla Rajput, Jewali, Sikar. (Raj.) Owner Of Vehicle
         Registration No. Rj23Ub9653.
 4.      Kalu Ram S/o Khema Ram, Aged About 50 Years, R/o
         Kandhalsar Sujangarh, Churu. (Raj.) Owner Of Vehicle
         Registration No. Rj07Ta0651.
 5.      Dhanni W/o Jalu Ram, Aged About 40 Years, R/o Ward
         No 07 Barjangsar Shri Dungargarh, Bikaner. (Raj.)
         Owner Of Vehicle Registration No. Rj21Gc6613.
 6.      Balu Ram S/o Mota Ram, Aged About 40 Years, R/o
         Tunwa,      Nechhwa,          Sikar.     (Raj.)      Owner     Of   Vehicle
         Registration No. Rj23Ub0804.
 7.      Prahlad Singh S/o Moola Ram Jat, Aged About 37 Years,


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         R/o Parihara, Ratangarh, Churu. (Raj.) Owner Of Vehicle
         Registration No. Rj10Gb0249.
 8.      Manoj Kumar S/o Dhanna Ram, Aged About 35 Years, R/
         o Jassupura, Dhod, Sikar. (Raj.) Owner Of Vehicle
         Registration No. Rj23Gb4099.
 9.      Nema Ram Jat S/o Teja Ram Jat, Aged About 42 Years,
         R/o Hinyadesar Nokha, Bikaner. (Raj.) Owner Of Vehicle
         Registration No. Rj07Gd0364.
 10.     Krishan Kumar S/o Khiraj, Aged About 45 Years, R/o
         Mohan Magaria, Hnaumangarh. (Raj.) Owner Of Vehicle
         Registration No. Rj10Ua0942.
 11.     Harlal S/o Asa Ram, Aged About 50 Years, R/o Ward No
         08 Parajapaato Ka Mohalla Shaym Market Ghantel,
         Churu.     (Raj.)       Owner        Of     Vehicle        Registration   No
         Rj18Gb7628.
 12.     Sukh Ram S/o Chuna Ram, Aged About 40 Years, R/o
         Bhanipura,       Sardarshahar,            Churu.       (Raj.)    Owner    Of
         Vehicle Registration No. Rj10Gb2507.
 13.     Sursh Kumar Verma S/o Kishan Lal Verma, Aged About
         37 Years, R/o Wahidpura, Jhunjhunun. (Raj.) Owner Of
         Vehicle Registration No. Rj23Ta0661.
 14.     Tagore Public School Samiti, Kanuata Sujangarh, Churu.
         Through Its Secretary Suresh Kumar Bera S/o Ramdev
         Bera, Aged About 42 Years, R/o Chokawato Ka Bass,
         Ward No. 01, Kathoti, Nagaur. (Raj.) Owner Of Vehicle
         Registration No. Rj44Pa0934.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highway, Transport
         Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
         New Delhi.
 2.      State    Of      Rajasthan,         Through         The      Secretary    To
         Government, Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      Commissioner          Of     Transport,        Transport        Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nokha, District


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         Bikaner.
 5.      District Transport Officer, Dto Office, Churu.
 6.      District Transport Officer, Dto Office, Hanumangarh.
 7.      District Transport Officer, Dto Office, Sujangarh.
 8.      District Transport Officer, Dto Office, Sikar.
 9.      District Transport Officer, Dto Office, Jhunjhunu.
 10.     District Transport Officer, Dto Office, Bikaner.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 1886/2024
 1.      Mangi Lal S/o Shri Anda Ram, Aged About 54 Years, R/o
         Ward No. 09, Rajedoo, District Bikaner. (Rj21 Ga 1068)
 2.      Mahesh Kumar S/o Shri Chandgi Ram, Aged About 55
         Years, R/o Togara Swaroop Singh, District Jhunjhunu.
         (Rj14 Ga 1178)
                                                                      ----Petitioners
                                       Versus
 1.      The     Union      Of    India,      Through         The     Secretary   To
         Government, Ministry Of Road, Transport And Highways,
         Transport      Bhawan,         1,    Sansad        Marg,     Gokul   Nagar,
         Connaught Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur Rajasthan.
 3.      Commissioner            Of   Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
 4.      Regional Transport Officer, R.t.o. Office, Bikaner.
 5.      Regional Transport Officer, R.t.o. Office, Sikar.
 6.      Regional Transport Officer, R.t.o. Office, Jaipur.
 7.      Regional Transport Officer, R.t.o. Office, Ajmer.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 2131/2024
 1.      Raja Ram S/o Shri Kalu Ram, Aged About 44 Years, R/o
         Ward No. 9 Mukam, Himarsar, Tehsil Nokha, District
         Bikaner, Rajasthan
 2.      Manoj S/o Shri Hetram, Aged About 30 Years, R/o Ward
         No. 5 Nokha, Gajsukhdesar, Tehsil Nokha, District

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         Bikaner, Rajasthan, Pin Code 33408.
 3.      Rakesh Kumar S/o Shri Ram Siyag, Aged About 31
         Years, R/o Siyago Ka Bas Jangloo, Nokha, Bikaner,
         Rajasthan, Pin Code 334803.
                                                                       ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Higways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The       Secretary      To
         Government Transport Department, Parivahan Bhawan,
         Sakhar Marg Jaipur, Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nokha, District
         Bikaner, Rajasthan.
 5.      Regional       Transport         Officer,       Rto        Office,     Bikaner,
         Rajasthan.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 2504/2024
 1.      Khurshid Ahmad S/o Shri Kamrudeen, Aged About 43
         Years, Resident Of Sadar Bazar, Suraj Darwaza Ward No
         10 Deogarh Rajsamand Raj Owner Of Bus No Rj 01 Pa
         3541 And Rj 30 Pa 3620
 2.      Akram Mohammad S/o Shri Mohd Sharif Chhipa, Aged
         About 40 Years, Residend Of Ward No 18 Chhipo Ka
         Mohalla Naya Darwaza Deogrh Rajsamad Raj Owner Of
         Bus No Rj 30 Pa 3603
                                                                       ----Petitioners
                                       Versus
 1.      Union Of India, Transport Bhawan 1 Sansad Marg Gokul
         Nagar Connaught Place New Delhi
 2.      State    Of      Rajasthan,         Through         The       Secretary      To
         Government, Transport Department Parivahan Bhawan
         Sahakar Marg Jaipur
 3.      Transport      Commssioner,             Government            Of     Rajasthan


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         Parivahan Bhawan Sahakar Marg Jaipur Raj
 4.      District Transport Officer, Rajsamand (Raj.).
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 2655/2024
 1.      Durga Ram Kumawat S/o Mohan Ram, Aged About 50
         Years, R/o W No 09 Thanwala Degana, Nagaur, (Raj.)
         Owner Of Vehicle Registration No. Rj21C5691
 2.      Abdul Sattar Khan S/o Alla Bax Khan, Aged About 42
         Years, R/o Sherani Abad Teh Didwana, Dist Nagaur.
         (Raj.0 Owner Of Vehicle Registration No. Rj37Ga8556.
 3.      Bhiya Ram S/o Harsukh Ram, Aged About 40 Years, R/o
         Kharnal Nagaur (Raj.) Owner Of Vehicle Registration No.
         Rj21Gb5268.
 4.      Ramgopal Agarwal S/o Mali Ram, Aged About 42 Years,
         R/o Ward No 08 Palsana Teh Dantaramgarh, Sikar. (Raj.)
         Owner Of Vehicle Registration No. Rj23Ua1194
 5.      Ratan Lal S/o Madan Lal, Aged About 45 Years, R/o
         Dhani Raghunath Wali, Ward No 01, Sri Madhopur, Sikar.
         (Raj.) Owner Of Vehicle Registration No. Rj23Gb3745.
 6.      Ram Karan S/o Chimana Ram, Aged About 40 Years, R/o
         Sawaipura Teh Dantaramgarh, Dist Sikar. (Raj.) Owner
         Of Vehicle Registration No. Rj23C3637.
 7.      Rajesh Kumar S/o Jokhi Ram, Aged About 40 Years, R/o
         Hansari, Jhunjhunu. (Raj.) Owner Of Vehicle Registration
         No. Rj10Ua2248.
 8.      Hans Puri S/o Madho Puri, Aged About 45 Years, R/o
         Maharana Pratap Chock Jalore. (Raj.) Owner Of Vehicle
         Registration No. Rj16Ga4357.
 9.      Jabu Khan S/o Chagan Khan Ji, Aged About 40 Years, R/
         o Nai Colony Kagmala, Teh Raniwara Dist Jalore. (Raj.)
         Owner Of Vehicle Registration No. Rj46Ga2801.
 10.     Khima Ram S/o Kana Ram Ji, Aged About 40 Years, R/o
         Bokada Teh Ahore Dist Jalor. (Raj.) Owner Of Vehicle
         Registration No. Rj16Ga1044.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government


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         Ministry Of Road Transport And Highway, Transport
         Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
         New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government, Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
 5.      District Transport Officer, Dto Office, Sikar.
 6.      District Transport Officer, Dto Office, Jhunjhunu.
 7.      District Transport Officer, Dto Office, Deedwana.
 8.      District Transport Officer, Dto Office, Jalore.
 9.      District Transport Officer, Dto Office, Bhinmal, District
         Jalore.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 2657/2024
 1.      Cheta Ram S/o Chuni Lal, Aged About 52 Years, R/o W
         No 05 Punsisar Taranagar, Churu (Raj.) Owner Of
         Vehicle Registration No. Rj13Gb1492.
 2.      Ramdev S/o Phoola Ram, Aged About 40 Years, R/o
         Aspalsar Bhaninsera, Sardarshahar, Churu (Raj.) Owner
         Of Vehicle Registration No. Rj10Ua3938.
 3.      Jamila S/o Ramjan, Aged About 40 Years, R/o Kolali
         Maharadasi,         Jhunjhunu          (Raj.)       Owner      Of   Vehicle
         Registration No. Rj18Pa2459.
 4.      Kuldeep Singh S/o Rohitash, Aged About 40 Years, R/o
         Kudana Jhunjhunu (Raj.) Owner Of Vehicle Registration
         No. Rj18Gb4987.
 5.      Daya Ram S/o Jhindu Ram, Aged About 45 Years, R/o
         Vpo Sotwara, Teh Nawalgarh, Jhunjhunu (Raj.) Owner
         Of Vehicle Registration No. Rj18Ua4376
 6.      Ashok Choudhary S/o Shish Ram Choudhary, Aged
         About 37 Years, R/o Chandrapura Nua, Jhunjhunu (Raj.)
         Owner Of Vehicle Registration No. Rj18Ga1044.
 7.      Rajneesh S/o Rohitash Kumar, Aged About 35 Years, R/o
         Khanga Ka Bass, Derwala, Jhunjhunu (Raj.) Owner Of


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         Vehicle Registration No. Rj18Ga2065.
 8.      Sanjay Kumar S/o Mamraj Singh, Aged About 40 Years,
         R/o Siriyasar Khurd,jhunjhunu (Raj.) Owner Of Vehicle
         Registration No. Rj18Ta1240.
 9.      Narendra Kumar S/o Ram Kumar, Aged About 42 Years,
         R/o Vpo Balariya Teh Nawalgarh, Jhunjhunu (Raj.)
         Owner Of Vehicle Registration No. Rj18Ta4033.
 10.     Jakir Ali S/o Mejar Ali Khan, Aged About 45 Years, R/o
         Pura Ki Dhani, Khidasar Derwala Jhunjhunu (Raj.)
         Owner Of Vehicle Registration No. Rj18Ta3830 And
         Rj18Gc1292.
 11.     Raj Kumar S/o Sher Singh, Aged About 40 Years, R/o
         Purani Aabadi, Brijlalpura, Jhunjhunu (Raj.) Owner Of
         Vehicle Registration No. Rj18Gb2377.
 12.     Rakesh Kadwasara S/o Het Ram, Aged About 43 Years,
         R/o Kadwasard Ki Dhani Udawas, Jhunjhunu (Raj.)
         Owner Of Vehicle Registration No. Rj18Ga1537.
 13.     Dharmpal Singh S/o Moonga Ram, Aged About 43 Years,
         R/o Gidaniya Ki Dhani Chirawa, Jhunjhunu (Raj.) Owner
         Of Vehicle Registration No. Rj18Ta0192.
 14.     Mukesh Kumar S/o Shivnarayan, Aged About 42 Years,
         R/o Bugala Nawalgarh, Jhunjhunu (Raj.) Owner Of
         Vehicle Registration No. Rj34U0015.
 15.     Mahesh Kumar S/o Jagdish Prasad, Aged About 40
         Years, R/o Jhatawa Kalan, Malsisar, Jhunjhunu (Raj.)
         Owner Of Vehicle Registration No. Rj07Gc6949.
 16.     Krishan Kumar S/o Khiraj, Aged About 42 Years, R/o
         Mohan Magaria Hanumangarh (Raj.) Owner Of Vehicle
         Registration No. Rj01Ua0942.
 17.     Madan Goyal S/o Jetha Ram, Aged About 42 Years, R/o
         Ward     No.      39     Kumharon           Ki     Vidhalaya     Ke    Pass
         Lunkaransar,          Bikaner        (Raj.)       Owner     Of      Vehicle
         Registration No. Rj07Gb2321.
                                                                    ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highway, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught


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         Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government, Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Churu.
 5.      District Transport Officer, Dto Office, Hanumangarh.
 6.      District Transport Officer, Dto Office, Jhunjhunu.
 7.      District Transport Officer, Dto Office, Bikaner.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 3650/2024
 1.      Bajarang Lal S/o Arjun Ram, Aged About 45 Years, R/o
         Banwali Gudha Teh Nawa, Nagaur. (Raj.) Owner Of
         Vehicle Registration No. Rj18C2789.
 2.      Bhagirath S/o Ratana Ram, Aged About 37 Years, R/o
         Jato Ka Mohalla, Bhadava Teh Lunkaransar, Bikaner.
         (Raj.) Owner Of Vehicle Registration No. Rj07Gc9236.
 3.      Paphulal S/o Mamraj, Aged About 45 Years, R/o Ward
         No 27 Kachhi Basti, Sikar. (Raj.) Owner Of Vehicle
         Registration No Rj18Gb9884.
 4.      Banwari Lal S/o Ganesh Ram, Aged About 40 Years, R/o
         Ward No 06, Meeran Patoda Teh Laxmangaeh, Sikar.
         (Raj.) Owner Of Vehicle Registration No. Rj23Gc3141
 5.      Naresh Kumar S/o Sahi Ram, Aged About 40 Years, R/o
         Dudio Ki Dhani Teh Nawalgarh, Jhunjhunu. (Raj.) Owner
         Of Vehicle Registration No. Rj18Gc0647.
 6.      Deepa Ram S/o Ramchandra, Aged About 37 Years, R/o
         Karmisar, Bikaner. (Raj.) Owner Of Vehicle Registration
         No. Rj07Gd1870.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highway, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The     Secretary    To

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         Government, Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Deedwana.
 5.      District Transport Officer, Dto Office, Bikaner.
 6.      District Transport Officer, Dto Office, Jhunjhunu.
 7.      District Transport Officer, Dto Office, Sikar.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 3785/2024
 Chhotu Ram S/o Mana Ram, Aged About 70 Years, R/o
 Pataliyawas, Gurjaro Ka Dhana, Bilara, Jodhpur, Rajasthan
 342602.
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And        Highways,         Transport       Bhawan,     1,
         Parliament Street, New Delhi 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan)
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 4368/2024
 1.      Nema Ram S/o Kana Ram, Aged About 45 Years, R/o
         Bhadna, Nagaur. (Raj.) Owner Of Vehicle Registration
         Rj21Gb2334.
 2.      Jakir Khan S/o Murad Khan, Aged About 40 Years, R/o
         Near Ralway Station Didwana, Nagaur. (Raj.) Owner Of
         Vehicle Registration Rj14Ta4900.
 3.      Roshan Khan S/o Manglu Khan Khinchi, Aged About 45
         Years, R/o Khunkhuna Teh Didwana, Nagaur. (Raj.)
         Owner Of Vehicle Registration Rj37Ga0899.
 4.      Sukhdeo Choudhary S/o Prema Ram, Aged About 40
         Years, R/o H No. K- 83 Jyoto Nagar Chandna Bhakar,


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         Jodhpur.        (Raj.)       Owner          Of     Vehicle       Registration
         Rj19Ua0275.
 5.      Ram Dayal S/o Nena Ram, Aged About 45 Years, R/o
         Shiv Colony Merta City, Nagaur. (Raj.) Owner Of Vehicle
         Registration Rj19Ga3208.
 6.      M/s Bhagawati Vidhya Simiti Mainsar, Teh Nokha,l
         Bikaner. Through Its Secretary Narendra Singh S/o Bhim
         Singh, Aged About 42 Years, R/o Mainsar Teh Nokha,
         Bikaner,       (Raj.)     Owner       Of     Vehicle        Registration   No.
         Rj07Pa5857.
 7.      M/s    Mayoor         Shikshan         Sansthan             Degana,   Nagaur,
         Through Its Secretary Devkaran S/o Bhura Ram, Aged
         About 40 Years, R/o Daro Ka Bass, Nagaur. (Raj.) Owner
         Of Vehicle Registration Rj14Pc4931.
 8.      Ganga Dhar S/o Rukma Nand, Aged About 40 Years, R/o
         Melusar, Ratangarh, Churu. (Raj.) Owner Of Vehicle
         Registration Rj10Ua3345.
 9.      Ghasi Ram S/o Bhagu Ram, Aged About 45 Years, R/o
         Vpo Khatehpur, Jhunjhunu. (Raj.) Owner Of Vehicle
         Registration Rj18Gb8493.
 10.     Pawan Singh S/o Madan Singh, Aged About 40 Years, R/
         o Hardesar, Tidiyasar Teh Ratangarh, Churu. (Raj.)
         Owner Of Vehicle Registration Rj21C5855.
 11.     Vinod S/o Karnel Singh, Aged About 45 Years, R/o Ward
         No. 08 Govindasspura Rampura, Jhunjhunu. (Raj.)
         Owner Of Vehicle Registration Rj18Ua7032.
 12.     Madan Singh S/o Jal Singh, Aged About 40 Years, R/o
         Hardesar Ratangarh, Churu. (Raj.) Owner Of Vehicle
         Registration Rj10Ua0503.
 13.     Abdul Rashid S/o Mohammad Hussain, Aged About 40
         Years, R/o Nazar Baag Ke Undar, Tonk. (Raj.) Owner Of
         Vehicle Registration No. Rj26Ua4329.
 14.     Prabhu Singh S/o Ashu Singh, Aged About 35 Years, R/o
         Bacnhrara Ratangarh, Churu. (Raj.) Owner Of Vehicle
         Registration Rj44Ga1775.
 15.     Shanti Devi W/o Subhash Chander, R/o Chhabadi Khari
         Teh    Ratangarh,           Churu.       (Raj.)      Owner       Of   Vehicle
         Registration Rj10Gb5660.



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                                                                       ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highway, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The       Secretary    To
         Government, Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      Commissioner          Of     Transport,        Transport       Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Deedwana.
 5.      District Transport Officer, Dto Office, Nagaur.
 6.      District Transport Officer, Dto Office, Jhunjhunu.
 7.      District Transport Officer, Dto Office, Tonk.
 8.      District Transport Officer, Dto Office, Jodhpur.
 9.      District Transport Officer, Dto Office, Nokha.
 10.     District Transport Officer, Dto Office, Chomu.
 11.     District Transport Officer, Dto Office, Churu.
 12.     District Transport Officer, Dto Office, Sujangarh.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 4429/2024
 1.      Bhagirath Ram S/o Khiba Ram, Aged About 45 Years, R/
         o Kaswan Baslodsar Sujangarh, Churu. (Raj.) Owner Of
         Vehicle Registration No. Rj11Ua0318.
 2.      Sawanta Ram S/o Luna Ram Jat, Aged About 40 Years,
         R/o Vill. Berasarsri Dungargarh, Bikaner. (Raj.) Owner
         Of Vehicle Registration No. Rj07Ga4558.
 3.      Om Prakash S/o Rameshwar Lal, Aged About 45 Years,
         R/o Chak Rajiasar, Sujangarh Churu. (Raj.) Owner Of
         Vehicle Registration No. Rj10Ga1600.
 4.      Naresh Kumar S/o Mangilal, Aged About 40 Years, R/o
         Ginvariyo Ka Mohalla Thiriyasar Gajoosar Sardarshahar,
         Churu.     (Raj.)      Owner        Of     Vehicle         Registration   No.
         Rj10Gb4143.
 5.      Shrwan Ram S/o Shankar Lal, Aged About 45 Years, R/o


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         Village Parewara Tehsil Sujangarh, Churu. (Raj.) Owner
         Of Vehicle Registration No. Rj21Gc4720.
 6.      Rajunath S/o Keshunath, Aged About 40 Years, R/o
         Ward No 02 Untalad Teh Bidasar, Churu. (Raj.) Owner Of
         Vehicle Registration No. Rj21Ua5518.
 7.      Prema Ram S/o Bahnwar Das, Aged About 45 Years, R/o
         Ward No 07 Dungras Aathuna Sujangarh, Churu. (Raj.)
         Owner Of Vehicle Registration No. Rj21Ua6822.
 8.      Chandra Prakash Saini S/o Bhagirath Mal Saini, Aged
         About 40 Years, R/o Ward No 06 Hihal Ji Dhani Devipura
         Chirana, Teh Nawalgarh, Jhunjhunu. (Raj.) Owner Of
         Vehicle Registration No. Rj23Ga1563.
 9.      Manohar Lal S/o Mana Ram, Aged About 45 Years, R/o
         Kolasar Sujangarh, Churu. (Raj.) Owner Of Vehicle
         Registration No. Rj23Gb7067.
 10.     Banwari Lal S/o Sona Ram, Aged About 45 Years, R/o
         Samer Teh Dantaramgarh, Sikar. (Raj.) Owner Of
         Vehicle Registration No. Rj23Gc3278.
 11.     Tej Ram Manda S/o Chhotu Ram Manda, Aged About 40
         Years, R/o Hemasar Athuna Sujangarh, Churu. (Raj.)
         Owner Of Vehicle Registration No. Rj23Ub0087.
 12.     Manoj Khileri S/o Nemi Chand, Aged About 40 Years, R/
         o Harasar Sujangarh, Churu. (Raj.) Owner Of Vehicle
         Registration No. Rj07Ga2741.
                                                                    ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highway, Transport
         Bahwan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
         New Delhi.
 2.      State    Of      Rajasthan,         Through         The    Secretary   To
         Government, Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      Commissioner          Of     Transport,        Transport    Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
 5.      District Transport Officer, Dto Office Sikar.
 6.      District Transport Officer, Dto Office, Bikaner.

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 7.      District Transport Officer, Dto Office, Churu.
 8.      District Transport Officer, Dto Office, Sujangarh.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 4535/2024
 Mahaveer Kumar Athariya S/o Shri Jagdish Chandra, Aged
 About 45 Years, R/o Athariya Ka Mohalla, Pur, District Bhilwara
 (Rajasthan) (Rj-06-Ga-3340).
                                                                        ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
         New Delhi.
 2.      State    Of      Rajasthan,         Through         The      Secretary     To
         Government, Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Bhilwara (Raj.).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 5542/2024
 1.      Devaram        S/o     Gomandram,            Aged      About     56    Years,
         Resident Of Ward No. 07, Tehsil Nokha, Bakhtabarpura,
         Berasar,       District        Bikaner         (Rajasthan).           (Vehicle
         Registration No. (Rj10 Ga 1619).
 2.      Tiku Ram S/o Padma Ram, Aged About 41 Years,
         Resident Of 162, Meghwalo Ka Bass, Salondiya, Bikaner
         (Rajasthan). (Vehicle Registration No. Rj 13 Ua 5704).
 3.      Kheradin S/o Ilamdeen, Aged About 44 Years, Resident
         Of Meghwalo Mohro Ki Dhani Begti Kalan Jodhpur Ter
         Add     Bhagat       Singh      Colony       Nokha,        District   Bikaner
         (Rajasthan). (Vehicle Registration No. Rj 07 Ga 5123).
 4.      Prabhuram Jat S/o Hema Ram, Aged About 48 Years,
         Resident Of Lakshman Nagar Chitana, Tehsil Nokha,
         District Bikaner (Rajasthan). (Vehicle Registration No. Rj
         07 Ga 5593).
                                                                      ----Petitioners


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                                        Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg Jaipur (Rajasthan).
 3.      The Commissioner Of Transport, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur (Rajasthan).
 4.      The District Transport Officer, Dto Office, Nokha, District
         Bikaner (Rajasthan).
 5.      The Regional Transport Officer, Rto Office, Bikaner
         (Rajasthan).
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 5758/2024
 1.      Balaji Motor Driving School, Through Partner Khoom
         Singh Solanki S/o Sh. Ram Dayal, Aged About 60 Years,
         Registered Address Plot No. 35, Guni Nada Road,
         Bhinmal, District Jalore. (Rj 24 G 1485)
 2.      Narendra Gang S/o Sh. Hastimal Gang, Aged About 58
         Years,     Resident       Of     Plot      No.    685,     9Th   C   Road,
         Sardarpura, Jodhpur (Rj 19 Ca 2694, Rj 19 Ub 0031)
 3.      Kumbha Ram S/o Rewant Ram, Aged About 47 Years,
         Resident Of Jelu Gagadi, Tehsil Osian, District Jodhpur.
         (Rj 19 Ga 6510)
 4.      Rajeshwari Sharma W/o Sh. Sohan Lal, Aged About 51
         Years, Resident Of Chand Vilash, Chand Pol Chowk,
         Jodhpur. (Rj 19 Ua 1369)
 5.      Bagda Ram S/o Mala Ram, Aged About 53 Years,
         Resident Of Village Dorda, Tehsil Bhinmal, District
         Jalore. (Rj 21 C 6459)
 6.      Manglu Deen S/o Sh. Sale Mohdmmad, Aged About 32
         Years, Resident Of Village Ghantiyali A Maszid Ki
         Dhaniya, Jodhpur. (Rj 19 1G 8267)
 7.      Chandra Sekhar Sharma S/o Sh, Johari Lal Sharma,
         Aged About 68 Years, Resident Of House No. 39, Sun
         Moon House, East Patel Nagar, Behind Beniwal Hotel,

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         Ratanada, Jodhpur. (Rj 19 Ua 4648)
 8.      Guljar Singh S/o Bhola Singh, Aged About 76 Years,
         Resident Of House No. 1312, Vishnu Bhawan, Udai
         Mandir, Jodhpur (Rj 27 U 0489)
 9.      Sobhagya Raj Balotia S/o Sh. Hem Raj Balotia, Aged
         About 54 Years, Resident Of House No. 99, Jatiya
         Colony, Nagori Gate Ke Bahar, Jodhpur. (Rj 19 Se 1259)
 10.     Jetha Ram S/o Sh. Hanuman Ram, Aged About 74
         Years, Resident Of Goniyon Ki Dhani, Gangasara, District
         Barmer. (Rj 21 3R 5995)
 11.     Om Singh Rathore, Aged About 45 Years, Resident Of
         Dhayalo Ka Bas, Ramrawas Kalla, Pipar City, Jodhpur
         (Rj19 Gg 3352)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 6014/2024
 1.      Sharwan Chimpa S/o Babu Lal Chimpa, Aged About 45
         Years, Piple Chowk, Nokha Distt. Bikaner (Raj.) (Rj21
         Gb 4448)
 2.      Ramchandra Jat S/o Shrirama Jat, Aged About 40 Years,
         Athuna Bas Sadhuna, Nokha, Distt. Bikaner (Raj.) (Rj50
         Ga 2762)
 3.      Radheshyam Bishnoi S/o Mani Ram, Aged About 35
         Years, Ward No. 11, Pithrasar, Nokha, Distt. Bikaner
         (Raj.) (Rj 07 Pa 3475)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government


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         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Nokha
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 6020/2024
 1.      Raju Ram S/o Mota Ram, Aged About 25 Years, R/o Eard
         No. 16, Upni, Distt. Bikaner (Raj.) (Rj31 Gb 0844).
 2.      Narayan Ram S/o Bhikha Ram, Aged About 41 Years, R/
         o Ward No. 04, Bajju Khalsa, Distt. Bikaner (Raj.). (Rj07
         Gb 3438) (Rj07 Gc 6586).
 3.      Sikander Ali S/o Shabbir Ahmed, Aged About 38 Years,
         R/o Old Railway Basti, Near Masjid, Distt. Bikaner (Raj.)
         (Rj10 Ga 1093).
 4.      Ram Chander S/o Lumba Ram, Aged About 45 Years, R/
         o Norengdesar, Distt. Bikaner (Raj.) (Rj07 Ga 4671).
 5.      Mahendra S/o Ramchandra, Aged About 35 Years, R/o
         Meghwalo Ka Mohalla Norengdesar, Distt. Bikaner (Raj.)
         (Rj07 Gd 6660).
 6.      Gouri Shankar S/o Chhotu Ram, Aged About 36 Years,
         R/o Odo Ka Bas, Sarvoday Basti, Distt. Bikaner (Raj.)
         (Rj21 Ga 8123) (Rj07 Ga 2048).
 7.      Kamal Kishore Sharma S/o Radhe Shyam Sharma, Aged
         About 44 Years, R/o 6-C-64, Jai Narayan Vyas Colony,
         Lic Office, Jaipur Road, Distt. Bikaner (Raj.) (Rj13 Ga
         9926).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi



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 2.      State    Of      Rajasthan,         Through          The      Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Bikaner.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 6251/2024
 1.      Dungar Ram S/o Shri Saluu Ram, Aged About 24 Years,
         R/o Dhoopaliya, Nokha, District Bikaner, Rajasthan, Pin
         Code 334802 Owner Of Rj50 Ga 5176
 2.      Rajendra Kumar S/o Krishna Ram Suthar, Aged About 39
         Years, Ward No. 11, Hanuman Nagar, Sarunda, Tehsil
         Nokha, District Bikaner, Rajasthan. Owner Of Rj21-Ua-
         8456
 3.      Sahi Ram S/o Ram Narayan, Aged About 54 Years,
         House No. 431, Sabasentar, Up Pass, Kakada, Nokha,
         Bikaner, Rajasthan. Owner Of Rj50-Ga-1384
                                                                        ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught Place
         , New Delhi.
 2.      State    Of      Rajasthan,         Through          The      Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur, Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
 4.      Department Of Transport Officer, Dto Office, Nokha,
         District Bikaner, Rajasthan.
 5.      Regional       Transport         Officer,      Rto         Officer,   Bikaner,
         Rajasthan.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 6651/2024
 1.      Pukhraj S/o Shri Gangaram Prajapat, Aged About 30
         Years, Resident Of Uprta Bass, Kolayat, District Bikaner.


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         Vehicle No. Rj07Ga1624.
 2.      Hanumanaram Moond S/o Shri Nanuram Moond, Aged
         About 35 Years, Resident Of Ward No. 1, Uttarda Bass,
         Moondsar,         Moondsar,           Bikaner         (Raj.)Vehicle      No.
         Rj07Gd4186
 3.      Kamlesh S/o Shri Ram Kumar, Aged About 33 Years,
         Ward No. 12, Sahniwala, Sahniwal, Bikaner Rajhan,
         Bikaner (Raj.)Vehicle No. Rj31Ga2818
 4.      Purnnath S/o Shri Jivan Nath, Aged About 53 Years,
         Resident       Of      Kochraan          Baas,       Bambloo,       Bikaner
         (Raj.)Vehicle No. Rj07Ga6331
 5.      Sahiram S/o Shri Uma Ram, Aged About 40 Years,
         Resident Of Ward No. 11, Teu, Sudasar, Bikaner Vehicle
         No. Rj13Ga9204
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Samsad Marg, Gokail Nagar, Connaught
         Place, New Delhi.
 2.      The State Of Rajasthan, Through The Secretary To
         Government Transport Department, Parivahan Bhawan,
         Satikar Marg Jaipur Rajasthan.
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahaikar Marg, Jaipur Rajasthan.
 4.      The Regional Transport Officer, Rto Office, Bikaner.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 6710/2024
 1.      Aasharam Kasania S/o Surjaram, Aged About 57 Years,
         R/o      Village        Thalarka,           Tehsil         Nohar,    District
         Hanumangarh.
 2.      Bhup Singh S/o Hari Ram, Aged About 55 Years, R/o
         Village Thalarka, Tehsil Nohar, District Hanumangarh.
 3.      Munshi Ram S/o Raja Ram, Aged About 60 Years, R/o
         Village Thalarka, Tehsil Nohar, District Hanumangarh.
                                                                      ----Petitioners
                                       Versus


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 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The Transport Commissioner, Department Of Transport,
         Parivahan Bhawan, Sahakar Marg, Jaipur.
 4.      The District Transport Officer, Hanumangarh, District
         Hanumangarh.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 6732/2024
 1.      Tejaram S/o Chunaram, Aged About 52 Years, Resident
         Of Buchawas, Tehsil Taranagar, District Churu
 2.      Rajendra Singh S/o Nandlal Swami, Aged About 40
         Years, Lohsana Chhota, Tehsil And District Churu.
 3.      Safi Mohammed S/o Phule Khan, Aged About 56 Years,
         Modawasi, Tehsil Rajgarh, District Churu.
 4.      Satyaveer S/o Mahender Singh, Aged About 33 Years,
         Sirsli, Tehsil And District Churu.
 5.      Tara Chand S/o Banwari Meghwal, Aged About 37 Years,
         Dhani Kumharan, Tehsil Taranagar, District Churu.
 6.      Vijendra S/o Ramswaroop, Aged About 36 Years, Seuwa,
         Tehsil Rajgarh, District Churu.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New Delhi
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The Transport Commissioner, Department Of Transport,
         Parivahan Bhawan, Sahkar Marg, Jaipur.
 4.      The District Transport Officer, Churu, District Churu.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 6764/2024
 1.      Rajesh Kumar Sharma S/o Manohar Lal, Aged About 36
         Years, R/o House No. 380, Sector No. 8, Near Triploiya,


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         Hanuman Mandir, Gandhi Nagar, Distt. Chittorgarh (Raj.)
         (Rj09 Pa 6873).
 2.      Udai Lal Prajapat S/o Mohan Lal Prajapat, Aged About
         54 Years, R/o E-54 Opp. Ratneshwar Temple, Sec.no.05,
         Gandhi Nagar, Distt. Chittorgarh (Raj.) (Rj09 Pa 6869).
 3.      Farukh Hussain S/o Jamal Khan, Aged About 56 Years,
         R/o Kila Road Kasba Chowki, Distt. Chittorgarh (Raj.)
         (Rj09 Pa 6871).
 4.      Dharmendra Sharma S/o Manohar Lal Sharma, Aged
         About 50 Years, R/o 36-G, Sect.no.5, Gandhi Nagar,
         Distt. Chittorgarh, (Raj.) (Rj09 Pa 6952).
 5.      Shambhu Lal Salvi S/o Hajari Lal Salvi, Aged About 56
         Years,         R/o        Behind           Annapurnatemplefort,distt.
         Chittorgarh (Raj.) (Rj09 Pa 6979).
 6.      Lal Bahadur Vikas Sansthan Pratap Nagar, Through
         Bhupeshfattawat S/o Bhanwar Lal Fattawat, Aged About
         56 Years, R/o 1,2 Lbs School, Pratap Nagar, Distt.
         Chittorgarh (Raj.) (Rj09 Pa 6928).
 7.      Gehari Lal Bhatt S/o Dhanraj Bhatt, Aged About 48
         Years, R/o Near Laxminath Temple, Chittorgarh, Distt.
         Chittorgarh (Raj.) (Rj09 Gd 9209).
 8.      Aravali Motor Driving School, Chittorgarh, Through
         Vijendra       Singh        Shekhawat           S/o        Shankar   Singh
         Shekhawat, Aged About 49 Years, R/o 34-C, Adarsh
         Nagar, Kumbha Nagar Chowk, Distt. Chittorgarh (Raj.)
         (Rj09 Ta 2306).
 9.      Prahlad Teli S/o Lila Ram, Aged About 36 Years, R/o
         Kumawatokamohalla, Sadar Bazar, Distt. Chittorgarh
         (Raj.) (Rj09 Pa 6863).
 10.     Kailash Chandra Sharma S/o Shridhar Sharma, Aged
         About 66 Years, R/o Juna Bazar, Distt. Chittorgarh (Raj.)
         (Rj09 Pa 6895).
 11.     Mamraj Meena S/o Moti Singh, Aged About 63 Years, R/
         o Bherda Road, 24, Qtr Ke Paas, Chanderiya, Distt.
         Chittorgarh (Raj.) (Rj09 Gd 2909).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government


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         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      Regional Transport Officer, Rto Office, Chittorgarh.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 6765/2024
 Sandeep Kumar S/o Ram Gopal Luhar, Aged About 35 Years, R/
 o Ward No. 39, Shiv Mandir, Vijay Singh Pathik Nagar, Distt.
 Bhilwara (Raj.) (Rj06 Ua 1269).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State Of Rajasthan, Through Secretary To Government
         Transport Department, Parivahan Bhawan, Sahkar Marg
         Jaipur Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      Regional Transport Officer, Rto Office, Bhilwara.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 6767/2024
 1.      Dharmveer S/o Sh. Bhajan Lal, Aged About 40 Years,
         Resident Of Ward No. 4, Village Kanwarpura, Post
         Thandewala, 4Ffb, Raisinghnagar, Ganganagar. (Rj 31
         Ga 3032).
 2.      Pooja Construction Company, Through Its Proprietor
         Ram Bhajan Jangir S/o Sh. Shankar Lal Jangid, Aged
         About 58 Years, Resident Of 62 Ganga Vihar Colony,
         Opp. Kbhb, Sector 2 Sangriya, Jodhpur (Rj 14 Gb 3431).
 3.      Amra Ram Choudhary S/o Mohan Ram, Aged About 40


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         Years, Resident Of Junki Dhaniya, Bhopalgarh, District
         Jodhpur (Rj 19 Ga 8769).
 4.      Jasa Ram S/o Pratap Ram, Aged About 25 Years,
         Resident Of Dudhawalo Ki Dhani, Kharia, Ridmalsar,
         Jodhpur. (Rj 19 Gc 0732)
 5.      Babu Lal S/o Nathu Ram, Aged About 72 Years, Resident
         Of Khatio Ka Mohalla, Mokalsar, Tehsil Merta, District
         Nagaur. (Rj 21 Ta 2602).
 6.      Chena Ram S/o Rama Ram, Aged About 69 Years,
         Resident Of Jodhiyasi, Nagaur (Rj 21 Gc 2593).
 7.      Hira Ram S/o Hanuta Ram, Aged About 53 Years,
         Resident Of Near Gosai Mandir, Ghanthilasar, Tehsil And
         District Nagaur. (Rj 07 Ga 5307).
 8.      Sattar Mohammed S/o Mangi Lal, Aged About 37 Years,
         Resident Of Gram Post Nathawara, Degana, Nagaur. (Rj
         14 Gn 1800).
 9.      Likhma Ram S/o Ladu Ram, Aged About 55 Years,
         Resident Of Kuldiyo Ki Dhani, Badoo, Nagaur (Rj 21 Gc
         9388)
 10.     Bhoma Ram S/o Ganesh Ram, Aged About 48 Years,
         Resident Of Jato Ka Bas, Pandavala, Tehsil Degana,
         District Nagaur. (Rj 21 Gc 5117).
 11.     Dana Ram S/o Mohan Ram, Aged About 65 Years,
         Resident Of Gorau, Tehsil Jayal, District Nagaur. (Rj 21
         Gc 2001).
 12.     Sharwan Ram S/o Sohan Ram, Aged About 42 Years,
         Resident Of Balaya, Nagaur. (Rj 19 Pa 0921).
 13.     Jitu Ram S/o Shri Ram, Aged About 40 Years, Resident
         Of Gangwana, District Nagaur. (Rj 04 C 0975).
 14.     Bhanvara Ram S/o Guman Ram, Aged About 64 Years,
         Resident Of Ward No. 1, Kherat, Deh, Nagaur. (Rj 18 C
         2737).
 15.     Phool Chand S/o Ridmal Jangir, Aged About 66 Years,
         Resident Of Doomra, Nawalgarh, Jhunjhanu (Rj 32 U
         0294).
 16.     Dhaga Ram S/o Sugana Ram, Aged About 55 Years,
         Resident Of Meghwalo Ki Dhaniyan, Khimsar, Nagaur. (Rj
         14 Gl 4985).


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 17.     Raju Ram, Aged About 63 Years, Resident Of Ward No.
         13, Farrod, Tehsil Jayal, Nagaur. (Rj 21 Gb 8878).
 18.     Bittu S/o Kabal Singh, Aged About 29 Years, Resident Of
         Ward No. 8. Siyawato Ka Bass, Deshnok (Rural) Bikaner.
         (Rj 21 Gc 3095)
 19.     Rakesh Prajapat S/o Sampat Raj, Aged About 28 Years,
         Resident Of Dodoo, Akora, Nagaur
 20.     Akha Ram S/o Amana Ram, Aged About 30 Years,
         Resident Of Kumharo Ki Dhaniya, Madpura, Kheenvsar,
         Nagaur. (Rj 21 Gc 0337)
 21.     Kalu Khan S/o Babu Khan, Aged About 44 Years,
         Resident Of Saranwas, Chuntisara, Nagaur. (Rj 21 Gc
         0582).
 22.     Swami Vivekanand Shikshan Sansthan, Through Its
         Proprietor Bhura Ram Farroda S/o Sh. Nathu Ram
         Farroda, Aged About 50 Years, Resident Of Village
         Lunsar, Tehsil Jayal, Nagaur. (Rj 21 Pa 3094).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 6832/2024
 Bikaner Car Jeep Taxi Driver Union (Intuc), Through The
 Working President Shri Hemant Kiradoo S/o Late Shri Kanhaiya
 Lal, Aged About 70 Years, R/o Outside Jassusar Gate, Kiradoo
 Gail Bikaner.
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New


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         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Department
         Of Transportation, Parivahan Bhawan, Sankar Marg
         Jaipur, Rajasthan.
 3.      Transport       Commissioner,           Department           Of    Transport,
         Secretariat, Jaipur
 4.      District Transport Officer, Bikaner
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 7139/2024
 1.      Mumtaz Khan S/o Nathu Khan, Aged About 42 Years,
         Vpo      Derajsar,     Tehsil      Sardarshahar,           District-    Churu
         (Rajasthan)
 2.      Ramniwas, Aged About 38 Years, Ward No 6 Balrasar
         Tehsil And District Churu
 3.      Birbal Ram Meghwal, Aged About 57 Years, Dhirasar
         Charnan Tehsil And District Churu
 4.      Bhim Das, Aged About 56 Years, Swami Fonga Tehsil
         Sardarshahar District Churu
 5.      Rajesh Kumar, Aged About 35 Years, Rangaisar Tehsil
         Sardarshahar District Churu
 6.      Leeladhar, Aged About 50 Years, Dadrewa Tehsil Rajgarh
         Churu
 7.      Santlal,       Aged      About       40      Years,        Malaksar     Tehsil
         Sardarshahar Churu
 8.      Moolaram,        Aged       About       35      Years,      Ward       No   11
         Chandelnagar Churu
 9.      Vikas, Aged About 36 Years, Ward No 5 Kanjan Tehsil
         Rajgarh Churu
 10.     Bishnaram, Aged About 55 Years, Pandreu Tiba Tehsil
         Taranagar Churu
 11.     Mukesh Kumar, Aged About 31 Years, Ward No 25 Near
         Dev School Bhadra Hanumangarh
 12.     Ramkumar, Aged About 49 Years, Ward No 9 Punras
         Tehsil Taranagar Churu
 13.     Moti     Ram,     Aged       About      31     Years,      Aspalsar     Tehsil
         Sardarshahar Churu Raj
 14.     Dharmpal, Aged About 40 Years, Vpo Bhanin Tehsil

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         Taranagar District Churu
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government, Ministry Of Road Transport And Highways,
         Transport      Bhawan         -I,   Sansad         Marg,    Gokul    Nagar,
         Connaught Place, New Delhi
 2.      State    Of      Rajasthan          Through        Secretary     Transport
         Department, Govt Of Rajasthan Parivahan Bhawan
         Sahkar Marg Jaipur Raj
 3.      Commissioner          Of    Transports,         Transport      Department
         Parivahan Bhawan Sahkar Marg Jaipur Raj
 4.      District Transport Officer, Dto Office Churu
 5.      District Transport Officer, Dto Office Hanumangarh
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 7158/2024
 Ramjivan S/o Shri Bagasa Ram, Aged About 67 Years, Lamroad
 Ki Chanian, Village Dehroo, District Nagaur (Rj21 Gc 4839)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New Delhi
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 7321/2024
 1.      Birma Ram S/o Uma Ram, Aged About 45 Years, R/o
         Madam Teh Didawana, Nagaur (Raj.) Owner Of Vehicle
         Registration No. Rj37Ga9039.
 2.      Nabab Khan S/o Sultan Khan, Aged About 40 Years, R/o
         Sardarpura Kallan Teh Didwana, Nagaur. (Raj.) Owner Of
         Vehicle Registration No. Rj37Ga4574.
 3.      Ram Lal Prajapat S/o Chhagana Ram, Aged About 40


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         Years, R/o Laudsar Teh Ladnun, Nagaur. (Raj.) Owner Of
         Vehicle Registration No. Rj37Ga0705.
 4.      Isub S/o Moti Ram, Aged About 50 Years, R/o Jato Ki
         Dhaniyan Bhed Khinwsar, Nagaur. (Raj.) Owner Of
         Vehicle Registration No. Rj37Ga0761.
 5.      Anandi Lal S/o Mohan Lal, Aged About 40 Years, R/o
         Abas Teh Nawa, Nagaur. (Raj.) Owner Of Vehicle
         Registration No. Rj37Ua1286.
 6.      Asif S/o Rasul, Aged About 45 Years, R/o Malla Basni
         Nagaur.        (Raj.)    Owner        Of    Vehicle         Registration   No.
         Rj37Ga9591.
 7.      Bhanwari Lal S/o Rameshwar Lal, Aged About 40 Years,
         R/o Dabra Teh Didwana, Nagaur. (Raj.) Owner Of Vehicle
         Registration No. Rj37Ga0745.
                                                                        ----Petitioners
                                        Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highway, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of      Rajasthan,         Through         The       Secretary    To
         Government, Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      Commissioner            Of    Transport,        Transport       Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office Didwana.
                                                                      ----Respondents
                 D.B. Civil Writ Petition No. 7342/2024
 1.      Arjun Ram S/o Dhuda Ram, Aged About 45 Years, R/o
         Dhakoriya, Nagaur. (Raj.) Owner Of Vehicle Registration
         No. Rj23Gb3770.
 2.      Ramu Ram S/o Gopa Ram, Aged About 40 Years, R/o
         Lunsara The Jayal Nagaur. (Raj.) Owner Of Vehicle
         Registration No. Rj21Gc6515.
 3.      Manoj S/o Hadman Ram, Aged About 40 Years, R/o
         Ward No 11 Kumbhasar Nokha, Bikaner. (Raj.) Owner Of
         Vehicle Registration No. Rj21Ga7140.



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 4.      Dola Ram S/o Moti Ram, Aged About 50 Years, R/o Jato
         Ki Dhaniyan Bhed Khinwsar, Nagaur. (Raj.) Owner Of
         Vehicle Registration No. Rj21Ga7140.
 5.      Balkishan S/o Satya Narayan, Aged About 40 Years, R/o
         Bakal     Mata,        Nagaur.        (Raj.0       Owner       Of   Vehicle
         Registration No. Rj21Ga2399.
 6.      Mahendra Pal Sinwar S/o Sita Ram Sinwar, Aged About
         45 Years, R/o Sinwaro Ka Bass Rupathal Jayal Nagaur.
         (Raj.) Owner Of Vehicle Registration No. Rj21Gb7525.
 7.      Kailash S/o Rampal, Aged About 40 Years, R/o Ward No
         02    Mundwa,          Nagaur.         (Raj.)      Owner       Of   Vehicle
         Registration No. Rj21 Ga2041.
 8.      Usman S/o Bhanwaru Teli, Aged About 40 Years, R/o
         Ratanga Bairas The Jayal, Nagaur. (Raj.) Owner Of
         Vehicle Registration No. Rj21Gb5023.
 9.      Mukesh Godara S/o Budha Ram, Aged About 45 Years,
         R/o Godara Ka Bass Awas Merta City, Nagaur. (Raj.)
         Owner Of Vehicle Registration No. Rj21Gc0453.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highway, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government, Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 7497/2024
 1.      Babu Ali Shah S/o Abdul Shakur Shah, Aged About 53
         Years, R/o Kuchaman Road, Chungi Chowki No. 1,
         Didwana, Nagaur, (Owner Of Vehicle No. Rj 37 Ta 0796)
 2.      Bega Ram S/o Jiwan Ram, Aged About 70 Years, R/o
         Turdak Parivar, Rajpura, Nagaur (Owner Of Vehicle No.
         Rj 21 3R 6391)

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 3.      Dharamveer Singh S/o Mahaveer Singh, Aged About 27
         Years, R/o Ward No. 13, Parbatsar, Nagaur. (Owner Of
         Vehicle No. Rj 19 Ua 2447)
 4.      Bala Ram S/o Gopiram, Aged About 40 Years, R/o 424,
         Natho Ki Dhani, Janjeela, Nagaur. (Owner Of Vehicle No.
         Rj 21 Gc 1343)
 5.      Khuma Ram S/o Megha Ram, Aged About 36 Years, R/o
         86, Chhapada Tehsil Jayal District Nagaur. (Owner Of
         Vehicle No. Rj 21 Gc 1343)
 6.      Dharu Ram Chad S/o Bhairu, Aged About 46 Years, R/o
         Malas Gusaiyan Rohindi, Nagaur. (Owner Of Vehicle No.
         Rj 23 C 3203)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And       Highways,          Transport       Bhawan,     1,
         Parliament Street, New Delhi- 110001.
 2.      The Principal Secretary, Department Of Transportand
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkarmarg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Dto Office, Nagaur.
 5.      Regional Transport Officer, Dto Office, Didwana.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 7575/2024
 1.      Bhagiarth S/o Deva Ram, Aged About 57 Years, R/o
         Village Lalamdesar Tehsil Nokha District Bikaner. (Owner
         Of Vehicle Registration No. Rj07Ga 3996)
 2.      Ramjan Khan S/o Basir Khan, Aged About 46 Years, R/o
         Chak 21, Kjd, Siyasar Chaugan, District Bikaner. (Owner
         Of Vehicle Registration No. Rj07 Ga 3321)
 3.      Chetan Lal Meghwal S/o Champa Lal, Aged About 47
         Years, R/o Ward No. 9 Goylo Ka Mohhla Napasar District
         Bikaner.       (Owner          Of       Vehicle        Registration     No.
         Rj13Gb3414)
 4.      Mukesh Kumar S/o Trilok Chand, Aged About 45 Years,
         R/o Ward No. 04 Baba Ramdev Mindir Ke Pass Suratgarh


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         District Ganganagar (Owner Of Vehicle Registration No.
         Rj13 Ta 2469)
 5.      Mul Chand S/o Puran Ram, Aged About 52 Years, R/o
         Shiv Mindir Vali Sadak Village Pemasar District Bikaner.
         (Owner Of Vehicle Registration No. Rj21 C 7180)
 6.      Bajrang Singh S/o Prem Singh, Aged About 53 Years, R/
         o Ward No. 2 Village Lakhasarr District Bikaner (Owner
         Of Vehicle Registration No. Rj07 Ua 9177)
 7.      Hanumana Ram S/o Bharmal, Aged About 60 Years, R/o
         Village Pithrasar Tehsil Nokha District Bikaner. (Owner Of
         Vehicle Registration No. Rj 23 Ga 2760)
                                                                      ----Petitioners
                                       Versus
 1.      The     Union      Of    India,      Through         The     Secretary   To
         Government, Ministry Of Road, Transport And Highways,
         Transport      Bhawan,         1    Sansad        Marg,     Gokul    Nagar,
         Connaught Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Mag, Jaipur Rajasthan.
 3.      Commissioner            Of   Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
 4.      Regional Transport Officer, R.t.o. Office, Bikaner.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 7576/2024
 1.      Ajit Kumar S/o Lumba Ram, Aged About 35 Years, R/o
         Kookawas, Jed, Udaipur, Raj.
 2.      Manoj Kumar S/o Mohan Lal, Aged About 44 Years, R/o
         Kothariya Chowk, Rajasamand, Raj.
 3.      Roshan Lal Teli S/o Dhul Chand, Aged About 38 Years,
         R/o Majawad, Udaipur, Raj.
 4.      Shiv Lal S/o Rupa Ji, Aged About 28 Years, R/o Sera,
         Udaipur, Raj.
 5.      Ramesh Chandra Bhat S/o Shankar Lal, Aged About 47
         Years, R/o Soorajgarh, Udaipur, Raj.
 6.      Pushkar Lal S/o Balu Ram, Aged About 38 Years, R/o
         Bichadi Wada, Udaipur, Raj.


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 7.      Rajkumar Meena S/o Magta Ji Meena, Aged About 44
         Years, R/o Dhankawada, Udaipur, Raj.
 8.      Sunil Rao Panwar S/o Rajendra Rao, Aged About 46
         Years, R/o R.k. Colony, Nimbahera, Chittorgarh, Raj.
 9.      Goverdhan Singh S/o Sajjan Singh, Aged About 39
         Years, R/o Mangalwar Choraha, Dungla, Chittorgarh,
         Raj.
 10.     Kapil Kumar S/o Vidhyadhar Mahla, Aged About 28
         Years, R/o Dorasar, Jhunjhunu, Raj.
 11.     Prakash Bhat S/o Lalu Bhat, Aged About 44 Years, R/o
         Bhat Basti Sayra, Udaipur, Raj.
 12.     Arawali Shiksha Prachar Samiti, Through Its C/o Raj
         Kumar Fatawat S/o Bhanwarlal R/o 586, Shiv Colony,
         Gariyawas Tekri, Udaipur, Raj.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansand Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Chittorgarh.
 5.      Regional Transport Officer, Rto Office, Udaipur.
 6.      Regional Transport Officer, Rto Office, Rajsamand.
 7.      Regional Transport Officer, Rto Office, Jhunjhunu.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 7690/2024
 Bhagwana Ram Suthar S/o Arjun Ram Suthar, Aged About 52
 Years, R/o Gajner Road Bangla Nagar Bikaner Rj 334001
 (Raj.). (Owner Of Vehicle Registration No. Rj14 Ua 3202)
                                                                       ----Petitioner
                                       Versus



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 1.      The     Union      Of    India,      Through         The     Secretary   To
         Government, Ministry Of Road, Transport And Highways,
         Transport      Bhawan,         1,    Sansad        Marg,     Gokul   Nagar,
         Connaught Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur Rajasthan.
 3.      Commissioner            Of    Transport,       Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
 4.      Regional Transport Officer, R.t.o, Office, Bikaner.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 7756/2024
 Kamal Kishore Soni S/o Shri Satyanarayan Soni, Aged About 38
 Years, R/o 79, Mahjano Ka Mohlla, Osian, Jodhpur (Rajasthan)
 (Owner Of The Vehicle No. Rj 19 Gg 8820)
                                                                       ----Petitioner
                                        Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And          Highways,       Transport       Bhawan,     1,
         Parliament Street, New Delhi 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 7917/2024
 1.      Anil Kumar S/o Om Prakash, Aged About 48 Years, R/o
         Ward No. 10, Dudhwakhara, Tehsil And District Churu.
 2.      Jay Lal S/o Moti Ram, Aged About 46 Years, R/o Badhki
         Ladaria, Tehsil And District Churu.
 3.      Jitendra Singh S/o Pabu Singh, Aged About 28 Years, R/
         o Asla Kheri, Tehsil And District Churu.
 4.      I.r. Memorial Shikshan Sansthan, Dudwakhara, Railway
         Station, Tehsil And District Churu, Through Its Director
         Ramkaran S/o Mohan, Aged About 50 Years, R/o Sirsali,
         Tehsil And District Churu.

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                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of Rajasthan, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The      Additional        Transport          Commissioner         (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The District Transport Officer, Churu.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 7948/2024
 1.      Mukesh Mali S/o Sohan Lal Mali, Aged About 41 Years,
         R/o Tiwari Mohalla, Mandal Tehsil, Distt. Bhilwara (Raj.)
         (Rj06 Gc 8968)
 2.      Dinesh Kumar Toshniwal S/o Indr Mal Toshniwal, Aged
         About 51 Years, R/o Barasani Tehsil Asind, Distt.
         Bhilwara (Raj.) (Rj06 C 7167)
 3.      Radheshyam Toshniwal S/o Mohan Lal Toshniwal, Aged
         About 74 Years, R/o Barasani Tehsil Asind, Distt.
         Bhilwara (Raj.) At Present 8-E-4, Rc Vyas Colony, Distt.
         Bhilwara (Raj.) (Rj 06 Gb 9325) (Rj 06 Ga 0791)
 4.      Narayan Lal Ahir S/o Debi Lal Ahir, Aged About 36 Years,
         R/o Samodi Tehsil, Distt. Bhilwara (Raj.) (Rj 09C2142)
 5.      Duda Ram Balai S/o Hema Lal Balai, Aged About 50
         Years, R/o Ward No. 01, Gurjar Mohalla, Village Mansha,
         Dist. Bhilwara (Raj.) (Rj06 Gc 0092)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.


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 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Bhilwara.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 8259/2024
 1.      Hukma Ram S/o Mularam, Aged About 70 Years,
         Resident Of Manaparsar, Tehsil Sardarshahar, District
         Churu (Rajasthan) Vehicle No. Rj21-C-3080 (Jeep)
 2.      Surendra Dhakarwal S/o Lunaram, Aged About 37 Years,
         R/o Ward No. 2, Bhaleri, Tehsil Taranagar, District Churu
         Vehicle No. Rj-9C-4382 (Jeep)
 3.      Hanuman Singh S/o Laduram, Aged About 30 Years, R/o
         Purvsar, Tehsil Rawatsar, District Churu Vehicle No. Rj-
         13-Ua-6136 (Bolero Pick-Up)
 4.      Luna Nath S/o Mohan Nath, Aged About 34 Years, R/o
         Ward No. 19, Taranagar, District Churu Vehicle No. Rj-
         13-Ua-9237 (Max Jeep)
 5.      Bhaniram S/o Hetram, Aged About 38 Years, R/o Dudwa
         Khara, Tehsil And District Churu Vehicle No. Rj-13-C-
         1744 (Car)
 6.      Gopal S/o Baluram, Aged About 64 Years, R/o Dariyasar
         (Jatan), Tehsil And District Churu Vehicle No. Rj-10-Gb-
         1560 (Truck)
 7.      Mohar Singh S/o Kalyan Singh, Aged About 40 Years, R/
         o Dulrasar, Tehsil Sardarshahar, Churu Vehicle No. Rj-
         13-Ua-4554 (Bolero Pick-Up)
 8.      Abbas Khan S/o Hanif Khan, Aged About 36 Years,
         Resident Of Barjangsar, Tehsil Sardarshahar, Churu
         Vehicle No. Rj49-Ga-4069 (Pick-Up)
 9.      Rajendra Kumar S/o Magan Gar, Aged About 44 Years,
         Resident Of Gajuwas, Tehsil Taranagar, District Churu
         Vehicle No. Rj-10Ua-3494 (Max Jeep)
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government Ministry Of Road Transport And Highways,
         Transport       Bhawan-I          Sansad         Marg,      Gokul    Nagar,
         Connaught Place, New Delhi.

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 2.      State     Of     Rajasthan,        Through         Secretary,    Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan,
         Sahkar Marg, Jaipur (Raj.).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.)
 4.      District Transport Officer, Dto Office, Churu
 5.      District Transport Officer, Dto Office, Hanumangarh
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 8262/2024
 Divya Shikshan Sansthan, Through Its Principal, Chain Singh
 Panwar S/o Shri Nar Singh Panwar, Aged 35 Years, R/o-
 Khadapa, District- Jodhpur (Rajasthan) (Owner Of The Vehicle
 No. Rj 19 Pc 0816)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport        And      Highways,          Transport       Bhawan,     1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkarmarg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 8378/2024
 1.      Chunni Lal Suwalka S/o Banshi Lal, Aged About 59
         Years,     R/o     125,      Village       Duvava,         Sonagar,   Distt.
         Chittorgarh (Raj.). (Rj09, Gc 0038)
 2.      Madan Lal Kumhar S/o Bheru Lal Kumhar, Aged About
         48 Years, R/o 102, Gandhi Nagar, Distt. Chittorgarh
         (Raj.) (Rj09 Pa 7181)
 3.      Mohammad Arif S/o Mohammad Ahsan, Aged About 38
         Years, R/o Delhi Gate, Gurjar Mohalla, Distt. Chittorgarh
         (Raj.) (Rj 09 Pa 1201)
                                                                      ----Petitioners
                                       Versus



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 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Department, Parivahan Bhawan, Sahkar Marg
         Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Chittorgarh.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 8450/2024
 1.      Aasu Rawal S/o Laharu Lala, Aged About 28 Years, R/o
         Ward No. 13, Beawar Marg, Chungi Naka Ke Paas, Asind
         Distt. Bhilwara (Raj.) (Rj 13 Gb 1962)
 2.      Chhotu Lal Purbiya S/o Choga Lal Purbiya, Aged About
         51 Years, R/o 8-L-4 Rc Vyas Colony, Distt. Bhilwara
         (Raj.0 9Rj14 Ua 1777)
 3.      Dharm Chandra Lohar S/o Gopal Lal Lohar, Aged About
         28 Years, R/o Hajiwas Gehuli Tehsil Kotri, Distt. Bhilwara
         (Raj.) (Rj 32 Gc 4859)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Bhilwara.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 8515/2024
 1.      Sanjay Kumar S/o Om Prakash, Aged About 37 Years,


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         By Caste Jat, R/o Chack 19 Ssw, Tehsil And District
         Hanumangarh.
 2.      Chanda Ram S/o Kalu Ram, Aged About 38 Years, By
         Caste Bavri, R/o Ward No. 8 Kanwani, Tehsil Rawatsar
         District Hanumangarh.
 3.      Rajendra Prasad S/o Dalip, Aged About 35 Years, By
         Caste    Jat,     R/o      Poharak,        Tehsil      Rawatsar,    District
         Hanumangarh.
 4.      Ram Lal S/o Bhadar Ram, Aged About 35 Years, By
         Caste    Jat,     R/o     Bhawaldesar,          Tehsil     Nohar,   District
         Hanumangarh.
 5.      Mani Ram Nayak S/o Daulat Ram Nayak, Aged About 43
         Years, By Caste Nayak, R/o Mayla Tehsil Rawatsar,
         District Hanumangarh.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India New Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The     Additional         Transport          Commissioner          (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The District Transport Officer, Hanumangarh, District
         Hanumangarh.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 9023/2024
 1.      Narpat Singh S/o Kishore Singh, Aged About 43 Years,
         Resident Of Chodhariyo Ke Bere, Deta Kallan, Jalore (Rj
         16 Ga 0050)
 2.      Chandra Ram S/o Ghevar Ram, Aged About 37 Years,
         Resident Of Beldar Ki Dhani, Barsingho Ka Bas, Phalodi.
         (Rj 19 Gb 0888)
 3.      Chhagan Lal S/o Jiva Ram, Aged About 41 Years,
         Resident Of Kori, Chopavatan, Tehsil Raniwada, District
         Sanchore. (Rj 15 C 0135)
 4.      Punma Ram, Aged About 40 Years, Resident Of Kapasiyo


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         Ki Dhani, Khara, Tehsil And District Sanchore. (Rj 46 Ga
         1342)
 5.      Mitha Ram, Aged About 51 Years, Resident Of Vera Dua
         Wala, Ummedabad, Tehsil Sayla, District Jalore (Rj 16
         Ga 5159)
 6.      Natha Ram, Aged About 75 Years, Resident Of Maliyo Ka
         Bara, Belwa, Tehsil Shergarh, Jodhpur (Rj 19 Gr 0690)
 7.      Mustak Khan S/o Ramjan Khan, Aged About 33 Years,
         Resident Of Lowaro Ka Bas, Soyala, Jodhpur (Rj 19 Gg
         1132)
 8.      Ranjeet Kumar S/o Khuma Ram, Aged About 52 Years,
         Resident Of Meeno And Bhilo Ka Bas, Gura Balotan,
         Jalore (Rj 19 Ua 2024)
 9.      Bs Memorial School, Aburoad, Through Its Director,
         Pramod Choudhary S/o Sh. Birbal Chodhary, Aged About
         48 Years, Registered Address, Shanti Kunj Mt Road,
         Aburaod, District Sirohi (Rj 38 Pa 2023, Rj 38 Pa 2022)
 10.     Vasu Khan S/o Lakhe Khan, Aged About 58 Years,
         Resident Of Mooli, Tehsil And District Sanchore (Rj 46
         Ga 4305)
 11.     Nimba Ram S/o Rupa Ram, Aged About 41 Years,
         Resident Of Pamana, District Sanchore (Rj 46 Ga 1096)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New Delhi
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 9026/2024
 1.      Salim Khan S/o Gafur Khan, Aged About 29 Years,
         Resident Of Deriyo Ki Dhani, Cheela, Phalodi (Rj 21 Gc
         2400)
 2.      Bhavani Singh S/o Girdhari Singh, Aged About 33 Years,


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         Resident Of Shekhasar, Tehsil Bap, District Phalodi. (Rj
         23 Ta 0378, Rj 43 Ga 5339, Rj 19 Gc 1474)
 3.      Phool Singh Bhati S/o Jalam Singh Bhati, Aged About 48
         Years, Resident Of Shaitan Singh Nagar, Phalodi (Rj 13
         Ua 2418).
 4.      Achla Ram S/o Bagta Ram, Aged About 44 Years,
         Resident Of Nimbo Ka Talab, Jodhpur (Rj 19 Gc 7881)
 5.      Hazur Bux S/o Dosh Mohmad, Aged About 54 Years,
         Resident Of Badi Dani, Bap, District Phalodi (Rj 07 G
         8706)
 6.      Kasan Khan S/o Mehardin, Aged About 63 Years,
         Resident Of Ward No. 25, Barkat Colony, Phalodi (Rj 21
         Ua 2620).
 7.      Gokal Ram S/o Sh. Bhagirath Ram, Aged About 41
         Years, Resident Of Bagudon Ki Dhani, Daukiyo Ka Bas,
         Cherai, Lohawat, Phalodi (Rj 43 Ga 5023).
 8.      Sukha Ram S/o Ummeda Ram, Aged About 44 Years,
         Resident Of Vegdo Ki Dhani, Koloo Pabuji, Phalodi (Rj 24
         Ga 0845).
 9.      Sikandra Khan S/o Gaji Khan, Aged About 48 Years,
         Resident Of Rohilla Kalla, Jhanwar, Jodhpur (Rj 19 Gb
         3297)
 10.     Vikram Singh S/o Dheer Singh, Aged About 31 Years,
         Resident Of Jogmaya Mandir Road Maderan Colony,
         Jodhpur At Present Resident At Bapu Nagar Phalodi (Rj
         43 Ga 3626).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New Delhi
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents




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                  D.B. Civil Writ Petition No. 9065/2024
 1.      Jetha Ram S/o Shri Ram Niwas Jat, Aged About 23
         Years, Resident Of Balasar, Ganthilasr, District Nagaur.
         (Rj21 Gc 3139)
 2.      Ramlal S/o Shri Lakha Ram, Aged About 35 Years,
         Resident Of Village Gowa Khurd, Nagaur. (Rj21 Ga
         6808)
 3.      Ramu Ram S/o Shri Chokha Ram, Aged About 53 Years,
         Resident Of Ward No. 3, Kahira, Chitana, Bikaner. (Rj50
         Ga 3744)
 4.      Jai Ram Saran S/o Shri Kishana Ram Saran, Aged About
         51 Years, Resident Of Ward No. 10, Utmamdesr, Nokha,
         Bikaner. (Rj13 Ga 3057)
 5.      Kana Ram S/o Shri Pokar Ram, Aged About 63 Years,
         Resident Of Ward No. 7, Karanpura, Vpo Sadhuna,
         Nokha, Bikaner. (Rj14 Gb 5113)
 6.      Ganesha Ram S/o Shri Dhuda Ram, Aged About 62
         Years, Resident Of Ward No. 6, Dava, Nokha, Bikaner.
         (Rj21 Ua 4754)
 7.      Prem Nath Sidh S/o Shri Bhagirath Nath Sidh, Aged
         About 33 Years, Resident Of Ward No. 4, Bharpalsar
         Ladkhaniyan, Bharpalsar, Churu. (Rj44 Ga 3059)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 9120/2024
 Bheru Lal Gurjar S/o Shankar Lal Gurjar, Aged About 33 Years,
 Mata Ji Ka Khera Arjiya, Distt. Bhilwara (Raj.) (Rj06 Gc 8517)
                                                                       ----Petitioner


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                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bhilwara
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 9152/2024
 Laxmi Narayan S/o Onkar Lal Ji, Aged About 60 Years, R/o
 Sadar Bazar, Village Bedla, Bedla Chauraha, Tehsil Girwa, Distt.
 Udaipur (Raj.) (Rj27 Pa 1580) (Rj27 Pa 7190) (Rj27 Pa 1056)
 (Rj27 Pa 2065) (Rj27 Pb 0389) (Rj27 Pa 1321) (Rj27 Pb 3112)
 (Rj27 Pa 7077).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur, Rajasthan.
 4.      Regional Transport Officer, Rto Office, Udaipur.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 9158/2024
 1.      Gayad Singh S/o Shri Rewat Singh, Aged About 35
         Years,     Devgarh         Gopakor,        Teh.      Shergarh,     District-
         Jodhpur (Raj.) (Owner Of The Vehicle No. Rj 19 Ga
         6025)
 2.      Aam Singh S/o Bhupat Singh, Aged About 49 Years,


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         Cherai, Via Tiwari, Teh- Osian, District- Jodhpur (Raj.)
         (Owner Of The Vehicle No. Rj10 2G 1060).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And        Highways,         Transport        Bhawan,    1,
         Parliament Street, New Delhi-110001
 2.      The Principal Secretary, Department Of Transport And
         Road Saftey, Secretariat, Jaipur (Rajasthan).
 3.      Commisioner          Of    Transports,         Transport      Department,
         Parivahan Bhavan, Shakarmarg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 9225/2024
 1.      Chola Ram S/o Late Shri Joga Ram, Aged About 47
         Years, R/o Village Lego Ki Dhani Tehsil And District
         Jodhpur Registered Owner Of Vehicle No. Rj 19 Rg 1479.
 2.      Megh Raj S/o Chena Ram, Aged About 30 Years, Village
         Konary Post Agolai Tehsil Balesar District Jodhpur
         Registered Owner Of Vehicle No. Rj 19 Rf 8714.
 3.      Bhaira Ram S/o Shri Naring Ram, Aged About 58 Years,
         Village   Jasnath         Nagarn       (Janio       Ki     Dhani)   Bambor,
         Jodhpur Registered Owner Of Vehicle No. Rj 19 2R 1001.
 4.      Hema Ram S/o Purkha Ram, Aged About 40 Years,
         Resident Of Village Madrup Nagar Balesar Jodhpur
         Owner Of Vehicle No. Rj 19 Rf 9199.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1 Sansad Marg, Gokul Nagar, Canought Place,
         New Delhi
 2.      State     Of     Rajasthan,         Through         The      Secretary   To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur Rajasthan.
 3.      Commissioner          Of     Transport,         Transport      Department
         Parivahan Bhawan, Sahakar Marg, Jaipur Rajasthan


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 4.       Regional Transport Officer, R T O Office Jodhpur
                                                                     ----Respondents
                   D.B. Civil Writ Petition No. 9255/2024
 1.       Karamveer        Singh       Rathore        S/o     Shri    Govind   Singh
          Rathore, Aged About 30 Years, Resident Of 432 Mohan
          Nagar B Kalvi Marg B.j.s. Colony Jodhpur Owner Of
          Vehicle No. Rj 21 Ga 2362.
 2.       Vikram S/o Roopa Ram, Aged About 30 Years, Resident
          Of A109, Saraswati Nagar Basani Jodhpur Owner Of
          Vehicle No. Rj 19 Ga 5670.
 3.       Yudhisther Singh Sankhla S/o Shri Prem Singh Sankhla,
          Aged About 53 Years, Resident Of Hanslav Ki Pal
          Mandore Jodhpur Owner Of Vehicle Reg. No. Rj 19 Ga
          3134.
                                                                       ----Petitioners
                                        Versus
 1.       Union Of India, Through The Secretary To Government
          Ministry Of Road Transport And Highways, Transport
          Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
          Place, New Delhi.
 2.       State     Of     Rajasthan,         Through         The     Secretary    To
          Government Transport Department, Parivahan Bhawan,
          Sahakar Marg, Jaipur Rajasthan.
 3.       Commissioner          Of     Transport,        Transport      Department,
          Parivahan Bhawan, Sahakar Marg, Jaipur Rajasthan.
 4.       Regional Transport Officer, R T O Office Jodhpur.
                                                                     ----Respondents
                   D.B. Civil Writ Petition No. 9408/2024
 Norang Prajapat S/o Om Prakash, Aged About 29 Years, By
 Caste Prajapat R/o 3, Balal Ke Raste Per, Melusar, District
 Churu.
                                                                        ----Petitioner
                                        Versus
 1.       Union Of India, Through Its Secretary, Ministry Of Road
          Transport And Highway, Government Of India, New
          Delhi.
 2.       State Of Rajasthan, Through Its Secretary, Govt. Of

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         Rajasthan, Department Of Transport, Jaipur.
 3.      The Transport Commissioner, Department Of Transport,
         Parivahan Bhawan, Sahakar Marg, Jaipur.
 4.      The District Transport Officer, Churu.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 9415/2024
 1.      Yasin Khan S/o Rimjaan, Aged About 39 Years, Resident
         Of Mandarpura, Tehsil Nohar, District Hanumangarh.
 2.      Mahaveer S/o Khyaliram, Aged About 42 Years, R/o War
         No. 06, Sheorani, Thesil Nohar, District Hanumangarh.
 3.      Iqubal S/o Liyakat, Aged About 30 Years, By Caste
         Muslim, R/o Ward No. 30, Nehru Nagar, Nohar Tehsil
         Nohar, District Hanumangarh.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The      Additional        Transport          Commissioner          (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The      District       Transport          Officer,        Nohar,   District
         Hanumangarh.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 9471/2024
 Chema Ram S/o Shri Moti Ram, Aged About 44 Years, Resident
 Of Balesar Durgawata, Balesar, Jodhpur (Raj.).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Transport
         Department, Government Of Rajasthan, Jaipur (Raj.).


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 3.      The      Additional        Transport          Commissioner           (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The District Transport Officer, Jodhpur.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 9515/2024
 1.      Dhala Ram S/o Narayan Ram, Aged About 43 Years,
         Megar Ke Pass, Lunawas, Jodhpur (Rj04Ga1375)
 2.      Shera Ram S/o Rawal Ram, Aged About 23 Years, Maliyo
         Ka       Bera,      Belwa          Khatriyan          Balesar,       Jodhpur
         (Rj19Gh0156)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New Delhi
 2.      State Of Rajasthan, Through Its Secretary, Transport
         Department, Government Of Rajasthan, Jaipur (Raj.)
 3.      The      Additional        Transport          Commissioner           (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur
 4.      The District Transport Officer, Jodhpur
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 9560/2024
 1.      Lalit Kumar Suthar S/o Shankar Lal, Aged About 43
         Years,     1300,       Maloo       Dhora,       Sutharo      Ka    Mohalla,
         Bhinasar, Bikaner, Rajasthan, 334403
 2.      Gopi Lal Bishnoi S/o Manfula Ram, Aged About 47 Years,
         Ward No. 20, Ganga Sahar, Bikaner, Rajasthan - 334001
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through        The      Secretary       To   The
         Government Ministry Of Road Transport And Highway,
         Transport        Bhavan       1,    Sansad        Marg,      Gokul    Nagar
         Cannaught Place, New Delhi
 2.      State Of Rajasthan, Through Transport Commissioner
         Cum Secretary, State Transport Authority, Parivahan
         Bhawan, Sehkar Marg, Jaipur (Raj.) 302001

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 3.      Regional Transport Office, Rto Officer, Bikaner (Raj.)
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 9571/2024
 1.      Virendra Singh S/o Shri Sant Lal, Aged About 40 Years,
         Resident Of Balan, Tehsil Rajgarh, Churu, District Churu
         (Rajasthan) Vehicle No. Rj10-Ga-8277
 2.      Govind Singh S/o Mahendra Singh, Aged About 30
         Years, Resident Of Nyangali, Tehsil Rajgarh, District
         Churu Vehicle No. Rj-10Gb-1658
 3.      Laxman Singh S/o Jeevan Singh, Aged About 47 Years,
         Resident Of Dadrewa, Tehsil Rajgarh, Churu (Raj.)
         Vehicle No. Rj-10-Ua-9042
 4.      Buddha Ram S/o Tulchha Ram, Aged About 42 Years,
         Resident       Of    Bhatti,      Tehsil      Suratgarh,       District   Sri
         Ganganagar Vehicle No. Rj-31-Ga-9758
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To    The
         Government, Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,          Sansad        Marg,      Gokul    Nagar,
         Connaught Place, New Delhi
 2.      State    Of     Rajasthan,         Through         Secretary,     Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan,
         Sahkar Marg, Jaipur (Raj.)
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.)
 4.      District Transport Officer, Dto Office, Churu
 5.      District Transport Officer, Dto Office, Sri Ganganagar.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 9653/2024
 Mangi Lal S/o Shri Budha Ram, Aged About 33 Years, Village
 Amarsar Tehsil Sardarshahar Dist Churu Rajasthan (Owner Of
 Vehicle Registration No. Rj10-Gb-4517)
                                                                       ----Petitioner
                                       Versus
 1.      The     Union       Of    India,      Through         The    Seretary      To
         Government, Ministry Of Road Transport And Highways,

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         Transport      Bhawan,         1,    Sansad        Marg,     Gokul   Nagar,
         Connaught Place, New Delhi.
 2.      State    Of      Rajasthan,          Through        The     Secretary    To
         Government Tranport Department Parivahan Bhawan
         Sahkar Marg Jaipur
 3.      Commissioner          Of     Transport,         Transport      Department
         Parivahan Bhawan Sahkar Marg Jaipur
 4.      District Transport Officer, D T O Office Churu
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 9655/2024
 1.      Hema Ram Choudhary S/o Bhera Ram Choudhary, Aged
         About 40 Years, R/o Sarpancho Ki Dhani, Kharadiya,
         District Nagaur (Rj-21Ga-8946).
 2.      Farsa Ram S/o Bhiya Ram, Aged About 68 Years, R/o
         Bara Khurd, District Jodhpur, (Rj 21 Ga-3044).
 3.      Khiya Ram S/o Moda Ram, Aged About 27 Years, R/o
         Alay, District Nagaur. (Rj-07Gc-8259).
 4.      Puranmal Gurjar S/o Babu Lal Gurjar, Aged About 27
         Years, R/o Raghunathpura, District Jaipur. (Rj-18-Ua-
         4016).
 5.      Hanuman Ram S/o Banshi Lal, Aged About 48 Years, R/o
         Himatsar, Tehsil Nokha, District Bikaner, (Rj 21 Ga-
         2485).
 6.      Rajendra Singh Rathore S/o Samandar Singh, Aged
         About 32 Years, R/o Nehru Colony, District Nagaur, (Rj
         21-Gb-1803).
 7.      Abdul Sattar S/o Mohammed Kasam, Aged About 56
         Years, R/o Basani, District Nagaur (Rj-Ud-9778).
 8.      Ronak Public Shikshan Sansthan, Bairathal Kalla, District
         Nagaur     Through         Its      Director     Sandeep      Kumar     S/o
         Hardayal Singh, Aged About 40 Years, Bairathal Kalla,
         District Nagaur, (Rj 21 Pa 0475).
 9.      Manasvi Sikshan Sansthan, Khinvsar, District Nagaur,
         Through Its Director Sumer Singh Jakhar S/o Dharampal
         Singh, Aged About 34 Years, R/o Khinvsar, District
         Nagaur, (Rj 21 Pa-4122).
 10.     Babu Lal S/o Mehram, Aged About 39 Years, R/o
         Noraliya Tehsil Jayal, District Nagaur (Rj 21-Gb-1977).

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                                                                       ----Petitioners
                                        Versus
 1.      Union Of India, Through Its Secretary Ministry Of Road
         Transport And Highway Transport Bhawan 1 Sansad
         Marg Gokul Nagar Connaught Place New Delhi
 2.      State Of Rajasthan, Through Its Secretary, Transport
         Department, Parivahan Bhawan, Sahkar Marg, Jaipur,
         Rajasthan.
 3.      Commissioner             Of   Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 9669/2024
 1.      Magha Ram S/o Khinva Ram, Aged About 44 Years, R/o
         H.no. 77, Village Gusaisar Tehsil Shri Dungrgarh District
         Bikaner (Raj.) (Owner Of Vehicle Registration No. Rj 13
         Ta 0298)
 2.      Rampartap S/o Hema Ram, Aged About 51 Years, R/o
         Bhadani Bass Ward No. 07 Village Palana Tehsil And
         District    Bikaner-334402              (Raj.)      (Owner      Of    Vehicle
         Registration No. Rj 07 Gd4294)
                                                                       ----Petitioners
                                        Versus
 1.      The     Union       Of    India,      Through         The     Secretary   To
         Government, Ministry Of Road, Transport And Highways,
         Transport       Bhawan,         1,    Sansad        Marg,     Gokul   Nagar,
         Connaught Place, New Delhi.
 2.      State      Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur Rajasthan.
 3.      Commissioner             Of   Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
 4.      Regional Transport Officer, R.t.o. Officer, R.t.o., Bikaner.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 9676/2024
 1.      Mahendra Singh S/o Shriganpat Singh, Aged About 38
         Years, R/o Bilawas, Bilada, Banar, District Jodhpur

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         (Raj.).
 2.      Aalam Khan S/o Nasir Khan, Aged About 49 Years, R/o
         Fataniyo Ki Dhani, Sindhipura, District Jodhpur (Raj.).
         342601.
 3.      Kalu Ram Suthar S/o Shridurga Ram, Aged About 75
         Years, R/o Deriya, Tehsil - Shergarh, District Jodhpur
         (Raj.).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And        Highways,         Transport       Bhawan,     1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahanbhawan, Sahkarmarg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, R.t.o. Office, Jodhpur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 9683/2024
 Laxman Singh S/o Shri Bidad Singh, Aged About 63 Years, R/o-
 Belwa Bhangar, Balesar, Jodhpur (Rajasthan) (Owner Of The
 Vehicle No. Rj 19 Pa 3779).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And        Highways,         Transport       Bhawan,     1,
         Parlliament Street, New Delhi
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commisoner          Of      Transport,        Transport       Department,
         Parivahan Bhavan, Shakar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 9686/2024
 1.      Shabbir Khan Kureshi S/o Shri Shakur Khan, Aged
         About 68 Years, Resident Of Ward No 9, Nagino Ka


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         Bazaar, Bidasar District- Churu (Rajasthan) Vehicle No.
         Rj 18 Ua -0880
 2.      Pintu S/o Shri Roop Singh, Aged About 24 Years,
         Resident Of Ward No. 1, Gujaron Ka Mohalla, Bidasar
         District- Churu Vehicle No Rj-44 Ga- 3118
 3.      Bhana Ram S/o Kishna Ram Rewad, Aged About 61
         Years, Resident Of Bagadiyon Ki Dhani, Sarwadi, Tehsil
         And District- Sikar (Raj.) Vehicle No. Rj-30C-1606
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary     To   The
         Government, Ministry Of Road Transport And Highways,
         Trannsport Bhawan- 1, Sansad Marg Gokul Nagar,
         Connaught Place, New Delhi
 2.      State    Of     Rajasthan,         Through         Secretary,    Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan,
         Sahkar Marg, Jaipur (Raj.).
 3.      Commissioner          Of    Transports,         Transport      Department
         Parivahan Bhawan Sahkar Marg Jaipur Rajasthan
 4.      District Transport Officer, Dto Office, Churu.
 5.      District Transport Officer, Dto Office, Sikar.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 9752/2024
 1.      Ganesh Ram S/o Sh. Bhura Ram, Aged About 51 Years,
         Resident Of Koli Vas, Lunol, Tehsil Reodar, District Sirohi.
         (Rj 24 Ta 2900)
 2.      Reshama Ram S/o Bhura Ram, Aged About 40 Years,
         Resident Of Puliye Ke Pas Wali Phali, Gordhanpura,
         Tehsil Bali, District Pali. (Rj 27 T 2222)
 3.      Kesa Ram S/o Sh. Sharvan Ram, Aged About 32 Years,
         Resident Of Thal, Dabani, Tehsil Reodar, District Sirohi.
         (Rj 24 Ta 2908)
 4.      Dinesh Kumar S/o Sh.udiya Ram, Aged About 38 Years,
         Resident Of Bhagla Fali, Bori Booj, Uplagarh, Aburaod,
         District Sirohi. (Rj 18 Ub 3741)
 5.      Pintu Ram S/o Sh. Kana Ram, Aged About 28 Years,
         Resident Of Chaki Fali, Koilwaw, Tehsil Bali, District Pali


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         (Rj 14 3C 1103)
 6.      Puni Devi W/o Late Sh. Rawta Ram, Aged About 30
         Years, Resident Of Kaneriya Ki Nal, Peepla Sewari, Tehsil
         Bali, District Pali. (Rj 57 Ua 0057)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 9759/2024
 1.      Jethmal S/o Sh. Banna Ram, Aged About 42 Years,
         Resident Of Khemaniyo Ki Dhani, Budh Nagar, Pali,
         Jodhpur. (Rj 13 Ga 1268)
 2.      Rawal Das S/o Sh. Gehwar Das, Aged About 43 Years,
         Resident Of Village Khudiyala, Tehsil Luni, Jodhpur (Rj
         19 Ga 9387)
 3.      Shyam Lal S/o Sh. Jetha Ram, Aged About 31 Years,
         Fateh Sagar, Phalodi, (Rj 21 Ga 2590)
 4.      Bhagirath Ram S/o Sh. Sukh Ram, Aged About 42 Years,
         Resident Of Raneri, District Phalodi. (Rj 15 Ga 3719)
 5.      Sahi Ram S/o Sh. Lalu Ram Vishnoi, Aged About 46
         Years, Resident Chak Dhadu, Jodhpur. (Rj 21 Ga Ga
         3325)
 6.      Surendra Singh S/o Banne Singh, Aged About 30 Years,
         Resident Of Rawat Nagar, Peelwa, District Phalodi. (Rj 19
         Gb 2945)
 7.      Bhom Singh S/o Sh. Ganga Singh, Aged About 53 Years,
         Resident Of Narayanpura, Chakhoo, District Phalodi (Rj
         43 Ga 4677)
 8.      Rup Nath S/o Sh. Shankart Nath, Aged About 44 Years,
         Resident Of Deu, Nagaur, (Rj 21 Gc 3663)


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 9.      Mangi Lal S/o Sh. Kishna Ram, Aged About 42 Years,
         Resident Vishnoiyo Ki Dhani, Kelansar, Phalodi. (Rj 21
         Ga 1950)
 10.     Sikandar Ali S/o Sh. Usman Khan, Aged About 49 Years,
         Resident Of Dechoo, Shergarh, Jodhpur. (Rj 19 Ga 2923)
 11.     Nurddin S/o Sh. Subhan Khan, Aged About 50 Years,
         Resident Of Bhaiyo Ki Dhani, Phalodi. (Rj 13 1G 0592)
 12.     Bhagirath Ram S/o Sh. Budha Ram, Aged About 39
         Years, Resident Of Janguo Ki Dhani, Sadri, Phalodi. (Rj
         21 Ga 0515)
 13.     Manoj Construction Co., Through Its Soke Proprietor Raj
         Kumar S/o Sh. Khamma Ram, Aged About 34 Years,
         Resident Of Motaniya Nagar, Matoda, Osian, Jodhpur. (Rj
         04 Ga 1357)
 14.     Pukh Raj S/o Sh. Kewal Ram, Aged About 43 Years,
         Resident Of Aguna Neda, Bheru Dhana, Mathaniya,
         Jodhpur. (Rj 16 Ga 0799)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                  D.B. Civil Writ Petition No. 9784/2024
 1.      Masra Ram S/o Sh. Sujana Ram, Aged About 35 Years,
         Naiyo Ka Vas, Panseri, Tehsil Jaswantpura, Jalore. (Rj 14
         Ub 5989)
 2.      Kuiya Ram S/o Sh. Vena Ram, Aged About 48 Years,
         Resident Fo Meghwalo Ka Bas, Ratunja, Nimblana, Jalore
         (Rj 16 Ga 4962)
 3.      Narendra       Singh      Chouhan          S/o    Sh.      Raghuvir   Singh
         Chouhan, Aged About 49 Years, Resident Of Adhash
         Colony Hurda Road, Gulabpura, Bhilwara. (J 19 51 Ga

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         2019) (Rj 19 51 Ga 2031)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 10146/2024
 1.      Shyam Lal S/o Shri Bajrang Lal, Aged About 26 Years,
         Resident Of Sadhasar, Tehsil- Sardarshahar, Churu,
         District- Churu( Rajasthan) Vehicle No. Rj10-Gb-5020
 2.      Bhani Ram S/o Het Ram, Aged About 38 Years, Resident
         Of Dudwa Khara, Churu, District- Churu Vehicle No Rj-
         31 C-1744
 3.      Narendra Singh S/o Padam Singh, Aged About 40 Years,
         Resident Of Banir Bhawan, 1 B, 19, 20, Sainik Basti,
         Churu, District- Churu (Raj.) Vehicle No Rj-10-1M-3851
 4.      Narendra Singh S/o Padam Singh, Aged About 40 Years,
         Resident Of Banir Bhawan, 1 B, 19, 20, Sainik Basti,
         Churu, District- Churu (Raj.) Vehicle No Rj-10-Ga-0715
 5.      Pawan Kumar S/o Bhani Ram, Aged About 51 Years,
         Resident Of Ward No. 8, Kumharo Ki Dhani, Tehsil-
         Taranagar, Churu, District- Churu Vehicle No Rj-13-Ua-
         6897
 6.      Ram Kishan S/o Chet Ram, Aged About 34 Years,
         Resident Of Punras, Tehsil- Taranagar, Churu Vehicle No.
         Rj-18-Ub-1563
 7.      Ved Prakash S/o Chandagi Ram, Aged About 47 Years,
         Resident Of Neshal Chhoti, Tehsil- Rajgarh, Churu
         District- Churu (Raj.) Vehicle No. Rj-23-U-0315
 8.      Ramesh Gar S/o Prem Gar, Aged About 31 Years,
         Resident Of Bhojasar Chhota, Tehsil- Sardarshahar,
         District- Churu (Raj.) Vehicle No Rj-07-Ua-0602



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 9.      Ranjeet Singh S/o Bajrang Singh, Aged About 31 Years,
         Resident Of Ganwali, Dayal Ki Nangal, Tehsil And
         District- Sikar (Raj.)Vehicle No. Rj-23-Gc-2473
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government Ministry Of Road Transport And Highways,
         Transport       Bhawan-1,          Sansad          Marg,    Gokul    Nagar,
         Connaught Place, New Delhi.
 2.      State    Of     Rajasthan,         Through         Secretary,    Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan,
         Sahkar Marg, Jaipur (Raj.).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.).
 4.      District Transport Officer, Dto Office, Churu.
 5.      District Transport Officer, Dto Office, Sikar.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 10347/2024
 1.      Kumbha Ram S/o Kodu Ram, Aged About 50 Years, R/o
         Brahamano Ka Mohalla, Kanvalasar, Tehsil Sardarsehar,
         District Churu.
 2.      Dharmendar Singh S/o Daleep Singh, Aged About 40
         Years, R/o Jaitpura, Tehsil Rajgarh, District Churu.
 3.      Ram Lal Nehra S/o Dharma Ram, Aged About 62 Years,
         R/o Ward No. 21, Near Old Water Works Rajgarh, Tehsil
         Rajgarh, District Churu.
 4.      Narendra Kumar S/o Parmeshwarlal, Aged About 34
         Years, R/o Near Rajiv Gandhi Sewa Kendra, Jasasar,
         Tehsil And District Churu.
 5.      Chhagan Singh S/o Devi Singh, Aged About 45 Years, R/
         o Jaitsisar Sardarashahar, District Churu.
 6.      Sanwr Ram S/o Nathu Ram, Aged About 50 Years, R/o
         Mundital, Tehsil Rajgarh, District Churu.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New

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         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The      Additional        Transport          Commissioner             (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The District Transport Officer, Hanumangarh, District
         Churu.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 10503/2024
 Tejpal S/o Hadmana Ram, Aged About 40 Years, Ward No. 1,
 Khandwa Patta Pithisar, District Churu, Raj, (Rj-07-Pa-2517).
                                                                           ----Petitioner
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Transport Bhawan, 1, Sansad
         Marg, Gokul Nagar, Connaught Place, New Delhi.
 2.      State Of Rajasthan, Through Its Secretary Trasnport
         Department         Govt      Of     Rajasthan         Parivahan        Bhawan
         Sahkar Marg Jaipur Rajasthyan
 3.      Commissioner          Of     Trasnport,         Transport          Department
         Parivahan Bhawan Sahkar Marg Jaipur Rajasthan
 4.      District Transport Officer, Dto Office Churu
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 10724/2024
 Jeta Ram Gaadiya Louhar S/o Kheta Ram, Aged About 52
 Years, 641, Near Krishi Mandi, Keru, Jodhpur (Rj19 Gg 1364)
                                                                           ----Petitioner
                                       Versus
 1.      Union Of India, Through The Joint Secretary, Ministry Of
         Road Transport And Highways, Transport Bhawan, 1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Trasnport And
         Road Safety Secretariat Jaipur Rajasthan
 3.      State     Of      Rajasthan,           Through             Upper     Transport
         Commission          (Rules),         Government              Of     Rajasthan,


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         Parivahan Bhawan, Sahkar Marg, Jaipur- Rajasthan.
 4.      Regional Transport Officer, Rto Office Jodhpur
 5.      District Transport Officer, Rto Office Jodhpur
                                                                     ----Respondents
                D.B. Civil Writ Petition No. 10929/2024
 1.      Hanif S/o Pappu Ram, Aged About 27 Years, By Caste
         Mirasi,        R/o      Dalpatpura,           Tehsil        Nohar,   District
         Hanumangarh
 2.      Ramdev S/o Hemraj, Aged About 50 Years, Ward No.07,
         Surpura, Tehsil Nohar, District Hanumangarh.
 3.      Maniram S/o Ramkishan, Aged About 29 Years, By Caste
         Jat, R/o Jabrasar, Tehsil Nohar, District Hanumangarh.
 4.      Banwari Lal S/o Nathu Ram, Aged About 54 Years, By
         Caste Nayak, R/o 10 Spm, Sardarpura Khalsa, Tehsil
         Rawatsar, District Hanumangarh.
 5.      Naresh Kumar S/o Prem Raj, Aged About 31 Years, By
         Caste Jat, R/o Rampura Matoria, Tehsil Rawatsar, District
         Hanumangarh.
 6.      Nehru Modern School Siksha Samiti Bhadra, Through Its
         Secretary Subhas S/o Dalveer Prasad, By Caste Suthar,
         Aged About 35 Years R/o Ward No.22 Bhadra, Tehsil
         Bhadra, District Hanumangarh.
                                                                       ----Petitioners
                                        Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New Delhi
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The       Additional        Transport          Commissioner          (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The District Transport Officer, Hanumangarh, District
         Hanumangarh.
                                                                     ----Respondents
                D.B. Civil Writ Petition No. 10951/2024
 Alok Sr Sec School, Situated At Sec 11, Hiranmagri, Distt.
 Udaipur (Raj.) Through Manoj Kumawat S/o Shyam Lal

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 Kumawat, Aged About 60 Years, R/o 126, Near Alok School,
 Sec 11, Hiranmagri, Distt. Udaipur (Raj.) (Rj27 Pa 1398) (Rj 27
 Pa 1397) (Rj07 Pa 2132) (Rj27 Pa 1301)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary     To
         Government Transport Department, Parivahanbhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahanbhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Udaipur
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 10955/2024
 1.      Kuldeep Singh Rathore S/o Savant Singh, Aged About
         53 Years, Adarsh Colony Nimbahera, Distt. Chittorgarh
         (Raj.) (Rj35 U 0001)
 2.      Salim Mohd S/o Idu Khan, Aged About 60 Years, Gandhi
         Nagar, Distt. Chittorgarh (Raj.) (Rj09 Pa 6870)
 3.      Kishore Kumar Harijan S/o Lakhma Harijan, Aged About
         62 Years, Bapu Basti, Nimbahera, Distt. Chittorgarh
         (Raj.) (Rj09 C 0931)
 4.      Hari Om Enterprises, Through Manish Agrawal S/o Hari
         Vallbh Agrawal, Aged About 47 Years, R/o B-65, Bapu
         Nagar, Senthi, Distt. Chittorgarh (Raj.) (Rj09 Ge 2384)
 5.      Ashok Kumar S/o Chandmal Ji, Aged About 47 Years,
         Tejaji Chowk, Kumbha Nagar, Distt. Chittorgarh (Raj.)
         (Rj09 Pa 7275)
 6.      Inani Minchem Pvt Ltd, Through Rajesh Kumar Inani S/o
         Nand Lal Inani, Aged About 59 Years, R/o 32A Shri Ram
         Kutir, Kumbha Nagar, Distt. Chittorgarh (Raj.) (Rj09 Gc
         6667) (Rj09 Gb 8401)
 7.      Mohammad Rafik S/o Mohammad Amir, Aged About 49
         Years,    Behind       Mahesh         Vatika,      Kachhi     Basti,   Distt.
         Chittorgarh (Raj.) (Rj20 Ua 1634)

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 8.      Prahlad Jat S/o Rai Chand Jat, Aged About 33 Years,
         Kunthana Teh. Bhadesar, Distt. Chittorgarh (Raj.) (Rj21
         Gc 2545)
 9.      Jagdish Chandra Dhakar S/o Hari Ram Dhakar, Aged
         About     49     Years,       Takarda        Teh     Rawatbhata,      Distt.
         Chittorgarh (Raj.) (Rj09 Pa 7252)
 10.     Suraj Singh Panwar S/o Mool Singh Panwar, Aged About
         34 Years, Lasani Tehsil Deogarh, Distt Rajsamand At
         Present Kapasan, Distt. Chittorgarh (Rj27 Gb 4807)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Chittorgarh
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 10964/2024
 1.      Pyare Lal Teli S/o Ram Sukh Teli, Aged About 45 Years,
         R/o Megras Gadri Mohalla Thaliya Khera, Banera Distt.
         Bhilwara (Raj.) (Rj06 Ua 0145)
 2.      Sonu Kumar Sen S/o Radheshyam Sen, Aged About 27
         Years, R/o Ant, Makaredi, Distt. Bhilwara (Raj.) (Rj 09
         Ga 3836)
 3.      Pappu Lal Prajapat S/o Ladu Lal Prajapat, Aged About 47
         Years, R/o 17, Raghunathpura Redwas, Distt. Bhilwara
         (Raj.) (Rj06 Gc 5185)
 4.      Sanwariya Lal Kumawat S/o Chhoga Kumawat, Aged
         About 40 Years, R/o Dadawat Tehsil, Asind, Distt.
         Bhilwara (Raj.) (Rj06 Gd 0289)
 5.      Laxmi Narayan Patwari S/o Janki Lal Patwari, Aged
         About 70 Years, R/o 6/433, Junawas, Distt. Bhilwara
         (Raj.) (Rj06 Us 0495)

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 6.      Jitendra Kumar Agarwat S/o Chand Mal Agarwat, Aged
         About 39 Years, R/o D-306, Azad Nagar, Distt. Bhilwara
         (Rj17 Ga 8627)
 7.      Sugan Dhakar S/o Panna Lal Dhakar, Aged About 56
         Years, R/o Surajvilas Bijokiya, Distt. Bhilwara (Raj.)
         (Rj06 Ua 0463)
 8.      Chagan Lal Mewada S/o Deep Chand Mewada, Aged
         About 47 Years, R/o Bhojpura Tehsil Asind, Distt.
         Bhilwara (Raj.) (Rj28 C 1282)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transort And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regionaltransport Officer, Rto Office, Bhilwara.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 10969/2024
 1.      Chet Ram S/o Maloo Ram, Aged About 41 Years,
         Ranjeetpura, Sri Kolayat, Distt. Bikaner (Raj.) (Rj07 Ta
         0572)
 2.      Roshan Khan S/o Pannu Khan, Aged About 32 Years,
         Raowala, Barsalpur, Distt. Bikaner (Raj.) (Rj07 Ua 1418)
 3.      Shrawan Kumar S/o Saturam, Aged About 37 Years,
         Ward No. 4 Sabniya Distt. Bikaner (Raj.) (Rj21 Pa 0568)
 4.      Jaypal Bishnoi S/o Hadmanram, Aged About 44 Years,
         Ward No. 11, Kankarwala, Lunkaransar, Distt. Bikaner
         (Raj.) (Rj07 Ua 0563)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport


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         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The       Secretary   To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bikaner
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 11073/2024
 1.      Lalchand S/o Shri Maniram, Aged About 55 Years,
         Resident        Of       Sonadi,         Tehsil-           Nohar,   District-
         Hanumangarh (Rajasthan) Vehicle No. Rj-30-U-0140
 2.      Digvijay Singh S/o Shri Sayar Singh, Aged About 34
         Years, Resident Of 97, Kailashpuri, Bikaner Vehicle No.
         Rss-2698
 3.      Sitaram S/o Shri Amarta Ram Godara, Aged About 39
         Years, Resident Of Ward 15, Kuan Baas, Barsinghsar,
         Bikaner (Raj.) Vehicle No. Rj-07-Gd-3473
 4.      Rameshwar S/o Shri Udaram, Aged About 56 Years,
         Resident Of Near School, Bachhasar, Bikaner (Raj.)
         Vehicle No. Rj-07Ga-2361
 5.      Bhanwar Singh S/o Shri Nanu Singh Rathore, Aged
         About 58 Years, Resident Of 1024, Hanumanhattha,
         Bikaner Vehicle No. Rj-07-U-0215
 6.      Bansilal S/o Shri Narayan, Aged About 48 Years,
         Resident Of Gusaisar, Bikaner Vehicle No. Rj-07-Gc-2074
 7.      Gopikishan Sharma S/o Kanhaiyalal, Aged About 46
         Years, Resident Of 99 Dharmnagar Dwar, Bikaner (Raj.)
         Vehicle No. Rj-07-Gc-9961
 8.      Nandkishore S/o Shri Barrmadev Madni, Aged About 37
         Years, Resident Of Bacharo Ka Chowk, Barmagho Ki
         Gali, Bikaner (Raj.) Vehicle No. Rj-07-Ua-0614
 9.      Yusuf Khan S/o Nabi Shah, Aged About 32 Years,
         Resident Of Ward No.2, Lalsar, Jamsar, Bikaner (Raj.)
         Vehicle No. Rj-07-Ga-0481
 10.     Jamna Lal S/o Madan Lal Jat, Aged About 45 Years,
         Resident Of Bhanwarkiya, Tehsil- Kapasan, District-

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         Chittorgarh Vehicle No. Rj-09-Ga-3892
 11.     Shankar Lal S/o Nathulal Ahir, Aged About 42 Years,
         Resident Of Apresh Pushwadia, Rashmi, Chittorgarh C/o
         Ajad Khan S/o Akbar Khan, E-125, R.k. Colony, Bhilwara
         (Raj.) Vehicle No. Rj-48-Ga-1866
 12.     Mukesh Chand Dangi S/o Kewalchand, Aged About 43
         Years, Resident Of Devari, Dori, District- Chittorgarh
         (Raj.) Vehicle No. Rj-09-Ta-2812
 13.     Rafiq Khan S/o Bhure Khan, Aged About 49 Years,
         Resident Of Ward No.11, Badiya, Rashmi, Chittorgarh
         (Raj.) Vehicle No. Rj-09-Gc-5969
 14.     Madhav Lal Gadri S/o Manguji, Aged About 56 Years,
         Resident Of Naya Ghar, Mavli, District- Udaipur (Raj.)
         Vehicle No. Rj-03-Ua-0698
 15.     Bheru Lal S/o Bhura Lal, Aged About 70 Years, Resident
         Of Near Jain Mandir, Ward No.10, Rashmi, District-
         Chittorgarh (Raj.) Vehicle No. Rj-06-Ga-3571
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government, Ministry Of Road Transport And Highways,
         Transport       Bhawan-1,          Sansad          Marg,    Gokul    Nagar,
         Connaught Place, New Delhi
 2.      State    Of     Rajasthan,         Through         Secretary,    Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan,
         Sahkar Marg, Jaipur (Raj.)
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.)
 4.      District Transport Officer, Dto Office. Bikaner.
 5.      District Transport Officer, Dto Office, Hanumangarh.
 6.      District Transport Officer, Dto Office, Chittorgarh
 7.      District Transport Officer, Dto Office, Udaipur
 8.      District Transport Officer, Dto Office, Bhilwara
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 11079/2024
 1.      Bajrang Singh S/o Shri Arjun Singh, Aged About 36
         Years, Resident Of              Seelwa, Dawa,              Nokha, District

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         Bikaner (Rj20 Ga 3687)
 2.      Rameshwar Lal S/o Mangi Lal, Aged About 34 Years,
         Ward No.4, Sowa, Bikaner. (Rj32 Ua 0315)
 3.      Devkishan S/o Ramchandr, Aged About 36 Years, Ward
         No.2, Jhadeli, Nokha, Bikaner. (Rj21 Gd 4380)
 4.      Asu Giri S/o Sundar Giri, Aged About 39 Years, Village
         Bikasar, Tehsil Nokha, Bikaner. (Rj07 Ga 4275)
 5.      Budha Ram S/o Jvara Ram, Aged About 38 Years, Ward
         No.7, Balwant Singh Ki Dhaniya, Boongari, Bikaner.
         (Rj21 Ua 2477)
 6.      Goodluck Motor Driving School, Through Its Proprietor
         Shiv Lal Nai S/o Tulchhi Ram, Aged About 31 Years,
         Resident Of Ward No.6, Jangloo, Nokha, Bikaner. (Rj07
         Se 4617)
 7.      Shiv Lal S/o Rameshwar Lal, Aged About 28 Years,
         Village Peempasar, District Nagaur. (Rj50 Ga 4785)
 8.      Sukha Ram S/o Hira Ram, Aged About 44 Years,
         Hanuman Nagar, Bheloo, Bikaner. (Rj07 Ua 7623)
 9.      Revant Ram S/o Ganesha Ram, Aged About 33 Years,
         Ward No.14, Teu, Sudasar, Sri Dungargarh, Bikaner.
         (Rj07 Gd 4263)
 10.     Santosh W/o Umnaram Nayak, Aged About 46 Years,
         Udasar, Nokha, District Bikaner. (Rj 07 Ua 8550)
 11.     Amani W/o Jesa Ram, Aged About 66 Years, Ward No.6,
         Berasar, Nokha, Bikaner. (Rj07 Ga 5788)
 12.     Kan Nath Sidh S/o Khem Nath, Aged About 49 Years,
         Village Kahira, Chitana, District Bikaner. (Rj 23 C 3393)
 13.     Babu Lal S/o Dhanna Ram, Aged About 40 Years, 82,
         Mukhya Gram, Sausar, Nokha, Bikaner. (Rj43 Ga 1601)
                                                                    ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahkar Marg, Jaipur, Rajasthan.


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 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 11268/2024
 1.      Mahesh Kumar Sikhwal S/o Shri Daulal, Aged About 38
         Years, R/o Sikhwalo Ka Mohalla, Mertia, Merta, Nagaur,
         341510 (Raj.)
 2.      Leeladhar Meghwal S/o Shri Logar Meghwal, Aged About
         29 Years, R/o Kheri, Bijnol, District Rajasmand (Raj.)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport        And        Highways,           Transport       Bhawan,1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport5 Officer, R.t.o. Office, Jodhpur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 11275/2024
 1.      Ladu Ram S/o Sh. Hadman Ram, Aged About 34 Years,
         Resident Of Vishnoiyon Ki Dhani, Ummed Nagar, Osian,
         Jodhpur (Rj 10 Ga 1978)
 2.      Manaprit Kaur W/o Sh. Jasvindra, Aged About 33 Years,
         Resident Of Ward No. 5, Jaitsar, 1Gb-A, Vijaynagar,
         Sriganganagar. (Rj 13 Gb 1892)
 3.      Mota Ram S/o Sh. Bhoma Ram, Aged About 75 Years,
         Resident Of Village Borvi Khurd, Jodhpur. (Raj 19 Rb
         1302)
 4.      Sohan Nath S/o Sh. Anop Nath, Aged About 44 Years,
         Resident Of Kalbeliya, Barnau, Jodhpur. (Rj 43 Ga 4782)
 5.      Fakira Ram Alias Fakera Ram S/o Sh. Dhana Ram, Aged
         About 44 Years, Resident Of Gawariyan Kas Bas, Belwa,
         Jodhpur. (Rj 21 Ga 7861)
 6.      Patram S/o Sh. Nanak Ram, Aged About 66 Years,
         Resident Of Ward No. 09, Khardara, Bikaner (Rj 13 Ua

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         3237)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan,
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhaan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 11314/2024
 1.      Kaluram S/o Shyar Ram, Aged About 40 Years, R/o
         Naradhana Deediya Kalan, District Nagaur. (Rj21- Gc-
         6596).
 2.      Gurukul Sikshan Sansthan Siradhana, Through Its Power
         Of Attorney Holder Surendra Jakhar S/o Bhagwanram,
         Age About 34 Years, R/o Nokha Chandawata, Teh.
         Merta, District Nagaur. (Raj21- Pa-0722)
 3.      Gurukul Sikshan Sansthan Siradhana, Through Its Power
         Of Attorney Holder Surendra Jakhar S/o Bhagwanram,
         Age About 34 Years, R/o Nokha Chandawata, Tehs.
         Merta, District Nagaur. (Rj21- Pa-2736)
 4.      Gurukul Sikshan Sansthan Siradhana, Through Its Power
         Of Attorney Holder Surendra Jakhar S/o Bhagwanram,
         Age About 34 Years, R/o Nokha Chandawata, Teh.
         Merta, District Nagaur. (Rj21-Pa-0884)
 5.      Mangu Khan S/o Alafhu Khan, Aged About 64 Years, R/o
         Brahmpuri Mokalpur, Merta City, District Nagaur. (Rj 19-
         Ga-4362)
 6.      Mahendra S/o Sangram, Aged About 24 Years, R/o
         Kherwar, District Nagaur. (Rj21-Gc-7563)
 7.      Manoj Kumar S/o Hemarram Vaishnav, Aged About 47
         Years, R/o Bhed, Teh. Khinwsar, District Nagaur (Rj21-
         Gc-6722)
 8.      Aadil Ahmed Shekh S/o Nazir Ahmad Shekh, Aged
         About 23 Years, R/o Khunkhuna, Didwana, District
         Nagaur (Rj14-Ta-5487).

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 9.      Ramniwas S/o Ramdev, Aged About 40 Years, R/o
         Lalana Khurd, Prabatsar, District Nagaur. (Rj21-Gc-
         7367)
 10.     Sonu S/o Prabhuram, Aged About 45 Years,                                R/o
         Newganv Jhalamand, District Pali. (Rj21-Gc-7367)
 11.     Satya Narayan S/o Nathuram, Aged About 42 Years, R/o
         173, Meghwalon Ka Bas Atyassan, Merta City, District
         Nagaur. (Rj21-Gc-0495).
 12.     Banwar Lal S/o Lumba Ram, Aged About 43 Years, R/o
         Dudiyo Ki Dhani Parasala, District Jodhpur. (Rj50-Ga-
         3681).
 13.     Ashuram S/o Pemaram, Aged About 33 Years, R/o
         Bamaniya Wala, Teh. Khinwsar, District Nagaur. (Rj2-Gc-
         6438)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretry, Ministry Of Road
         Transport And Highway, Transport Bhawan, 1, Sansad
         Marg, Gokul Nagar, Connaught Place, New Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Transport
         Department, Parivahan Bhawan, Sahkar Marg, Jaipur,
         Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 11441/2024
 1.      Vijendra Singh Rathore S/o Rajendra Singh Rathore,
         Aged About 42 Years, R/o Kheri, Churu, District Churu.
 2.      Surendra Kumar S/o Ran Singh, Aged About 37 Years,
         R/o Ratanpura, Hady R.s., Rajgarh, District Churu.
 3.      Gopal Ram Saini S/o Kheta Ram Saini, Aged About 63
         Years, R/o Ward No. 36, Pratibha Nagar, Churu, District
         Churu.
 4.      R. N.tagore Academy, Through Its President Rakesh
         Kumar S/o Vidhyadhar, Aged About 43 Years, R/o Village
         Bani Ka Bass, Lakhau, District Churu.


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                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The      Additional        Transport          Commissioner         (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The District Transport Officer, Churu, District Churu.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 11483/2024
 Madan Lal S/o Balram, Aged About 36 Years, R/o Pahalwan Ka
 Bera, Distt. Bikaner (Raj.) (Rj07 C 5495)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahanbhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahanbhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Bikaner
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 11497/2024
 1.      Manphul Nath S/o Dina Nath, Aged About 61 Years, R/o
         Ward No. 10, Gram Post Rangmahal, 1, Ap, Ganganagar
         (Raj.). (Rj13 Ua 1297)
 2.      Ramesh Kumar S/o Satya Narayan, Aged About 35
         Years, R/o Ward No. 4, Old Abadi, Sriganganagar,
         Ganganagar (Raj.) (Rj13 Ua 2097)
                                                                      ----Petitioners



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                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahanbhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahanbhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Sriganganagar
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 11674/2024
 Duda Ram S/o Shri Labu Ram, Aged About 34 Years, R/o-
 Meghwalo Ka Bass, Chopasani Charnan, Jodhpur (Rajasthan)
 (Owner Of The Vehicle No. Rj 19 Gf 2686)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport        And        Highways,           Transport       Bhawan,1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Saftey, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Shakar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 11694/2024
 Sanjay Acharaya S/o Natwarlal Acharaya, Aged About 30 Years,
 Acharaya Ka Bas Bilara Jodhpur Rajasthan Rj 19 Pb 5428
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Joint Secretary Ministry Of
         Road Transport And Highways Transport Bhawan 1
         Parliament Street New Delhi 110001
 2.      The Principal Secretary, Department Of Transport And


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         Road Safety Secretariat Jaipur Rajasthan
 3.      State     Of      Rajasthan,           Through             Upper     Trasnport
         Commissioner            Rules        Government              Of      Rajasthan
         Parivahan Bhawan Sahakar Marg Jaipur Rajasthan
 4.      Regional Tranport Officer, Rto Office Jodhpur
 5.      District Transport Officer, Rto Office Jodhpur
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 11709/2024
 1.      Rasal Mohammad, Resident Of Masjid Ki Dhani, Shekh
         Nagar, Pipar Jodhpur (Rj 19 Gg 4637)
 2.      Narendra       Singh       Chouhan,         Aged       About        49   Years,
         Resident Of Aardash Colony, Hurda Road, Gulabpura,
         Bhilwara. (Rj 51 Ga 0347)
 3.      Ruchir Parekh, Aged About 48 Years, Resident Of B-1
         Shastri Nagar, Jodhpur (Rj 19 Ub 7361)
 4.      Hamid, Aged About 54 Years, Teliya Ka Bas Sathin,
         Jodhpur (Rj 19 Gg 7015)
 5.      Taja Ram S/o Harji Ram, Aged About 46 Years, Resident
         Of Ghewara, Tehsil Osian, Jodhpur (Rj 19 2G 0446)
                                                                       ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 11771/2024
 Yusuph S/o Sh. Nanu Khan, Aged About 50 Years, Resident Of
 Ward No. 34 Fitted Spd Gov Churu, U Ecu 4209 Dist. Churu.
                                                                           ----Petitioner
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road


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         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The      Additional        Transport          Commissioner         (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan Jaipur.
 4.      The District Transport Officer, Churu, District Churu.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 11901/2024
 1.      Gopi Ram S/o Shri Ram Rakh, Aged About 47 Years,
         Resident Of Beekasar, Nokha, Bikaner. (Rj50 Ga 4114)
 2.      Tara Chand S/o Shri Dhuda Ram, Aged About 42 Years,
         Resident Of Ward No. 4, Mansoori, Nokha, Bikaner.
         (Rj07 Ga 7230)
 3.      Punam Chand S/o Shri Ganesha Ram, Aged About 32
         Years, Resident Of Behind Hari Ram Temple, Karmisar,
         Bikaner. (Rj07 Ga 3286)
 4.      Gopi Ram S/o Arjun Ram, Aged About 39 Years,
         Resident Of Ward No. 2, Udasar, Nokha, Bikaner. (Rj21
         Ua 8251)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 11972/2024
 1.      Om Prakash Tak S/o Chhagan Lal Tak, Aged About 63
         Years, R/o Devanarain Travels, Udaipur Road, Mavli,
         Distt. Udaipur (Raj.) (Rj27 Pb 2607)
 2.      Govind Tak S/o Om Prakash Tak, Aged About 33 Years,

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         R/o Shree Devanarain Travels, Udaipur Road, Mavli,
         Distt. Udaipur (Raj.) (Rj03 Pa 0876)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
         New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Udaipur.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 12069/2024
 Shubham Bhardwaj S/o Jagdish Chandra Bhardwaj, Aged
 About 30 Years, R/o 4, Near Dangi Factory, Azad Nagar, Distt.
 Bhilwara (Raj.) (Rj06 Ua 0846)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bhilwara
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 12233/2024
 1.      Karna Ram S/o Shankar Lal, Aged About 35 Years, R/o
         Sathin, Tehsil Pipar City, District Jodhpur. (Owner Of
         Vehicle No. Rj 21 1R 2194)
 2.      Ladu Ram S/o Bhabhut Ram, Aged About 60 Years, R/o

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         Ramaji Ka Magariya, Tehsil Bilara, District Jodhpur.
         (Owner Of Vehicle No. Rjs 6859)
 3.      Uga Ram S/o Mangi Lal, Aged About 35 Years, R/o
         Dewasiyo       Ka     Bass,      Bijasani,       Tehsil    Bilara,   District
         Jodhpur. (Owner Of Vehicle No. Rj 06 1R 1141)
 4.      Smt. Santosh Devi W/o Arjun Ram, Aged About 37
         Years, R/o Dewasiyo Ka Bass, Bijasani, Tehsil Bilara,
         District Jodhpur. (Owner Of Vehicle No. Rj 19 Rf 3269)
 5.      Om Prakash S/o Jodha Ram, Aged About 65 Years, R/o
         80, Kui Wala Bass, Ward No. 1, Tehsil Bilara, District
         Jodhpur. (Owner Of Vehicle No. Rj 14 Ga 9360)
 6.      Amra Ram S/o Natha Ram, Aged About 35 Years, R/o
         80, Kui Wala Bas, Tehsil Bilara, District Jodhpur. (Owner
         Of Vehicle No. Rj 19 Gd 8650)
 7.      Anish Nath S/o Bhawani Nath, Aged About 27 Years, R/o
         G-90-91, Riico Industrial Area, Gandhi Nagar Abu Road,
         District Sirohi. (Owner Of Vehicle No. Rj 38 Ga 2212)
 8.      Natha Ram S/o Jodha Ram Patel, Aged About 70 Years,
         R/o Chavanda Colony, Ward No. 17, Tehsil Bilara,
         District Jodhpur. (Owner Of Vehicle No. Rj 19 Gg 5222)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And       Highways,          Transport       Bhawan,      1,
         Parliament Street, New Delhi-110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkarmarg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Dto Office, Pipar, Jodhpur
 5.      Regional Transport Officer, Dto Office, Jodhpur.
 6.      Regional Transport Officer, Dto Office, Abu Road.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 12349/2024
 Vikram Singh Sodha S/o Shri Govind Singh Sodha, Aged About
 42 Years, R/o-121 Housing Board, Pali, At Present R/o- Village
 Khuri, District- Jaisalmer (Rajasthan).


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                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And       Highways,          Transport       Bhawan,     1,
         Parliament Street, New Delhi-110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
 5.      District Transport Officer, Dto Office Jaisalmer.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 12362/2024
 M.b Education Academy, Bapu Nagar, Raila, Distt. Bhilwara
 Through Kavita Gorani D/o Deep Chand Sindhi, Aged About 40
 Years, R/o Bijaingar, Masuda, Distt. Ajmer (Raj.) (Rj51 Pa
 0471)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Raod Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Marg, Gokul Nagar,
         Connaught Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Shahpura.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 12850/2024
 Bhom Singh, Rajputo Ki Dhani Rawalgarh Belwa District
 Jodhpur (Rajasthan). (Vehicle Registration No. Rj 19 Gb 0358).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government


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         Ministry Of Road Transport And Highways, Transport
         Bhawan 1 Sansad Marg Gokul Nagar Connaught Place
         New Delhi.
 2.      State      Of       Rajasthanthrough               The       Secretary     To
         Government Transport Department, Parivahan Bhawan
         Sahkar Marg Jaipur Rajasthan
 3.      The Commissioner Of Transport, Transport Department
         Parivahan Bhawan Sahkaar Marg Jaipur Rajasthan
 4.      The     District     Transport        Officer,      Dto     Office   Jodhpur
         Rajasthan
 5.      The Regional Transport Officer, Rto Office Jodhpur
         Rajasthan
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 12916/2024
 1.      Babu Khan S/o Mansur Khan, Aged About 41 Years,
         Kachhi Basti, Gandhi Nagar, Distt. Chittorgarh (Raj.)
         (Rj09 Pa 7314)
 2.      Shambhu Puri S/o Bhanwar Puri, Aged About 62 Years,
         Tamboliya, Distt. Chittorgarh (Rj09 Pa 7315)
 3.      Smt Sosar Banjara W/o Jagdish Banjara, Aged About 37
         Years, Laxmipura, Idra, Distt. Chittorgarh (Raj.) (Rj12
         Ga 5456)
 4.      Acharya Shri Nanesh Shikshan Sans, Aged About 36
         Years,    Nanesh          Nagar       Kapasan,          Distt.   Chittorgarh
         Through Vijay Kumar Sharma S/o Manohar Lal Sharma,
         Aged About 36 Years, R/o Azadpura, Near Rajmahal Bari
         Sadri, Distt. Chittorgarh (Raj.) (Rj09 Pa 0968)
                                                                       ----Petitioners
                                        Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of      Rajasthan,         Through         The     Secretary     To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan

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 4.      Regional Transport Officer, Rto Office, Chittorgarh
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 13000/2024
 1.      Suresh Kumar S/o Sh. Chamana Ram, Aged About 35
         Years, Resident Of Naya Pipalilya, Reodar District Sirohi.
         (Rj 24 Ua 2460)
 2.      Rajesh Kumar S/o Sh. Subhash Chnad, Aged About 39
         Years, Resident Of Village Kithana, Chirawa, District
         Jhunjhunu. (Rj 18 Ga 2169)
 3.      Subhash Chand Tailor S/o Sh. Bjarang Tailor, Aged About
         56    Years,     Resident        Of    Ward       No.      19,   Dundlod     ,
         Nawalgarh, Jhunjhunu. (Rj 18 Gb 8213)
 4.      Maga Ram S/o Sh. Sona Ram, Aged About 41 Years,
         Resident Of Nayako Ki Dhaniyan, Bungari, Bap, Phalodi.
         (Rj 07 Ga 1457).
 5.      Jamal Khan S/o Sh. Gaphur Khan, Aged About 45 Years,
         Resident Of Ghantiyali, Phalodi. (Rj 07 U 0145)
 6.      Narpat Singh S/o Sh. Chain Singh, Aged About 31 Years,
         Resident Of Ramdev Nagar, Aamla, Phalodi. (Rj 19 Ga
         7658)
 7.      Saradin Khan S/o Sh. Muba Khan, Aged About 49 Years,
         Resident Of Dudhiya Kala, Mangta, District Barmer. (Rj
         04 Ga 3268)
 8.      Om Prakash S/o Sh. Taja Ram, Aged About 37 Years,
         Resident Of Sinhado Ki Dhani, Tehsil Baytu, District
         Barmer. (Rj 19 Ga 9169)
 9.      Sabal Singh S/o Sh. Nag Singh, Aged About 58 Years,
         Resident Of Nawatala, Jetmal, Barmer. (Rj 04 Gb 5250)
 10.     Jagdish S/o Sh. Kesha Ram, Aged About 58 Years,
         Resident Of Arihant Nagar, Jasol, District Balotra. (Rj 39
         Ga 3061)
 11.     Laxman Ram Gehlot S/o Sh. Salu Ram, Aged About 44
         Years, Resident Of Bagru Ki Dhani, Maliyo Ki Dhani,
         Kosana, Pipar City, Jodhpur. (Rj 21 Gb 5840)
 12.     Toda Ram S/o Sh. Nand Ram, Aged About 38 Years,
         Resident Of Vishnu Farm, Tinwari, Osian, Jodhpur. (Rj 37
         Ga 0786)
 13.     Shyam Lal Vishnoi S/o Sh. Ram Chander, Aged About 46

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         Years, Resident Of Ummed Nagar, Osian, Jodhpur. (Rj 19
         Ga 9538)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 13014/2024
 1.      Ramniwas Jakhar S/o Baldev Ram, Aged About 59
         Years, R/o Bhopalgarh, Jodhpur (Rj21-Ga-8010)
 2.      Geeta W/o Pukha Raj, Aged About 45 Years, R/o
         Kosana, Tehsil Bhopalgarh District Jodhpur (Raj.) (Rj19-
         Rd-8769)
 3.      Punam Das Vaishanav S/o Mishri Das, Aged About 50
         Years, R/o Sadon Ka Mohalla Chhoda Tehsil Bilara
         District Jodhpur, (Raj) (Rj21-Ua-2063)
 4.      Nathu Ram S/o Kanwara Ram, Aged About 50 Years, R/o
         Hanuman Colony, Saran Nagar Jodhpur, (Raj) (Rj19-Sg-
         4146)
 5.      M/s Subhlaxmi Stone, Crusher, Viilage Sewaki Kallan,
         Bhopalgarh Road, Jodhpur Through Its Owner Munaram
         Saran S/o Idan Ram Aged 45 Year. (Rj19-Ua-2229)
 6.      Ratana Ram Jat S/o Kirpa Ram, Aged About 55 Years, R/
         o Malasar, Tehsil Sujangarh, District Churu, (Raj) (Rj10-
         Ra-2476)
 7.      Madan Mohan S/o Dhara Ram, Aged About 50 Years, R/
         o Medas, Post Gova Badi, Nagour, (Raj) (Rj21-Ra-9707)
 8.      Jagdish S/o Kana Ram, Aged About 40 Years, R/o Moti
         Choraha Luni, District Jodhpur, (Raj) (Rj19-Re-8016)
 9.      Champa Das S/o Laxman Das, Aged About 42 Years, R/o
         Binawas Tehsil Bilara, District Jodhpur, (Raj) (Rj18-R-


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         0083)
 10.     Abdul Rajak S/o Umar Khan, Aged About 60 Years, R/o
         Sindhi Nagar, Kaparda Tehsil Bilara Jodhpur, (Raj) (Rj10-
         R-1615)
 11.     Mangi Lal S/o Girdhi Ram, Aged About 58 Years, R/o
         Keru Tehsil And District Jodhpur, (Raj) (Rj-23-Ra-0506)
 12.     Nihaj Khan S/o Sara Deen, Aged About 59 Years, R/o
         102 Dedasari1 Phalodi District Phalodi (Rj21-3R-4526)
 13.     Nema Ram S/o Shiv Ram, Aged About 55 Years, R/o
         Gajsihpura, Tehsil Bhopalgarh District Jodhpur, (Raj)
         (Rj19-Ca-6242)
 14.     Hanuman Industries, R/o F21 Mandore, Industrial Area,
         Jodhpur (Raj) Through Its Owner Sayari W/o Lal Chand
         Aged 65 Year. (Rj19-Sc-7077)
 15.     Ladu Ram Janjawat S/o Ogar Ram, Aged About 65
         Years, R/o Bera Kudiya Tehsil Balara, Jodhpur, (Raj)
         (Rrn-8873)
 16.     Jai Singh Bhati S/o Vijay Singh Bhati, Aged About 52
         Years, R/o Lawera Kalla, Bhopalgarh, District Jodhpur,
         (Raj) (Rj21-Sc-7586)
 17.     Gopa Ram Choudhary S/o Koja Ram, Aged About 48
         Years, R/o Dangiyawas Tehsil And District Jodhpur
         (Rj19-Sj-8566)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      The District Transport Officer, Jodhpur.
 5.      The District Transport Officer, Nagour.
                                                                    ----Respondents




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                D.B. Civil Writ Petition No. 13049/2024
 1.      Ramu Ram S/o Babu Lal, Aged About 45 Years, R/o
         Prajapaton Ki Dhaniyan, Jhadisara, District Nagaur,
         Rajasthan. (Rj 21 Gc 0949)
 2.      Gafur Khan S/o Mage Khan, Aged About 43 Years, R/o
         Kerla Suwap Phalodi, District Jodhpur, Rajasthan. (Rj 19
         Ua 2163)
 3.      Hira Lal S/o Bhanwar Lal, Aged About 38 Years, R/o
         Chouliyas Tehsil Degana, District Nagaur, Rajasthan. (Rj
         21 Ga 9029)
 4.      Lal Mohammad S/o Ramjani, Aged About 67 Years, R/o
         Luharo Ka Bass, Altawa, District Nagaur, Rajasthan. (Rj
         21 Gb 8953)
 5.      Rupesh Sharma S/o Krishan Kumar Sharma, Aged About
         24 Years, R/o Badliya Bera Ke Pass, Merta Road, District
         Nagaur. (Rj 21 Ga 3078)
 6.      Babu Lal S/o Shrawan Ram, Aged About 44 Years, R/o
         607, Gadiyas Bass, Chenar, District Nagaur, Rajasthan.
         (Rj 14 Gb 6034)
 7.      Mohd. Rafik S/o Abdul Kayum, Aged About 42 Years, R/o
         Mahi Darwaja, District Nagaur, Rajasthan,. (Rj 21 C
         5600)
 8.      Pappu Ram S/o Govind Ram, Aged About 40 Years, R/o
         Harkanada, Bas Hatundi, District Jodhpur, Rajasthan. (Rj
         21 Gb 7189)
 9.      Jagdish S/o Rama Ram, Aged About 32 Years, R/o
         Vankalsir Mange Beri, Barmer. (Rj 21 Gc 4621)
 10.     Sakir S/o Babu Khan, Aged About 39 Years, R/o H No.
         16,    Dindayal        Nagar,       Merta      City,       District   Nagaur,
         Rajasthan. (Rj 21 Gc 7687)
                                                                       ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Transport Bhawan, 1, Sansad
         Marg, Gokul Nagar, Connaught Place, New Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Transport
         Department, Parivahan Bhawan, Sahkar Marg, Jaipur,
         Rajasthan.

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 3.      Commissioner            Of    Transport,       Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 13082/2024
 Raju Singh S/o Shri Shambhu Singh, Aged About 30 Years, R/o
 Khirjan, Tiban, Shergarh, District Jodhpur (Rajasthan). (Owner
 Of The Vehicle No. Rj 14 Gb 9658).
                                                                       ----Petitioner
                                         Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And          Highways,       Transport       Bhawan,     1,
         Parliament Street, New Delhi - 110001
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commisioner          Of      Transports,       Transport      Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 13124/2024
 Mahavir Prasad S/o Chhotu Lal, Aged About 60 Years, R/o
 Purana Shiv Mandir, Bangnala Nagar Bikaner (Raj.) (Owner Of
 Vehicle Registration No.rj07 Ga 5448)
                                                                       ----Petitioner
                                         Versus
 1.      The     Union      Of     India,     Through         The     Secretary   To
         Government, Ministry Of Road, Transport And Highways,
         Transport      Bhawan,          1,   Sansad        Marg,     Gokul   Nagar,
         Connaught Place, New Delhi.
 2.      State     Of     Rajasthan,          Through        The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur Rajasthan.
 3.      Commissioner            Of    Transport,       Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
 4.      Regional Transport Officer, R.t.o. Office, Bikaner.
                                                                    ----Respondents


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                D.B. Civil Writ Petition No. 13158/2024
 1.      Bharat Singh S/o Sh. Maan Singh, Aged About 70 Years,
         R/o Gogamedi, Tehsil Nohar, District Hanumangarh
         (Raj.). Vehicle No. Rj-49-Ua-0746
 2.      Laxman Nath S/o Sh. Jani Nath, Aged About 27 Years,
         R/o Saran Constraction Company, 273 Kem Road,
         Bikaner, Tehsil And District Bikaner (Raj.) Vehicle No. Rj-
         07-Gd-7137
 3.      Ratan Lal Rawat S/o Labhchandra, Aged About 36 Years,
         R/o    Joshi     Mohalla,       Borda,       Tehsil        Gangrar,   District
         Chittorgarh (Raj.) Vehicle No. Rj-06-Gc-5553
 4.      Subhash Chandra S/o Sh. Jai Lal, Aged About 27 Years,
         R/o Changoi, Tehsil Taranagar, District Churu (Raj.).
         Vehicle No. Rj-49-Ua-1295
 5.      Laxman Ram S/o Shri Sarwan Ram, Aged About 45
         Years, R/o Ward No. 4, Bidasar, Churu, District Churu
         (Rajasthan) Vehicle No. Rj--07-Ga-4753
 6.      Sunil Kumar S/o Sh. Rajendra, Aged About 29 Years, R/
         o Aayashish Public School Sidhmukh, Tehsil Rajgarh,
         District Churu (Raj.). Vehicle No. Rj-10-Pa-7192
 7.      Narendra Singh S/o Shri Padam Singh, Aged About 40
         Years, Resident Of Sainik Basti, Churu, At Present B.d.k.
         Hospital, Jhunjhunu Vehicle No. Rj-18-Ta-3541
 8.      Narendra Singh S/o Padam Singh, Aged About 40 Years,
         R/o Near Motor Driving School, District Jhunjhunu (Raj.)
         Vehicle No. Rj-10-Gb-1789
 9.      Asalam S/o Sh. Mangu Khan, Aged About 50 Years, R/o
         Sidhmukh, Tehsil Rajgarh, District Churu (Raj.). Vehicle
         No. Rj-18-Ga-2004
 10.     Narendra Singh S/o Padam Singh Rathore, Aged About
         40 Years, R/o Banir Bhawan, Sainik Basti, District Churu
         (Raj.) Vehicle No. Rj-10-Gb-0941
 11.     Raj Kumar S/o Sh. Subhash Chandra, Aged About 40
         Years, R/o Bhainsali, Tehsil Rajgarh, District Churu
         (Raj.) Vehicle No. Rj-18-Ua-7968
 12.     Mohar Singh S/o Sh. Surja Ram, Aged About 60 Years,
         R/o Devasar, Tehsil Sardar Shahar, District Churu (Raj.)
         Vehicle No. Rj-10-Ga-4404


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 13.     Dungar Ram S/o Ramu Ram, Aged About 44 Years, R/o
         Bhawandesar, Tehsil Ratangarh, District Churu (Raj.)
         Vehicle No. Rj-10-Pa-1687
 14.     Abhiman Luna S/o Sh. Jetha Ram, Aged About 27 Years,
         R/o Mehrasar (Upadhyan), Tehsil Sardarshahar, District
         Churu (Raj.) Vehicle No. Rj-13-Ua-1302
 15.     Imi Lal S/o Sh. Rupa Ram, Aged About 35 Years, R/o
         Rolaasar       (Upadhyan),          Tehsil      Sardarshahar,        District
         Churu (Raj.) Vehicle No. Rj-49-Ga-3873
 16.     Chena Ram S/o Moola Ram, Aged About 50 Years, R/o
         Bhompura, Tehsil Sujangarh, District Churu Vehicle No.
         Rj-10 Ga-1856
 17.     Rajesh Kumar S/o Sh. Sarwan Kumar, Aged About 35
         Years, R/o Rangaisar, Tehsil Sardarshahar, District Churu
         (Raj.) Vehicle No. Rj-10-Gb-2744
 18.     Keshwanand Sarswati S/o Sh. Brahmanand Sarswati,
         Aged About 75 Years, R/o Luksa Johara Bilyawas
         (Mahla),       Tehsil    Sardarshahar,           District   Churu     (Raj.)
         Vehicle No. Rj-10-Pa-7309
 19.     Pawan Kumar S/o Sh. Jokhi Ram, Aged About 38 Years,
         R/o Gadana, Tehsil Taranagar, District Churu (Raj.).
         Vehicle No. Rj-10-U-0138
 20.     Raj Kumar S/o Sh. Shankar Lal, Aged About 50 Years,
         R/o Near Harizano Ki Dharmshala, Tehsil Taranagar,
         District Churu (Raj.). Vehicle No. Rj-10-Gb-2585
 21.     Jugal Khan S/o Ramjan Khan, Aged About 54 Years, R/o
         Ward No. 18, Ratangarh, District Churu (Raj.) Vehicle
         No. Rj-06-Ua-0455
 22.     Kishan Lal S/o Sh. Bhagwana Ram, Aged About 50
         Years,    R/o      Bachhrara         (Chhota),         Tehsil   Ratangarh,
         District Churu (Raj.) Vehicle No. Rj-10-Gb-1689
 23.     Anirudh Vats S/o Sh. Ramkrishan Sharma, Aged About
         55 Years, R/o Vidha Vihar Shiksha Samiti Pratapnagar,
         Chittorgarh Tehsil And District Chittorgarh (Raj.) Vehicle
         No. Rj-09-Pa-6250
 24.     Anirudh Vats S/o Shri Ramkrishan Sharma, Aged About
         55 Years, R/o Vidha Vihar Shiksha Samiti Pratapnagar,
         Chittorgarh,       Tehsil      And      District     Chittorgarh     (Raj.).
         Vehicle No. Rj-09-Pa-6250

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 25.     Anirudh Vats S/o Sh. Ramkrishan Sharma, Aged About
         55 Years, R/o Vidha Vihar Shiksha Samiti Pratapnagar,
         Chittorgarh,       Tehsil      And      District     Chittorgarh     (Raj.).
         Vehicle No. Rj-09-Pa-0668
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government, Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,          Sansad        Marg,      Gokul    Nagar,
         Connaught Place, New Delhi
 2.      State    Of     Rajasthan,         Through         Secretary,    Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan
         Sahkar Marg, Jaipur (Raj.)
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.)
 4.      District Transport Officer, Dto Office, Churu, (Raj.)
 5.      District Transport Officer, Dto Office, Bikaner, (Raj.).
 6.      District Transport Officer, Dto Office, Jhunjhunu, (Raj.).
 7.      District Transport Officer, Dto Office, Hanumangarh,
         (Raj.)
 8.      District Transport Officer, Dto Office, Chittorgarh, (Raj.).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 13182/2024
 Dharmendra Singh Rao S/o Bhanwar Singh, Aged About 45
 Years, R/o Ward No. 1 Sewali Rajsmand (Raj.).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And       Highways,          Transport       Bhawan,      1,
         Parliament Street, New Delhi- 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkarmarg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Dto Office, Rajsmand.
                                                                    ----Respondents


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                 D.B. Civil Writ Petition No. 13375/2024
 Suresh Ram Junava S/o Deva Ram, Aged About 31 Years,
 Resident Of Mamdoli, District Nagaur (Rajasthan). (Vehicle
 Registration No. Rj 21 Gc 5673).
                                                                         ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary      To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      The     District     Transport        Officer,      Dto     Office    Nagaur
         (Rajasthan).
 5.      The Regional Transport Officer, Rto Office, Nagaur
         (Rajasthan).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 13607/2024
 1.      Krishan Lal S/o Dalu Ram, Aged About 36 Years, R/o
         Munsari, Tehsil Nohar, District Hanumangarh.
 2.      Ram Chandra S/o Mohar Singh, Aged About 41 Years, R/
         o Wn 2 , Alayla, Tehsil Bhadra, District Hanumangarh.
 3.      Dev Computer Siksha Sansthan, Through Its Chairman
         Ram Kishan S/o Sadiram, Aged About 45 Years, R/o
         Chhani Badi, Tehsil Bhadra, District Hanumangarh.
 4.      Rajesh     S/o     Shishpal,        Aged       About       40    Years,   R/o
         Shayorani, Tehsil Nohar, District Hanumangarh.
 5.      Bhuraram S/o Chet Ram, Aged About 61 Years, R/o
         Rampura            Matoria,          Tehsil         Rawatsar,         District
         Hanumangarh.
 6.      Aslam S/o Sher Mohammad, Aged About 35 Years, R/o
         Dhani Ariyan Tehsil Nohar, District Hanumangarh.
 7.      Raghuveer Singh S/o Ramjas Suthar, Aged About 60
         Years,    R/o      Vpo       Bhukarka,         Tehsil      Nohar,     District


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         Hanumangarh.
 8.      Kashi Ram S/o Ravtaram, Aged About 41 Years, R/o
         Sheorani, Tehsil Nohar, District Hanumangarh
 9.      Rama Nand S/o Duni Chand, Aged About 38 Years, R/o
         Village Jatan, Tehsil Bhadra, District Hanumangarh.
 10.     Sarita W/o Late Shri Basant Singh S/o Amar Singh,
         Aged About 35 Years, R/o Karamasana, Tehsil Nohar,
         District Hanumangarh
                                                                       ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The       Additional       Transport          Commissioner           (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur
 4.      The District Transport Officer, Hanumangarh, District
         Hanumangarh.
 5.      The       District      Transport          Officer,        Nohar,    District
         Hanumangarh.
                                                                     ----Respondents
                D.B. Civil Writ Petition No. 13615/2024
 1.      New Gurukul Sikshan Sansthan, Through Secretary
         Vinod Kumar S/o Om Prkash, Aged About 41 Years, R/o
         Village Bamanwali Tehsil Loonkaransar, District Bikaner
         (Raj.).
 2.      Ram Niwas Meghwal S/o Rekha Ram, Aged About 31
         Years, R/o 728, Village Ridi Tehsil Sri Dungargarh
         District Bikaner- 331803 (Raj.) 9Owner Of Vehicle
         Registration No. Rj07 Pa 8431)
                                                                       ----Petitioners
                                       Versus
 1.      The      Union     Of    India,      Through          The     Secretary   To
         Government, Ministry Of Road, Transport And Highways,
         Transport      Bhawan,         1    Sansad        Marg,      Gokul    Nagar,


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         Connaught Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
 4.      Regional Transport Officer, R.t.o. Office, Bikaner.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 13730/2024
 1.      Palaram S/o Pemaram, Aged About 58 Years, R/o Alai,
         Teh And District Nagaur, Rajasthan. (Rj 21 Ga-1592)
 2.      Ajij Mohammad S/o Babu Khan, Aged About 41 Years,
         R/o Padampura Gotan, District Nagaur Rajasthan. (Rj
         16-Ga-1202)
 3.      Ladu Ram S/o Dama Ram, Aged About 33 Years, R/o
         Beniwalo Ki Dhani Kurchi, Khiwsar, District Nagaur,
         Rajasthan. (Rj-15-Ga-0734)
 4.      Kamla S/o Basti Ram, Aged About 53 Years, R/o 578,
         Veer Hanuman Ji Pass, District Nagaur, Rajasthan.
         (Rj07-Ga-1087)
 5.      Mangla Ram S/o Jogaram, Aged About 56 Years, R/o
         Jogaji Ki Dhani Ustra., District Jodhpur (Rj19-Ta-1370)
 6.      Sharan Ram S/o Hariram, Aged About 46 Years, R/o
         Tankla, District Nagaur, Rajasthan. (Rj-14 Gb 1449)
 7.      Surya Shrkshan And Prashikshan Sansthan, Kuchera,
         Through Manish Bhakar S/o Shetanram, Age About 36
         Years, R/o Butati Road Ward No. 03 Kuchera, District
         Nagaur, Rajasthan. (Rj14-Pe-3595)
 8.      Bajrang Lal S/o Arjunram, Aged About 29 Years, R/o
         Talniyau, Tehsil Jayal, District Nagaur. (Rj13-Ga-2873)
 9.      Hanuman Ram S/o Devkaran, Aged About 41 Years, R/o
         Bhukaro Ka Bass Chhapri Khurd Teh. Merta City District
         Nagaur. (Rj19-Gg-6966)
 10.     Mukesh S/o Omprakash, Aged About 22 Years, R/o Jato
         Ka Mohalla, Bunavarata, District Nagaur. (Rj 21-Gb-
         1805)
                                                                      ----Petitioners


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                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Transport Bhawan, 1, Sansad
         Marg, Gokul Nagar, Connaught Place, New Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Transport
         Department, Parivahan Bhawan, Sahkar Marg, Jaipur,
         Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
 5.      District Transport Officer, Dto Office, Jodhpur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 13848/2024
 Gopal Das Vaishnav S/o Sh. Achal Das Vaishnav, Aged About
 54 Years, Resident Of Behind Dhoot Dalmeen, Basni Second
 Phase, Jodhpur. (Rj 19 Gb 0306)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 13856/2024
 1.      Papu Das S/o Sh. Jhumar Das, Aged About 57 Years,
         Resident Of Sad Gado Ka Bas, Tapu, Tehsil Bavri, Tapu
         Distict Jodhpur. (Rj 21 Ga 2408)
 2.      Suprabhat Shiskhan Sansthan, Jaleli, Nayla, Through Its
         Secretary Harendra Singh S/o Shri Sakta Ram, Aged
         About 42 Years, R/o Jaleli Nayla, Jaleli Daikara, Jodhpur.
         (Raj 19 Pb 3700)
 3.      Naina Ram S/o Sh. Jawana Ram, Aged About 54 Years,
         Resident Of Village Khari, Karmsotan, Nagaur (Rj 21 Ub

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         5575)
 4.      Rahmatulla S/o Mohammad Kasam, Aged About 30
         Years, Resident Of Village Musalmano Ka Mohalla,
         Odaniya Lathi, Jaisalmer. (Rj 15 Ga 5891)
 5.      Pukhraj S/o Sh. Kewal Ram, Aged About 40 Years,
         Resident       Of      Village       Aguna,         Near    Bherudhana,
         Mathaniya, Osian, Jodhpur. (Rj 16 Ga 0799).
 6.      B.l Public School, Managing Committee, Ratanpura,
         Through Secretary, Bajrang Lal S/o Shri Sardara Ram,
         Aged About 50 Registered Address B.l Public School,
         Ratanpura, Tehsil Padampur, District Sriganganagar. (Rj
         31 Pa 1421) (Rj 31 Pa 3436) (Rj 13 P 3840) (Rj 13 Pa
         6418) (Rj 13 Pa 6452)P
 7.      Golden Public School, Gajsinghpur, Through Principal
         Rituraj Kaur W/o Pawanjeet Singh, Aged About 57 Years,
         Registered Address Golden Public School, Gajsinghpur,
         Padampur, Sriganganagar (Rj 13 Pa 1232)
 8.      Padma Ram S/o Uma Ram, Aged About 63 Years, R/o
         Rampura,            Noyla         1-Rm,           Suratgarh,      District
         Sriganganagar, (Rj 07 Respondent 5349)
 9.      Jagdish S/o Magga Ram, Aged About 66 Years, R/o
         Rampura, Noyla 1-Rm, Suratgarh, District Srigangangar,
         (Rj 13 1R 1723)
 10.     Amar Singh S/o Om Prakash, Aged About 50 Years, R/o
         Village And Post Office Sadhuwali, Ward No. 1, House
         No. 68, Sriganganagar (Rj 13 Om 5588)
 11.     Shivjeet Singh S/o Guruprahlad Singh, Aged About 51
         Years,     R/o        56-Ff,        Tehsil       Srikaranpur,     District
         Sriganganagar. (Rj 13 Sb 5991)
                                                                    ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport


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         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 13888/2024
 1.      Laxminaryan S/o Ramu Ram, Aged About 39 Years, R/o
         Taragarh Ki,dhani, Tehsil Parbatsar, District Nagaur.
         (Owner Of Vehicle No. Rj 20 C 8221)
 2.      Ram Singh S/o Sh,durjan Singh, Aged About 66 Years,
         R/o Rajawata Ki, Dhani, Sargoth, Padampura, Tehsil,
         Nawa District Nagaur. (Owner Of Vehicle No. Rj 37 Ua
         2316)
 3.      Jagdish Prasad S/o Sh. Ramnarayan, Aged About 48
         Years, R/o Padampura, Sargoth, Tehsil Nawa, District
         Nagaur. (Owner Of Vehicle No. Rj 03 C 1462)
 4.      Dharmendra Singh S/o Sh. Malam Singh, Aged About 46
         Years, R/o Near, Dak. Banglaw, Nawa, District Nagaur,
         (Owner Of Vehicle No. Rj 14 Uc 4594)
 5.      Vipin Kumar Mehta S/o Ummed Singh Mehta, Aged
         About 64 Years, R/o Metha Marble, Borawad, Makrana
         Road, Makrana, District Nagaur. (Owner Of Vehicle No.
         Rj 14 Ua 2686)
 6.      Jagdish Singh S/o Sh.chhotu Singh, Aged About 65
         Years, R/o Ward No 3,nawa City Nawa, District Nagaur.
         (Owner Of Vehicle No. Rj 37 Ua 0563)
 7.      Islamudeen S/o Sh. Sabudeen, Aged About 51 Years, R/
         o Toshina, Tehsil Didwana, District Nagaur. (Owner Of
         Vehicle No. Rj10 Ua 6690)
 8.      Sunil S/o Sh. Shankar Lal, Aged About 31 Years, R/o
         Ward Number 05,jaswantpura, Tehsil, Makrana, District
         Nagaur. (Owner Of Vehicle No. Rj 37 Ga 8862)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And       Highways,          Transport       Bhawan,     1,
         Parliament Street, New Delhi-110001
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkarmarg, Jaipur (Rajasthan).

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 4.      Regional Transport Officer, Dto Office, Nagaur
 5.      Regional Transport Officer, Dto Office, Didwana.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 13897/2024
 1.      Shambhu Lal Tak S/o Mohan Lal, Aged About 63 Years,
         R/o Near School. Railmagra, Distt. Rajsamand (Raj.)
         (Rj30 Pa 3652)
 2.      Bheru Lal Purohit S/o Mangi Lal Purohit, Aged About 35
         Years, R/o Bada Bhanuja Nathdwara Distt. Rajsamand
         (Raj.) (Rj19 Pa 3174)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Rajsamand
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 13908/2024
 1.      Kishan Singh Balecha S/o Udai Singh Balecha, Aged
         About 39 Years, R/o Daulatgarh, Tehsil Asind, Distt.
         Bhilwara (Raj.) (Rj14 Gb 9926)
 2.      Laxmi Narayan Patwari S/o Janki Lal Patwari, Aged
         About 70 Years, R/o 6/433 Junawas, Distt. Bhilwara
         (Raj.) (Rj06 U 0495)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To

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         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bhilwara
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 13991/2024
 1.      Moti Lal S/o Aasu Ram, Aged About 35 Years, R/o 440,
         Ward No. 2, Kumharo Ka Mohalla, Gajner, Bikaner
         (Rajasthan). (Owner Of Vehicle No. Rj 17 Ga 9841)
 2.      Ravi Pareek S/o Laxmi Narayan, Aged About 46 Years,
         R/o Ward No. 4 Baba Chainnath Dhune Ke Pass, Vaidh
         Magharam Colony, Bikaner (Raj.). (Owner Of Vehicle No.
         Rj 07 Ga 2061)
 3.      Sunita W/o Deepa Ram, Aged About 31 Years, R/o
         Bothiyabas, Churu (Raj.). (Owner Of Vehicle No. Rj 13
         Ua 7058)
 4.      Ram Kumar S/o Radha Krishan, Aged About 43 Years, R/
         o Jawahar Bal Mandir School Wali Gali, Ward No. 14,
         Purani Aabadi, Ganganagar (Raj.). (Owner Of Vehicle
         No. Rj 13 Gb 7084)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And       Highways,          Transport       Bhawan,     1,
         Parliament Street, New Delhi- 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkarmarg, Jaipur (Rajasthan).
 4.      Reginol Transport Officer, Dto Office, Churu.
 5.      Reginol Transport Officer, Dto Office, Bikaner.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 14021/2024
 1.      Yakub Khan S/o Sadul Khan, Aged About 75 Years, R/o
         Ward No. 9 Jasrasar, Tehsil And District Churu (Raj.).
         Vehicle No. Rj-23-Ua-2588

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 2.      Kalu Ram Bhand S/o Shankar Lal Bhand, Aged About 44
         Years, R/o Parsoli, Tehsil And District Chittorgarh (Raj.).
         Vehicle No. Rj-09-U-O367
 3.      Om Prakash S/o Hanuman Ram Choudhary, Aged About
         48 Years, R/o Medical College Road, Aadarsh Colony,
         Bikaner (Raj.) Vehicle No. Rj-27-Pa-1777
 4.      Om Prakash S/o Hanuman Ram Choudhary, Aged About
         48 Years, R/o Medical College Road, Aadarsh Colony,
         Bikaner (Raj.) Vehicle No. Rj-19-Pa-3351
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government, Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,          Sansad        Marg,      Gokul    Nagar,
         Connaught Place, New Delhi.
 2.      State    Of     Rajasthan,         Through         Secretary,    Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan
         Sahkar Marg, Jaipur (Raj.)
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.)
 4.      District Transport Officer, Dto Office, Churu (Raj.).
 5.      District Transport Officer, Dto Office, Bikaner (Raj.).
 6.      District Transport Officer, Dto Office, Chittorgarh (Raj.).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 14033/2024
 1.      Shishpal S/o Shri Eswar Ram, Aged About 48 Years, R/o
         Sonri, Tehsil Nohar, District Hanumangarh.
 2.      Surendre Kumar S/o Mahendra, Aged About 40 Years,
         R/o Vpo Sonadi Tehsil Nohar District Hanumangarh
 3.      Shyam Senior Secondary School, Through Its Principal
         Amar Nath S/o Dhanraj Sharma Aged About 60 Years R/
         o Near Post Office Nohar Road, Bhadra, Tehsil Bhadra,
         District Hanumangarh.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New

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         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The      Additional        Transport          Commissioner            (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The      District       Transport          Officer,        Nohar,     District
         Hanumangarh.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 14089/2024
 1.      Narayan Banjara S/o Soji Banjara, Aged About 62 Years,
         Bhila Khera Tehsil Dungla Distt Chittorgarh (Raj.) (Rj09
         Ga 8115)
 2.      Goverdhan         Singh       Sarangdevot             S/o     Sajan     Singh
         Sarangdevot, Aged About 55 Years, Mangalwar Choraha,
         Tehsil Dungla Distt. Chittorgarh (Raj.) (Rj27 Gd 0162)
 3.      Ratan Lal S/o Ram Pal, Aged About 52 Years, Subhash
         Colony, Pratap Nagar, Distt. Chittorgarh (Raj.) (Rj09 Pa
         1098)
 4.      Rameshwar Lal Suthar S/o Heera Lal Suthar, Aged About
         55 Years, Devari, Distt. Chittorgarh (Raj.) (Rj09 Ua
         0161)
                                                                       ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The      Secretary     To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Chittorgarh
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 14177/2024
 Inderjeet Harkut S/o Sh. Ganga Vishnan Harkut, Aged About

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 50 Years, R/o Village Dhechu Tehsil Shergarh District Jodhpur
 (Raj 19 Ga 1308)
                                                                           ----Petitioner
                                       Versus
 1.      Union Of India, Through The Joint Secretary, Ministry Of
         Road      Transport         Highways,          Transport           Bhawan     1
         Parliament Street New Delhi 110001
 2.      The Principal Secretary, Department Of Transport Road
         Safety, Secretariat Jaipur - Rajasthan
 3.      State     Of      Rajasthan,           Through             Upper     Transport
         Commissioner           (Rules),       Government             Of     Rajasthan,
         Parivahan Bhawan, Sahakar Marg, Jaipur- Rajasthan
 4.      Regional Transport Officer, Rto Office Jodhpur
 5.      District Transport Officer, Rto Office Jodhpur
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 14511/2024
 Pintu Singh S/o Shri Dalpat Singh, Aged About 44 Years, R/o
 Rajputon Ki Dhani, Mansagar Danwra, Osia, District Jodhpur
 (Rajasthan) (Owner Of The Vehicle No. Rj19 Gg 9686)
                                                                           ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport        And        Highways,           Transport           Bhawan,1,
         Parliament Street, New Delhi - 110001
 2.      The Principal Secretary, Department Off Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 14555/2024
 Sag Singh S/o Megh Singh, Aged About 28 Years, R/o Rd 820,
 Surajara, Tehsil And District Bikaner (Raj.) (Owner Of Vehicle
 Registration No. Rj 19 Ga 7764).
                                                                           ----Petitioner
                                       Versus


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 1.      The     Union      Of    India,       Through        The       Secretary    To
         Government, Ministry Of Road, Transport And Highways,
         Transport Bhawan, 1, Sansad Marag, Gokul Nagar,
         Connaught Place, New Delhi.
 2.      State     Of     Rajasthan,          Through        The        Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur Rajasthan.
 3.      Commissioner            Of    Transport,       Transport         Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur Rajasthan.
 4.      Regional Transport Officer, R.t.o. Office, Bikaner.
                                                                      ----Respondents
                 D.B. Civil Writ Petition No. 14597/2024
 Babu Khan S/o Shri Mohammad, Aged About 52 Years,
 Resident Of Ward No. 35, Doodh Dairy Ke Samne, Balotra
 (Rural), Balotra, Rajasthan. (Owner Of Vehicle No. Rj19 C
 9386)
                                                                         ----Petitioner
                                         Versus
 1.      Union Of Inida, Through The Secretary, Ministry Of Road
         Transport       And          Highways,       Transport          Bhawan,     1,
         Parliament Street, New Delhi - 110001.
 2.      State Of Rajasthan, Through The Secretary To The
         Government, Transport Department, Parivan Bhawan,
         Sahkar Marg, Jaipur, Rajasthan.
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur, Rajasthan.
 4.      The Regional Transport Officer, Rto Office, Jodhpur.
 5.      The District Transport Officer, Dto Office, District Balotra,
         Rajasthan.
                                                                      ----Respondents
                 D.B. Civil Writ Petition No. 14625/2024
 1.      Sata Ram S/o Shri Chetan Ram, Aged About 36 Years,
         R/o-     Lego       Ki       Dhani,      Kagau,            District-   Barmer
         (Rajasthan). (Owner Of The Vehicle No. Rj 20 Pa 1694)
 2.      Rekha Ram S/o Shri Gokala Ram, Aged About 60 Years,
         R/o- Dudion Ki Dhani, Beriwala Talla, District- Barmer
         (Rajasthan). (Owner Of The Vehicle No. Rj 04 Pa 5168)


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                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And       Highways,          Transport       Bhawan,      1,
         Parliament Street, New Delhi- 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
 5.      District Transport Officer, Dto Office, Barmer.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 14677/2024
 1.      Bhawani Singh S/o Late Shaitan Singh, Aged About 42
         Years, Resident Of 211, Street No. 6, Shikshak Colony,
         Near Chopasni School, Jodhpur (Rajasthan). (Vehicle
         Registration No. Rj 15 Sa 4314).
 2.      Bhawani Singh Bhati S/o Jog Singh, Aged About 43
         Years, Resident Of Plot No. 15, Ashok Colony, Street No.
         1, Mahadev Mandir Ke Pass, Maderna Colony, Jodhpur
         (Rajasthan). (Vehicle Registration No. Rj 19 Sa 2762).
 3.      Shri Ram S/o Gokul Ram, Aged About 35 Years,
         Resident       Of     Village       Gangwa,          District    Deedwana
         Kuchaman (Rajasthan). (Vehicle Registration No. Rj 23
         Gb 4815).
 4.      Mahaveer Singh S/o Nathu Singh, Aged About 51 Years,
         Resident Of Khaneej Bhawan Ke Piche, Diamond School
         Ke    Paas,      Makrana          District      Deedwana         Kuchaman
         (Rajasthan). (Vehicle Registration No. Rj 10 Ua 3382).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan          Through         The     Secretary     To
         Government Transport Department, Parivahan Bhawan,


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         Sahakar Marg Jaipur (Rajasthan).
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur (Rajasthan).
 4.      The Regional Transport Officer, Rto Office, Jaisalmer
         (Rajasthan).
 5.      The District Transport Officer, Dto Office, Jaisalmer
         (Rajasthan).
 6.      The Regional Transport Officer, Rto Office, Jodhpur
         (Rajasthan).
 7.      The District Transport Officer, Dto                        Office, Jodhpur
         (Rajasthan).
 8.      The Regional Transport Officer, Rto Office, Deedwana
         (Rajasthan).
 9.      The District Transport Officer, Dto Office, Deedwana
         (Rajasthan).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 15076/2024
 1.      Jai Prakash Tiwari S/o Jasraj Tiwari, Aged About 38
         Years, R/o Vpo Alai, Tehsil And District Nagaur (Raj.).
         Vehicle No. Rj-30-Ua-0058.
 2.      Fata Ram Siyag S/o Bhoma Ram Siyag, Aged About 51
         Years, R/o Village Balwa, Post Gogelao, District Nagaur
         (Raj.). Vehicle No. Rj-21-Gc-1539.
 3.      Phoosa Ram S/o Sama Ram Choudhary, Aged About 31
         Years, R/o Meghwal Bas, Eh. Osian, District Jodhpur
         (Raj.) Vehicle No. Rj-43-Ga-3374.
 4.      Madan Lal Banjara S/o Girdhari Lal Banjara, Aged About
         50    Years,     R/o     Banjaro        Ka     Mohalla,      Tarjela,    Teh.
         Bhadesar, District Chittorgarh (Raj.) Vehicle No. Rj-09-
         Gc-9574.
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,          Sansad        Marg,      Gokul    Nagar,
         Connaught Place. New Delhi
 2.      State    Of     Rajasthan,         Through         Secretary,    Transport


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         Department, Govt. Of Rajasthan, Parivahan Bhawan
         Sahkar Marg,jaipur (Raj.).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.).
 4.      District Transport Officer, Dto Office, Nagaur (Raj.).
 5.      District Transport Officer, Dto Office, Jodhpur (Raj.).
 6.      District Transport Officer, Dto Office, Chittorgarh (Raj.).
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 15117/2024
 1.      Hema Ram S/o Shri Lakha Ram, Aged About 46 Years,
         R/o Mahabar Pithal, District Barmer (Rajasthan) (Owner
         Of The Vehicle No. Rj 04 Pa 6999)
 2.      Virama Ram S/o Shri Motaram, Aged About 30 Years, R/
         o Lego Ki Dhani, Kagau, District Barmer (Rajasthan)
         (Owner Of The Vehicle No. Rj 04 Pa 6673)
 3.      Kala Ram S/o Shri Dhana Ram, Aged About 40 Years, R/
         o     Jhadwa,      Chuli,      Tehsil      Barmer,         District   Barmer
         (Rajasthan) (Owner Of The Vehicle No. Rj 09 Pa 0677)
 4.      Rahul S/o Shri Shankar Lal, Aged About 26 Years, R/o
         Gandhi Nagar, Barmer (Rajasthan) (Owner Of The
         Vehicle No. Rj 04 Pa 0718)
 5.      Bhoma Ram S/o Shri Bhera Ram, Aged About 41 Years,
         R/o Hiraji Nehra, Kharavala, Tehsil Chouhtan, District
         Barmer (Rajasthan) (Owner Of The Vehicle No. Rj 04 Pa
         5884)
 6.      Tulchha Ram S/o Shri Chima Ram, Aged About 42 Years,
         R/o Magoni Mudh Mundho Ka Talla, District Barmer
         (Rajasthan) (Owner Of The Vehicle No. Rj 04 Pa 5738)
 7.      Swaroop Singh S/o Shri Kalu Singh, Aged About 38
         Years,    R/o      Indra      Nagar,       Barmer,         District   Barmer
         (Rajasthan) (Owner Of The Vehicle No. Rj 04 Pa 6090)
 8.      Gomda Ram S/o Shri Gaina Ram, Aged About 46 Years,
         R/o     Berdo      Ki     Dhani,        Ranihanv,          District   Barmer
         (Rajasthan) (Owner Of The Vehicle No. Rj 04 Pa 7966)
 9.      Deva Ram S/o Shri Prabhu Ram, Aged About 44 Years,
         R/o Shastri Nagar, Barmer (Rajasthan) (Owner Of The
         Vehicle No. Rj 04 Pa 6760)



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 10.     Ramchandra S/o Shri Banna Ram, Aged About 39 Years,
         R/o Alamsariya, Tehsil Gudamalani, District Barmer
         (Rajasthan) (Owner Of The Vehicle No. Rj 04 Pa 7098)
 11.     Dungra Ram S/o Shri Teja Ram, Aged About 45 Years,
         R/o Maliyo Ki Dhani, Ramsar Kua, District Barmer, At
         Present Tilak Nagar, Agor, Barmer (Rajasthan) (Owner
         Of The Vehicles No. Rj 04 Pa 6687, Rj 04 Pa 6723, Rj 04
         Pa 6797)
 12.     Maga Ram S/o Shri Kripa Ram, Aged About 35 Years, R/
         o Lorthi Hight, Undkha, District Barmer (Rajasthan)
         (Owner Of The Vehicle No. Rj 19 Pa 2575)
 13.     Bhinya Ram S/o Shri Hema Ram, Aged About 36 Years,
         R/o Bankana Kua, Garal, District Barmer (Rajasthan)
         (Owner Of The Vehicle No. Rj 04 Pa 6944)
 14.     Babu Singh S/o Shri Hindu Singh, Aged About 44 Years,
         R/o Langera, District Barmer (Rajasthan) (Owner Of The
         Vehicle No. Rj 04 Pa 6801)
 15.     Dashrath Kumar Choudhary S/o Shri Mala Ram, Aged
         About 29 Years, R/o Adarsh Basti, Nand, District Barmer
         (Rajasthan) (Owner Of The Vehicle No. Rj 04 Pa 6581)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport        And        Highways,transport               Bhawan,     1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
 5.      District Transport Officer, Dto Office, Barmer.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 15140/2024
 1.      Vardhman Maroo S/o Sujan Mal Maloo, Aged About 50
         Years, R/o Jain Basti, Ward No. 19, Fateh Nagar Distt.
         Udaipur (Raj.). (Rj27 Pa 4327)
 2.      Keerti Jain S/o Kamal Jain, Aged About 67 Years, R/o 3-


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         D Goverdhan Vilas Transport Nagar, Balicha Distt.
         Udaipur (Raj27 Ga 5846)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
         New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Udaipur.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 15186/2024
 1.      Imran S/o Noor Mohammad, Aged About 36 Years, R/o
         Silavato Ka Baas, Ward No.17, Tehsil Bidasar, District
         Churu.
 2.      Kanhiya Lal S/o Bajrang Lal, Aged About 31 Years, R/o
         Siddho Ka Baas, Bikmasara, Tehsil Sardarshahar, District
         Churu.
 3.      Magharam S/o Jinkaram, Aged About 68 Years, R/o
         Ajeetsar, Tehsil Sardarshahar, District Churu.
 4.      Rajesh Kumar S/o Phula Ram, Aged About 42 Years, R/o
         Motisar, Tehsil And District Churu.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The      Additional        Transport          Commissioner         (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The District Transport Officer, Churu, District Churu.

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                                                                     ----Respondents
                D.B. Civil Writ Petition No. 15187/2024
 1.      Mohan Lal S/o Sh. Khamu Ram Saran, Aged About 71
         Years, Resident Of 59 Indira Colony Nagaur Road,
         Phalodi. (Rj 19 Sd 9866)
 2.      Gordhan Ram S/o Sh. Bhanwar Lal, Aged About 39
         Years, Resident Of Village Khetas, Jodhiyasi, Nagaur (Rj
         05 Gb 8062)
 3.      Kishan Lal S/o Kalu Ram, Aged About 45 Years, R/o
         Village Rohila West, Tehsil Shedva, District Barmer. (Raj
         04 2M 1951)
 4.      Kheta Ram S/o Khuma Ram, Aged About 53 Years, R/o
         Gora, Jato Ki Dhaniya, Padangarh, Solankiya Talla,
         Jodhpur. (Rj 21 Ua 1213)
 5.      Dhanpat Singh Inda S/o Bhanwar Singh, Aged About 44
         Years, R/o Bhalu Kalla, Setrava, Jodhpur. (Rj 15 Ua
         0318)
 6.      Kheta Ram S/o Bagta, Aged About 55 Years, R/o
         Gudiyasar, Dhandhaniya, Bhayala, Tehsil Balesar, District
         Jodhpur. (Rj 19 Ua 2429)
 7.      Shiva Ram S/o Mula Ram, Aged About 50 Years, R/o
         Village   Khodon         Ka     Bas,     Bhayala,          Tehsil     Shergarh,
         District Jodhpur. (Rj 19 Ua 4123)
 8.      Dhruv Patel S/o Shankar Lal, Aged About 27 Years, R/o
         23/680, Ward No. 4, Near Ashok Udhyan, Pal Road,
         Choupasni Housing Board, Jodhpur. (Rj 19 Ua 1463)
 9.      Nav Udya Education Society, Through Its Secretary,
         Santosh Kanwar Inda, W/o Shri Manohar Singh Aged
         About 33 Years, R/o Gram Post Fatehgarh, Thadiya Road
         Dechu, District Phalodi. (Br 1 Ap 3538), (Br 1Pa 2118)
         (Br 1 Ap 3598) (Br 1 Ap 6308) (Mh 12 Dg 1663).
 10.     Jiya Ram S/o Chokha Ram, Aged About 61 Years, R/o
         Village Khavo Ki Dhani, Salodi, Jodhpur, Raj. (Rj 19 Gb
         0978)
                                                                       ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New

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         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 15219/2024
 1.      Hanuman Ram S/o Amra Ram, Aged About 54 Years, R/
         o Manviyon Ka Bass Ajwa, Teh. Parbatsar, District
         Nagaur Rajasthan Vehicle No. Rj23C3991
 2.      Rajendra Singh S/o Kailash Singh Shekhawat, Aged
         About 40 Years, R/o Budsoo Road Jagdamba Colony
         Kuchaman City, District Nagaur, Rajasthan Vehicle No. Rj
         13 C3996
 3.      Baldev Ram S/o Jeewan Ram, Aged About 43 Years, R/o
         Charnawas, Bajoli, District Nagaur Rajasthan, Vehicle
         No. Rj14Ub8554
 4.      Prema Ram S/o Harji Ram, Aged About 31 Years, R/o
         Village Ratau, The Ladnu, District Nagaur Rajasthan
         Vehicle No. Rj 21Ga2826.
 5.      Suresh Chand S/o Ramdeen Ram, Aged About 45 Years,
         R/o Loroli Khued, District Nagaur Rajasthan Vehicle No.
         Rj06C3086
 6.      Mool Singh S/o Chhotu Singh, Aged About 31 Years, R/o
         Jabdinagar,       Teh.     Nawa,        District      Nagaur,     Rajasthan
         Vehicle No. Rj14Uc 9692
 7.      Gordhan Lal S/o Nbudha Ram, Aged About 31 Years, R/o
         Kasera, Teh. Nawa, District Nagaur, Rajasthan Vehicle
         No. Rj37Ua6650
 8.      Madana Ram S/o Laxman Ram, Aged About 31 Years, R/
         o Muwana, District Nagaur, Rajasthan Vehicle No.
         Rj23Ua5586
 9.      Shabbir Khan S/o Hakam Ali Khan, Aged About 39
         Years,    R/o     Kurli,     Teh.     Deedwana,            District   Nagaur,
         Rajasthan Vehicle No. Rj37Ga9476 And Vehicle No.
         Rj19Ge0451
 10.     Narayan Ram S/o Likhma Ram, Aged About 50 Years, R/

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         o Kharesh, Khunkhuna, Deedwana, District Nagaur,
         Rajasthan Vehicle No. Rj21Ub2949
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And       Highways,          Transport       Bhawan,     1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Dto Office, Nagaur.
 5.      Regional Transport Officer, Dto Office, Didwana.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 15419/2024
 1.      Daulat Ram Chouhan S/o Onkarmal Chouhan, Aged
         About 64 Years, R/o Behind Old Power House, Near
         Gopal Bal School, Aguna Chowk, Bikaner.
 2.      Hemant Kiradoo S/o Late Shree Kanhaiya Lal, Aged
         About 70 Years, R/o Outside Jassusar Gate, Kiradoo
         Gali, Bikaner.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Secretary, Ministry Of Road
         Transport And Highways, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Department
         Of Transport, Parivahan Bhawan, Sehkar Marg, Jaipur,
         Rajasthan.
 3.      The Transport Commissioner, Department Of Transport,
         Secretariat, Jaipur.
 4.      The District Transport Officer, Bikaner.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 15524/2024
 1.      Shubhkaran Beniwal S/o Teja Ram, Aged About 38
         Years, R/o Vpo Kodipa, Via Khatu Khurd, Tehsil Degana,


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         District Nagaur (Raj.) Vehicle No. Rj-37-Gb-0560
 2.      Punam Kanwar W/o Swaroop Singh Marudi, Aged About
         44 Years, R/o Bhagwati Vidha Peeth Marudi, District
         Barmer (Raj.). Vehicle No. Rj-04-Pa-8091.
 3.      Kalu Ram Regar S/o Heera Lal, Aged About 44 Years, R/
         o Ward No. 5, Regar Mohalla, Takhtpura, Ojyada, District
         Bhilwara (Raj.) Vehicle No. Rj-12-Ga-0806
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary     To    The
         Govenment Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,          Sansad          Marg,     Gokul      Nagr,
         Connaught Place., New Delhi.
 2.      State    Of     Rajasthan,         Through         Secretary,     Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan
         Sahkar Marg, Jaipur (Raj.).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.).
 4.      District Transport Officer, Dto Office, Nagaur (Raj.).
 5.      District Transport Officer, Dto Office, Barmer (Raj.).
 6.      District Transport Officer, Dto Office, Bhilwara (Raj.).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 15928/2024
 1.      Mohd. Imran S/o Mohd. Asgar, Aged About 31 Years,
         Vayparioyo       Ka     Mohilla,       District      Nagaur,     Rajasthan.
         (Rj32-Ga-4796)
 2.      Babulal Shankhla S/o Jainarayan, Aged About 63 Years,
         Rathori Kuwa, District Nagaur Rajasthan. (Rj21-Gd-
         2619).
 3.      Jetha Nath S/o Babu Nath, Aged About 29 Years, Bapor,
         District Nagaur. (Rj-18-Ua-2163)
 4.      Samsuddin S/o Insaf Khan, Aged About 35 Years, Majar
         Karim Nagar Mohammadpura, District Nagaur. (Rj07-Ga-
         4394).
 5.      Lala Ram S/o Sanwata Ram, Aged About 40 Years,
         Bawarriyo Ka Bas, Somana, Teh Jayal, District Nagaur.
         (Rj23-Ga-2513).


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 6.      Nijamudin S/o Kadar Khan, Aged About 45 Years,
         Samjiroki Dhani Kerala, Phalodi, District Jodhpur. (Rj14-
         Vc-5910).
 7.      Abdul Raheem S/o Mohd.yakub, Aged About 41 Years,
         Gardeja Basni, Teh. Didwana, District Nagaur. (Rj06-C-
         3599).
 8.      Damodar Lal S/o Rameshwar Lal, Aged About 35 Years,
         Altawa, District Nagaur. (Rj21-Gb-5976).
 9.      Sohan Ram S/o Bhiyaram, Aged About 42 Years, Teh.
         Degana, District Nagaur. (Rj-21-Gc-6788).
 10.     Madan Lal S/o Hanuman Ram, Aged About 49 Years,
         Bishnoiyo Ki Dhani, Panchla Sidha, District Nagaur.
         (Rj21-Ga-4768).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Transport Bhawan, 1, Sansad
         Marg Gokul Nagar, Connaught Place, New Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Transport
         Department, Parivahan Bhawan, Sahkar Marg, Jaipur,
         Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
 5.      District Transport Officer, Dto Office, Jodhpur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 15976/2024
 Sugnaram S/o Dhannaram, Aged About 73 Years, R/o Village
 Nosaria Migsariya, Tehsil Shree Dungergarh, District Bikaner
 331803 (Raj) (Owner Of Vehicle Registration No. Rj 13 C 5520)
                                                                       ----Petitioner
                                       Versus
 1.      The Union Of India, Through Secretary To Government,
         Ministry Of Road Transport And Highways, Transport
         Bhawan 1, Sansad Marg, Gokul Nagar, Connaught Place,
         New Delhi.
 2.      State Of Rajasthan, Through Secretary To Government

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         Transport Department, Parivahan Bhawan, Sahkar Marg,
         Jaipur Rajasthan.
 3.      Commissioner          Of     Transport,        Transport       Department,
         Parivahan Bhawan Sakhar Marg, Jaipur Rajasthan.
 4.      Regional Transport Officer, R.t.o. Office, Bikaner.
                                                                     ----Respondents
                D.B. Civil Writ Petition No. 16012/2024
 1.      Magha Ram S/o Shri Chima Ram, Aged About 30 Years,
         Resident Of Dhundhwalon Ki Dhani, Alai, Merta, Nagaur.
         (Raj21 Gc 8006)
 2.      Birbal Ram S/o Shri Kheta Ram, Aged About 49 Years,
         Resident Of Bhaduwon Ki Dhaniyan, Naya Gaon, Alay,
         Nagour. (Raj 21 Ua 4058)
 3.      Rupa Ram S/o Shri Aadu Ram, Aged About 31 Years,
         Resident Of Lalamdesar Bada, Nokha, Biknaer. (Rj50 Ga
         2465)
 4.      Hadmana Ram S/o Shri Kheta Ram, Aged About 41
         Years, Resident Of Koodsoo, Nokha, Bikaner. (Raj50 Ga
         3392)
 5.      Sharwan Kumar S/o Shri Licha Ram Prajapat, Aged
         About 44 Years, Resident Of Ward No. 5, Sutharo Ka
         Mohalla, Rora, Roda, Nokha, Bikaner. (Rj 31 C 0896)
 6.      Pappu Ram S/o Shri Girdhari Ram, Aged About 24 Years,
         Resident        Of      Ward         No.       14,         Rampura    Basti,
         Suratsinghpura, Kuchor Athooni, Nokha, Bikaner. (Rj 50
         Ga 2853)
 7.      Shrawan Ram S/o Shri Gangabishan, Aged About 59
         Years, Resident Of H. No. 6, Gajarupadesar, Tehsil
         Nokha, Bikaner. (Rj 21 Ua 4966)
                                                                       ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.



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 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                     ----Respondents
                D.B. Civil Writ Petition No. 16516/2024
 1.      Shabir Khan S/o Ibrahim Khan, Aged About 45 Years, R/
         o Patodi, Tehsil Pachpadra, District Barmer (Raj.).
         Vehicle No. Rj-19-1C-3442.
 2.      Roopa Ram S/o Arjun Ram, Aged About 47 Years, R/o
         Ganganiyo Ki Dhani, Tehsil And District Barmer (Raj.).
         Vehicle No. Rj-04-Ua-5144
 3.      Swaroop Singh S/o Jawahar Singh, Aged About 45
         Years,    R/o      Maherdrapura,            Tehsil         Chohtan,   District
         Barmer (Raj.). Vehicle No. Rj-04-G-3694
 4.      Lumba Ram S/o Uda Ram, Aged About 50 Years, R/o
         Indraniyon Ki Dhani, Kanod, District Barmer (Raj.).
         Vehicle No. Rj-04-Ga-2231.
 5.      Om Prakash S/o Puna Ram Garg, Aged About 40 Years,
         R/o Guruo Ka Bas, Harsani, District Barmer (Raj.).
         Vehicle No. Rj-06-Ga-5889.
 6.      Mohd. Imran S/o Allaudeen Khana, Aged About 23
         Years, R/o Nuri Mohalla, Sharni Aabad, Tehsil Didwana,
         District Nagaur (Raj.). Vehicle No. Rj-14-Gb-5309.
 7.      Samand Kanwar W/o Saitan Singh, Aged About 52
         Years, R/o Sikshan Sansthan Karlu Fanta, Khurkhurd
         Kalan, District Nagaur (Raj.) Vehicle No. Rj-37-Pa-2429.
 8.      Mohd. Nabi S/o Samas Khan, Aged About 36 Years, R/o
         Dangawas, Tehsil Merta City, District Nagaur (Raj.0
         Vehicle No. Rj-21-Gc-5731.
 9.      Tarachand S/o Banshi Lal, Aged About 40 Years, R/o
         Dugastau, Tehsil Jayal, District Nagaur (Raj.) Vehicle No.
         Rj-21-C-3345.
 10.     Usman S/o Bhanwaroo Kha Teli, Aged About 50 Years,
         R/o Rantga, Tehsil Jayal, District Nagaur (Raj.) Vehicle
         No. Rj-21-Gb-5023.
 11.     Ladu Ram S/o Nema Ram Dhadhariya, Aged About 35
         Years, R/o Village Bandwa, Teh. Ratangarh, District
         Churu (Raj.) Vehicle No. Rj-10-Gb-3649.
                                                                       ----Petitioners

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                                        Versus
 1.      Union     Of     India,        Through        Its    Secretary      To     The
         Government Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,          Sansad           Marg    Gokul     Nagar,
         Connaught Place. New Delhi.
 2.      State    Of     Rajasthan,         Through          Secretary,   Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan
         Sahkar Marg, Jaipur.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.).
 4.      District Transport Officer, Dto Office, Barmer (Raj.).
 5.      District Transport Officer, Dto Officer Nagaur (Raj.)
 6.      District Transport Officer, Dto Office, Churu (Raj.).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 16700/2024
 1.      Swai Singh S/o Bhura Singh, Aged About 45 Years,
         Resident Of 168, Purohit Salaga Ji Ka Bera Mithora,
         Tehsil Siwana, District Barmer (Rajasthan). (Vehicle
         Registration No. Rj 39 Ga 3994).
 2.      Seva Ram S/o Adara Ram, Aged About 26 Years,
         Resident Of Village And Post Mithora, Tehsil Siwana,
         District Barmer (Rajasthan). (Vehicle Registration No. Rj
         19 Ga 8017)
 3.      Mohan S/o Bhagi Rath Ram, Aged About 47 Years,
         Resident       Of     Vishnoiyon         Ki     Dhani,      Padru,       Tehsil
         Pachpadra,          District     Barmer         (Rajasthan).         (Vehicle
         Registration No. Rj 16 Ga 1168).
 4.      Sacchiya Maa Shikshan Sansthan, Through Proprietor
         Jalam Singh S/o Vijay Singh, Aged About 40 Years,
         Resident Of Village And Post Mithora, Tehsil Siwana,
         District Barmer (Rajasthan). (Vehicle Registration No. Rj
         07 Ga 4731).
                                                                      ----Petitioners
                                        Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.

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 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg Jaipur (Rajasthan)
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur (Rajasthan).
 4.      The District Transport Officer, Dto Office, Balotara,
         District Barmer (Rajasthan).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 16752/2024
 Mukesh Kumar Gwariya S/o Vishna Ram, Aged About 38 Years,
 R/o Mahaveer Nagar, Sangariya Fanta, Bashni Ist Phase Makan
 No.458 Jodhpur (Raj.) (Rj 19 Gg 9036)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 17047/2024
 1.      Bhajan Lal Gar S/o Shyolal Gar, Aged About 52 Years, R/
         o Baramsar, Tehsil Rawatsar, District Hanumangarh
         (Raj.). Vehicle No. Rj-10-Ga-2282.
 2.      Punam Chand S/o Fusa Ram, Aged About 54 Years, R/o
         Govindsar, Tehsil Shri Kolayat, District Bikaner (Raj.).
         Vehicle No. Rj-07-Gb-8227.
 3.      Bhinw Nath S/o Hunat Nath,, Aged About 48 Years, R/o
         Punrasar, District Bikaner (Raj.). Vehicle No. Rj-07-Gc-
         9768.
 4.      Ramnarayan Godara S/o Sukha Ram, Aged About 40
         Years, R/o Ward No. 1 Charwas, Tehsil Sujangarh
         District Churu (Raj.) Vehicle No. Rj-23-Ua-6480.
 5.      Bishna Ram S/o Lichhu Ram,, Aged About 64 Years, R/o


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         222 Mukhi Village Lakhasar, Tehsil Dungargarh, District
         Bikaner (Raj.). Vehicle No. Rj-07-G-6772.
 6.      Kesha Ram Beniwal S/o Jetha Ram, Aged About 48
         Years, R/o Ramsar, Via Napasar, District Bikaner (Raj.).
         Vehicle No. Rj-07-Gc-6960.
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,          Sansad        Marg,      Gokul    Nagar,
         Connaught Place, New Delhi.
 2.      State     Of    Rajasthan,         Through         Secretary,    Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan
         Sahkar Marg, Jaipur (Raj.)
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.)
 4.      District Transport Officer, Dto Office, Hanumangarh
         (Raj.).
 5.      District Transport Officer, Dto Office, Bikaner (Raj.).
 6.      District Transport Officer, Dto Office, Churu (Raj.).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 17049/2024
 1.      Bhanwar Lal S/o Sharwan Lal, Aged About 47 Years, R/o
         Premraj Ji Ka Bansra Kuchaman City, Tehsil Nawa,
         District Nagaur (Raj). Vehicle No. Rj-07-C-3396
 2.      Amar Chand S/o Kana Ram, Aged About 45 Years, R/o
         Kukanwali, Tehsil And District Nagaur (Raj.). Vehicle No.
         Rj-14-U-4009
 3.      Chotu Ram S/o Ganeshram, Aged About 31 Years, R/o
         Ramnagar, Post Hirani, Tehsil Kuchaman City, District
         Nagaur (Raj.). Vehicle No. Rj-47-Ua-0533
 4.      Sewa Ram S/o Budha Ram Gora, Aged About 50 Years,
         R/o Sitawat, Tehsil Parbatsar, District Nagaur (Raj.).
         Vehicle No. Rj-37-Ga-9543
 5.      Dhanna Ram Ginvariya S/o Jivan Ram, Aged About 47
         Years, R/o Pabupura Bastikhatu Khurd, Tehsil Didwana,
         District Nagaur (Raj.). Vehicle No. Rj-21-Gc-4365


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 6.      Rama Ram Kumawat S/o Ganga Ram Kumawat, Aged
         About 43 Years, R/o Beenthwaliya, Tehsil Parbatsar,
         District Nagaur (Raj.). Vehicle No. Rj-13-C-3735
 7.      Kana Ram S/o Khema Ram, Aged About 42 Years, R/o
         Siniya, Tehsil Makrana, District Nagaur (Raj.) Vehicle No.
         Rj-37-Ga-9938
 8.      Ganpat Singh S/o Nathu Singh, Aged About 45 Years, R/
         o Rooppura, Tehsil Nawa, District Nagaur (Raj.) Vehicle
         No. Rj-37-Ua-3865
 9.      Narayan Singh S/o Magan Singh, Aged About 45 Years,
         R/o Rooppura, Tehsil Nawa, District Nagaur (Raj.)
         Vehicle No. Rj-37-Ua-6617
 10.     Rajiv Kumar S/o Suresh Kumar, Aged About 32 Years, R/
         o Rooppura, Tehsil Nawa, District Nagaur (Raj.) Vehicle
         No. Rj-37-Ua-6756
 11.     Sarwan Singh S/o Madho Singh, Aged About 46 Years,
         R/o Sidiyas Palara, District Nagaur (Raj.) Vehicle No. Rj-
         18-U-0617
 12.     Hansraj Banjara S/o Choga Ram Banjara, Aged About 46
         Years, R/o Runteliya Bass, Tehsil And District Nagaur
         (Raj.) Vehicle No. Rj-21-C-4348
 13.     Govind Singh S/o Bhanwar Singh, Aged About 57 Years,
         R/o Jusari, Tehsil Makrana, District Nagaur (Raj.) Vehicle
         No. Rj-37-Ua-5313
 14.     Ganpat Ram S/o Moti Ram, Aged About 62 Years, R/o
         Nayako Ka Bass Khardiya, Tehsil Nawa, District Nagaur
         (Raj.) Vehicle No. Rj-37-Ua-3174
 15.     Shahabudin S/o Najir Shah, Aged About 45 Years, R/o
         Ward No. 22, Bhanwata Road, Purana Post Office Ke Pas
         Kuchaman City, District Nagaur (Raj.) Vehicle No. Rj-18-
         C-4216
 16.     Surjit Singh S/o Bal Singh, Aged About 59 Years, R/o
         Rooppura, Tehsil Nawa, District Nagaur (Raj.) Vehicle
         No. Rj-37-Ua-7136
 17.     Surjeet Singh S/o Bal Singh, Aged About 59 Years, R/o
         Rooppura, Tehsil Nawa, District Nagaur (Raj.) Vehicle
         No. Rj-21-Ua-7927
 18.     Saroj Kanwar W/o Shrwan Singh, Aged About 35 Years,


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         R/o Sargoth With Padampura, Tehsil Kuchaman, District
         Nagaur (Raj.) Vehicle No. Rj-14-Ua-3253
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,           Sansad         Marg     Gokul    Nagar,
         Connaught Place. New Delhi.
 2.      State    Of     Rajasthan,          Through        Secretary,     Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan
         Sahkar Marg, Jaipur (Raj.).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.).
 4.      District Transport Officer, Dto Office, Nagaur (Raj.).
 5.      District Transport Officer, Dto Office, Deedwana (Raj.).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 17302/2024
 1.      Natha Ram S/o Sh. Bada Ram, Aged About 39 Years,
         Resident Of Village Chiniya Band, Tehsil Pindwara,
         District Sirohi. (Rj 38 Ua 0139)
 2.      Patrik Thomas Mendoja S/o Sh. Anthent Thomas, Aged
         About 62 Years, Resident Of 10 Harisingh Nagar, 5Th
         Residency Road, Jodhpur (Rj 19 Ua 1933)
 3.      Girdhari Lal S/o Lukiya Ram, Aged About 35 Years, R/o
         Ubero Ki Phali, Boribhuj, Tehsil Abu Road, District Sirohi.
         (Rj 38 Ua 0954)
 4.      Vardha     S/o      Bada      Ji,    Aged      About       46   Years,   R/o
         Maliyawas, Siyava, Abu Road, District Sirohi. (Rj 38 Ta
         0990)
 5.      Sabu Ram S/o Shiv Ram, Aged About 43 Years, R/o
         Mangarala Birai, Tehsil Bhopalgarh, District Jodhpur. (Rj
         21 Ga 8128)
 6.      Shyam Lal Suthar S/o Teepa Ram, Aged About 25 Years,
         R/o Plot No. 49 Vikash Vihar, Pal (Rural Jodhpur. At
         Present Sutharo Ki Dhaniya, Chawanda Jodhpur (Rj 19
         Ge 7665)
 7.      Laxman Ram Gehlot, Aged About 44 Years, R/o Bagru Ki


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         Dhani, Maliyo Ki Dhani, Kosana, Pipar City, Jodhpur. (Rj
         21 Gb 5840)
 8.      Hanumanram Chaudhary S/o Kawara Ram, Aged About
         45 Years, R/o Kasti Bhopalgarh, Jodhpur (Rj 19 Ge
         4874)
 9.      Mima Devi W/o Daula Ram, Aged About 74 Years, Sodo
         Ki Dhani, Kali Beri, Jodhpur, (Rj 19 U 0821)
 10.     Swaroop Singh S/o Govind Singh, Aged About 58 Years,
         R/o 1/294 Housing Board Colony, Sirohi (Rj 24 Ga 1182)
 11.     Walaki W/o Bharma Ram, Aged About 54 Years, R/o
         101, Bisli Fali, Tankiya, Abu Road, Sirohi. (Rj 24 Ta
         0056)
 12.     Chaggan Lal S/o Kesa Ram, Aged About 50 Years, R/o
         Telpur, Tehsil Pindwara, District Sirohi, (Rj 24 Ta 0056)
 13.     Banwari Lal Saini S/o Ishwar Lal Saini, Aged About 52
         Years, R/o 68, Chandmari, Ward No. 28 Abu Road,
         District Sirohi. (Rj 38 Ua 0364)
 14.     Babu Bhai Ghosi S/o Ahmed Gaffar Ghosi, Aged About
         67 Years, R/o Near Munsif Court, Excise Road, Abu
         Road, Sirohi. (Rj 24 Ra 1358)
 15.     Babu Ram S/o Jiva Ram, Aged About 48 Years,
         Nichalagarh, Tehsil Abu Road, District Sirohi. (Rj 14 Ta
         6461)
 16.     Bhom Singh S/o Saldan Singh, Aged About 33 Years, R/
         o C-412, Karni Nagar, Lalgarh, Bikaner, (Rj 07 Ge 8199)
 17.     Pradeep Kumar S/o Gowardhan Singh, Aged About 30
         Years, R/o Housing Board Colony, Akra Bhatta, Abu
         Road, Sirohi. (Rj 18 Gb 8896)
 18.     Bhiram Singh Bhati S/o Saidan Singh Bhati, Aged About
         29 Years, R/o Ward No. 18 Murlidhar Vyas Colony,
         Bikaner. (Rj 07 Gd 6033)
 19.     Jetha Ram S/o Shiv Karan Ram, Aged About 53 Years,
         R/o Tuntiya, Tehsil And District Nagaur, (Rj 30 C 1301)
                                                                    ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.

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 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 17375/2024
 1.      Chetan Sankhala S/o Arjun Singh Sankhala, Aged About
         32 Years, Magra Punjla, Darjiyo Ka Bas, Jodhpur.
 2.      Dalpat Singh Gehlot S/o Rawat Singh Gehlot, Aged
         About 52 Years, Navoda Bera 9 Mil Nagaur Road,
         Mandore, Jodhpur.
 3.      Sukh Dev S/o Nenaram, Aged About 51 Years, 10,
         Patelo Ka Baas, Luni, Nimbala, Jodhpur.
 4.      Magna Ram Choudhary S/o Naru Ram, Aged About 57
         Years,    D-92,       Saraswati         Nagar,       Basni,     1St   Phase,
         Jodhpur.
 5.      M/s The Grade Associates Jodhpur, Through Partner
         Gourav Deora S/o Jitendra Singh Deora, Age 43 Years,
         Resident - Gopi Ka Bera, Mandore, Jodhpur.
 6.      Smt. Nirmla W/o Jai Singh, Aged About 70 Years, Purani
         Rakasani, Soorsagar, Jodhpur.
                                                                       ----Petitioners
                                       Versus
 1.      The Union Of India, Through Its Secretary, Ministry Of
         Road Transport And Highway, Government Of India, New
         Delhi.
 2.      The State Of Rajasthan, Through Its Secretary, The
         Department Of Transport, Parivahan Bhawan, Sahakar
         Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport,
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
 4.      The District Transport Of Officer, Jodhpur.
 5.      The District Transport Of Officer, Abu Road.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 17466/2024
 1.      Mamta W/o Raju Ram, Aged About 45 Years, R/o Royalti

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         Naka, Balsamand Mandore, Jodhpur. (Vehicle No. Rj19Gf
         1743)
 2.      Mamta W/o Raju Ram Lohar, Aged About 47 Years,
         Loharo Ka Bas, Binawas, Bilara, Jodhpur. Raj (Vehicle
         No. Rj19Gg0264)
 3.      Multan Ram Choudhary S/o Durga Ram, Aged About 50
         Years, R/o Binawas, Bilara Jodhpur. Raj (Vehicle No.
         Rj19Gh2533)
 4.      Bhagirath S/o Pura Ram, Aged About 55 Years, R/o
         Mundiyaro Bas Bisalpur, Banar, Jodhpur Raj. (Vehicle No
         Rj19Ga6216)
 5.      Kuma Ram S/o Mangla Ram, Aged About 40 Years, R/o
         Loharo Ka Bas Binawas, Jodhpur, Raj. (Vehicle No.
         Rj19Gg7217)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      The District Transport Officer, Jodhpur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 17628/2024
 1.      Amit Singh S/o Radheshyam Singh, Aged About 33
         Years,    D      230,      Saraswati         Nagar,        Basni,    Jodhpur
         (Rajasthan). (Vehicle Registration No. Rj 19 Ca 1465 Rto
         Jodhpur).
 2.      Radheshyam Singh S/o R. J. Singh, Aged About 59
         Years,    D      230,      Saraswati         Nagar,        Basni,    Jodhpur
         (Rajasthan). (Vehicle Registration No. Rj 19 Sb 4373 Rto
         Jodhpur).
 3.      Surendra Singh S/o Ishwar Singh, Aged About 49 Years,
         Village    Deeppura,           Tehsil      Kuchaman          City,   District
         Deedwana Kuchaman (Rajasthan). (Vehicle Registration

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         No. Rj 20 C 2331 Rto Deedwana).
 4.      Veer Teja Sikshan Sansthan Through Its Principal Sheru
         Mohammad, S/o Bhanru Khan, Aged About 48 Years,
         Resident Of Gular, Tehsil Parbatsar, District Deedwana
         Kuchaman. (Vehicle Registration No. Rj 21 Pb 4098 Rto
         Deedwana).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan         Through          The     Secretary   To,
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg Jaipur (Rajasthan).
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur (Rajasthan).
 4.      The Regional Transport Officer, Rto Office, Jodhpur
         (Rajasthan).
 5.      The District Transport Officer, Dto                        Office, Jodhpur
         (Rajasthan).
 6.      The Regional Transport Officer, Rto Office, Deedwana
         (Rajasthan).
 7.      The District Transport Officer, Dto Office, Deedwana
         (Rajasthan).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 17651/2024
 Harish Chandra Choudhary S/o Shri Mukana Ram, Aged About
 40    Years,     R/o-Birdawas,           Tehsil       And      District-   Jodhpur
 (Rajasthan) (Owner Of The Vehicle No. Rj14 Gc 0303)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And       Highways,           Transport       Bhawan,     1
         Parliament Street, New Delhi- 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).


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 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 17672/2024
 1.      Jitendra Singh S/o Sumer Singh, Aged About 45 Years,
         Resident Of Village Rooppura, Tehsl Kuchaman City,
         District Deedwana Kuchaman. (Vehicle Registration No.
         Rj 14 Ua 6639 - Rto Deedwana)
 2.      Ramesh Kumar S/o Bansi Lal, Aged About 50 Years,
         Resident Of Village Jakhali, Tehsil Makrana, District
         Deedwana Kuchaman (Rajasthan). (Vehicle Registration
         No. Rj 21 C 4550 Rto Deedwana).
 3.      Choti Devi W/o Prema Ram, Aged About 40 Years,
         Resident Of Village Kankariya, Tehsil Kuchaman City,
         District   Deedwana            Kuchaman          (Rajasthan).        (Vehicle
         Registration No. Rj 23 Ua 7575 Rto Deedwana).
 4.      Nopa Ram S/o Balu Ram, Aged About 43 Years, Resident
         Of    Village     Torda,       Tehsil      Kuchaman          City,   District
         Deedwana Kuchaman (Rajasthan). (Vehicle Registration
         No. Rj 14 Gn 1032 Rto Deedwana).
 5.      Jiwan Ram S/o Ramu Ram, Aged About 66 Years,
         Resident Of Village Chawandiya, District Deedwana
         Kuchaman. (Vehicle Registration No. Rj 01 C 4462 Rto
         Deedwana).
 6.      Gyana Ram S/o Bhairu Ram, Aged About 61 Years,
         Resident Of Village Asanapura, Tehsil Kuchaman City,
         District Deedwana Kuchaman. (Vehicle Registration No.
         Rj 10 C 2167 Rto Nagaur).
 7.      Vijendra S/o Lala Ram, Aged About 44 Years, Resident
         Of Village Sangawa, Tehsil Kuchaman City, District
         Deedwana Kuchaman. (Vehicle Registration No. Rj 21 Ga
         8874 Rto Deedwana).
 8.      Jakir Husain S/o Munir Shekh, Aged About 55 Years,
         Resident Of Matabhar Road Ward No. 27, Makrana,
         District Deedwana Kuchaman. (Vehicle Registration No.
         Rj 01 Ta 4760 Rto Deedwana).
                                                                      ----Petitioners


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                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways Transport
         Bhawan, 1 Sansad Marg, Gokul Nagar, Connaught Place,
         New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg Jaipur (Rajasthan).
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur (Rajasthan).
 4.      The Regional Transport Officer, Rto Office, Nagaur
         (Rajasthan).
 5.      The     District    Transport        Officer,      Dto     Office,   Nagaur
         (Rajasthan).
 6.      The Regional Transport Officer, Rto Office, Deedwana
         (Rajasthan).
 7.      The District Transport Officer, Dto Office, Deedwana
         (Rajasthan).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 17704/2024
 1.      Rajendra Singh S/o Dungar Singh, Aged About 46 Years,
         Resident Of Somasi, Dist. Churu. (Rajasthan). (Vehicle
         Registration No. Rj 10 7343).
 2.      Sharwan Ram S/o Lala Ram, Aged About 48 Years,
         Resident Of Asasar Bhadasar, Tehsil Sardarshahar, Dist.
         Churu. (Rajasthan) (Vehicle Registration No. Rj 10 Ua
         0204).
 3.      Arvind Kumar S/o Vijendra Singh, Aged About 40 Years,
         Resident Of Dhani D S Pura, Dist. Churu. (Rajasthan).
         (Vehicle Registration No. Rj 10 Ga 7717).
 4.      Suresh Kumar S/o Mohan Ram, Aged About 35 Years,
         Resident Of Retana Mohalla, Bhaleri, Tehsil Taranagar,
         Dist. Churu, (Rajasthan) (Vehicle Registration No. Rj 23
         Ga 2640).
 5.      Bhawani Shankar Ojha S/o Dhanraj Ojha, Aged About
         44 Years, Resident Of Ojha Ki Gali, Subhash Chowk,
         Churu. (Rajasthan) (Vehicle Registration No. Rj 10 Ga
         2072).

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 6.      Kamlesh Kumar S/o Magnaram, Aged About 30 Years,
         Resident       Of    Ward       No.      8,    Ghantel,       Dist.    Churu
         (Rajasthan). (Vehicle Registration No. Rj 10 Ua 3465).
 7.      Ishvar Singh S/o Shishupal Singh, Aged About 40 Years,
         Resident Of Poonras Taranagar, Dist. Churu. (Vehicle
         Registration No. Rj 10 Gb 4973).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marga, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary     To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur (Rajasthan).
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur (Rajasthan).
 4.      The     Regional      Transport         Officer,     Rto    Office,    Churu
         (Rajasthan).
 5.      The     District     Transport        Officer,      Dto     Office,    Churu
         (Rajasthan).
 6.      The     Regional       Transport        Officer,      Rto    Office,   Sikar
         (Rajasthan).
 7.      The     District     Transport         Officer,      Dto     Office,   Sikar
         (Rajasthan).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 17757/2024
 1.      Farasa Ram S/o Parama Ram, Aged About 30 Years, R/o
         226, Sutharo Ka Bas, Kanasar, Bap Phalodi, (Raj.) (Rj07
         Ga 6000)
 2.      Fula Ram S/o Punja Ram, Aged About 58 Years, R/o
         Kanasar, Phalodi (Raj.) (Rj21 Ga 8706)
 3.      Bhagawana Ram S/o Munna Ram, Aged About 63 Years,
         R/o Rawat Nagar, Peelwa, Jodhpur (Raj.) (Rj21 3R 2680)
 4.      Gopal Ram S/o Ramu Ram, Aged About 38 Years, R/o
         Hudo Ka Bas, Luna Phalodi (Raj.) (Rj19 Ga 9640)
 5.      Ravi Shankar S/o Mangi Lal, Aged About 61 Years, R/o


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         Hanc Taliya, Peelwa Phalodi (Raj.) (Rj43 Ua 0543)
 6.      Amara Ram S/o Gunesha Ram, Aged About 29 Years, R/
         o Karnipura, Padiyal Phalodi (Raj.) (Rj21 Gb 7056)
 7.      Jaspal Singh S/o Rup Singh, Aged About 26 Years, R/o
         Vagya Nagar, Ward No. 22, Phalodi (Raj.) (Rj37 Ua
         1900)
 8.      Narpat Singh S/o Shaitan Singh, Aged About 66 Years,
         R/o Nvodi Dhani, Bastawa, Balesar, Jodhpur (Raj.) (Rj21
         Ga 3325)
 9.      Chanan Singh S/o Narpat Singh, Aged About 38 Years,
         R/o Ishru, Osian, Jodhpur (Raj.) (Rj21 Gb 4375)
 10.     Rupa Ram S/o Hari Ram, Aged About 34 Years, R/o 119,
         Dholiyon Ka Bas, Dhuni Shetra, Bikam Kour, Osian,
         Jodhpur (Raj.) (Rj19 Gg 8205)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Phalodi
 5.      Regional Transport Officer, Rto Office, Nagaur
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 18260/2024
 1.      Pram Sharma S/o Kana Ram, Aged About 23 Years, R/o
         Dewatoo, Shergarh, Jodhpur (Raj.) (Rj19 Ge 1424)
 2.      Gain Singh Gehlot S/o Achalu Ram Gehlot, Aged About
         62 Years, R/o 327 Dilip Nagar, Lal Sagar, Jodhpur (Raj.)
         (Rj 19 Gb 0128) (Rj 19 Ga 5402)
 3.      Motipuri S/o Aidan Puri, Aged About 38 Years, R/o
         Khirjan Bhoja, Shergarh, Jodhpur (Raj.) (Rj 19 Gb 0096)
 4.      Bhabhut Singh S/o Achal Singh, Aged About 62 Years,

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         R/o Bhatio Ki Dhani, Kabra Kalan, Osian, Jodhpur (Raj.)
         (Rj 19 Gb 1694)
 5.      Kanwar Lal S/o Surta Ram, Aged About 41 Years, R/o
         Pilwa Lordiya, Phalodi, Jodhpur (Raj.) (Rj 21 C 7127)
 6.      Dhanna Ram S/o Gorkha Ram, Aged About 32 Years, R/
         o Pandito Ki Bass, Barnau, Osian, Jodhpur (Raj.) (Rj 19
         Ga 6875)
 7.      Tajpal Sharma S/o Ramavtar Sharma, Aged About 50
         Years, R/o Ward No. 13, Mandrella, Jhunjhunu (Raj.)
         (Rj18 Ua 1250)
 8.      Ramesh Kumar S/o Ramchandra, Aged About 42 Years,
         R/o Dudi Nagar, Ward No. 1, Bhorki, Udaipur Wati,
         Jhunjhunu (Raj.) (Rj 06 U 0339)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government,
         Ministry Of Road, Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Jodhpur
 5.      Regional Transport Officer, Rto Office, Jhunjhunu
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 18267/2024
 1.      Bharat Kumar Purohit S/o Sh. Tola Ram Purohit, Aged
         About 48 Years, Resident Of Purohitvas, Derana, Tehsil
         Pindwara, District Sirohi. (Rj 24 Ua 0240).
 2.      Raj Kaur S/o Lae Sh. Madan Gopal Purohit, Aged About
         80 Years, Resident Of Plot No. E-1, Sant Dham, 1St
         Extension Road, Kamla Nehru Nagar, Jodhpur. (Raj 19
         Ua 2358).
 3.      Ankit Jain S/o Sh. Rikhab Chand Jain, Aged About 40
         Years, Resident Of 87 Sundar Gulab, In Front Of Preksha


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         Hospital, Tractor Association, Pal Road, Nandan Van,
         Jodhpur. (Rj 19 Ua 1801)
 4.      Dungar Ram Choudhary S/o Sh. Raju Ram, Aged About
         53 Years, Resident Of Pabdon Ki Dhani, Lohawat,
         Jodhpur. (Rj 19 Ga 7972)
 5.      Kanti Lal S/o Sh. Pema Ram, Aged About 34 Years,
         Resident Of Kukawas, Jed, Udaipur. (Rj 27 Ua 7340).
 6.      Nathiya S/o Sh. Chuniya, Aged About 46 Years, Resident
         Of Kukawas, Jed, Udaipur. (Rj 27 Ub 3622).
 7.      Iqbal S/o Mubarak Khan, Aged About 29 Years, Resident
         Of Dharna, Tehsil Siwana, District Barmer. (Rj 04 Ga
         9757)
 8.      Kachav Ram S/o Sh. Lumbha Ram, Aged About 61
         Years, Resident Of Jato Ki Dhani, Kiyandra, Tehsil
         Shergarh, Jodhpur. (Raj 04 Gb 0558)
 9.      Shanti Lal S/o Sh. Ran Mal, Aged About 43 Years,
         Resident Of Ward No. 24, Balotra. (Rj 04 Ga 3104).
 10.     Prem Singh S/o Chotu Singh, Aged About 52 Years,
         Resident Of Goliya, Tehsil Siwana, Barmer. (Rj 39 Ua
         1728)
 11.     Prahlad Ram S/o Sh. Satta Ram, Aged About 50 Years,
         Resident Of Jalo Ki Dhani, Kitpal, Pachpadra, Barmer. (Rj
         04 Gc 4024).
 12.     Rama Ram S/o Sh. Surta Ram, Aged About 46 Years,
         Resident Of Railway Crossing Balotra, Barmer. (Rj 04 Ga
         3565).
 13.     Samsudden S/o Ishe Khan, Aged About 21 Years,
         Resident Of Village Khardi, District Barmer. (Rj 39 Ga
         3038).
                                                                    ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport

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         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 18275/2024
 1.      Bhawara Ram S/o Shri Chuna Ram, Aged About 61
         Years, Resident Of Village Ajeet Nagar Bawarli Tehsil
         Balesar Dist Jodhpur. Registered Owner Of Vehicle No. Rj
         19 Ga 9840
 2.      Devi Singh S/o Shri Raju Singh, Aged About 35 Years,
         Resident Of New Bera Khiyasariya Dechu Jodhpur.
         Registered Owner Of Vehicle No. Rj 13 Ga 2145.
 3.      Murid Khan S/o Shri Phaju Khan, Aged About 43 Years,
         Resident Of Village Cherai Tehsil Osian Dist. Jodhpur.,
         Registered Owner Of Vehicle No. Rj 13 Ga 3284.
 4.      Thana Ram S/o Shri Bhagwana Ram, Aged About 31
         Years, Resident Of Village Beradon Ki Dhaniya Gagadi
         Teh Osian Dist. Jodhpur. Registered Owner Of Vehicle
         No. Rj 43 Ga 4671.
 5.      Basti Ram S/o Shri Amra Ram, Aged About 46 Years,
         Resident Of Village Bhilo Ka Bas Tanwada Luni Dist.
         Jodhpur. Registered Owner Of Vehicle No. Rj 19 Gh
         5233.
 6.      Shri    Kamalnishta         Sikshan San., Through Secretary
         Panna Ram Chaudhary Son Shri Ramu Ram Chaudhary
         Age 44 Years Residento F Village Jato Ki Dhaniya Tapu
         Dist., Jodhpur, Registered Owner Of Vehicle No. Rj 19 Pb
         6183.
 7.      Khiv Raj S/o Shri Jhumar Ram, Aged About 47 Years,
         Resident Of Ganderon Ki Dhani Kaliberi Jodhpur Owner
         Of Rj 19 Gb 4700.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government,
         Ministry Of Road Transport And Highways, Transport
         Bhawan, I Sansad Marg, Gokul Nagar, Connaught Place,
         New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg, Jaipur Rajasthan.


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 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      Regional Transport Officer, Rto Office, Jodhpur
 5.      District Transport Officer, Phalodi
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 18471/2024
 1.      Amba Ram S/o Shri Teja Ram, Aged About 46 Years, R/o
         404, Meghwal, Jaitsar, Tehsil- Shergarh, Jaitsar, Jodhpur,
         342025 (Raj.) (Rj11-Ua-0262).
 2.      Jitendra Singh S/o Shri Sawai Singh, Aged About 35
         Years, R/o Piparli, Luni, District Jodhpur (Raj.) (Rj19-
         1G-8735).
 3.      Isha Ram S/o Shri Bhima Ram, Aged About 40 Years, R/
         o Navatala Barmer, Nayapur Choukha, District Jodhpur
         (Raj.) 342005 (Rj43-Ga-3150).
 4.      Lumba Ram S/o Shri Budha Ram Prajapat, Aged About
         67 Years, R/o Khariya Khangar, Tehsil - Bhopalgarh,
         District Jodhpur (Raj.) (Rj19-Ga-9530).
 5.      Shanti W/o Shri Ghewar Ram, Aged About 42 Years, R/o
         Gaur    Colony,        Nagaur        Road,      Desuriya,      Bishnoiyan,
         District Jodhpur (Raj.) (Rj19-Ga-9150).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And        Highways,         Transport       Bhawan,     1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, R.t.o. Office, Jodhpur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 18671/2024
 1.      Amar Singh S/o Jagmal Singh, Aged About 40 Years, R/
         o Mehrasar (Chayera), Tehsil Sardarshahar, District
         Churu (Raj.). Vehicle No. Rj-10-Gb-3623
 2.      Jai Singh S/o Hanuman Singh, Aged About 34 Years, 2.

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         R/o Poonhram, Tehsil Taranagar, District Churu (Raj.).
         Vehicle No. Rj-18-Ua-7289
 3.      Shrawan Kumar S/o Hema Ram, Aged About 37 Years,
         R/o Aashasar, Bhadasar Tehsil Sardarshahar, District
         Churu (Raj.). Vehicle No. Rj-10-Gb-3950
 4.      Tilok Ram S/o Bhura Ram, Aged About 41 Years, 4. R/o
         Ward No. 9 Jaleo, Tehsil Ratangarh, District Churu
         (Raj.). Vehicle No. Rj-18-Gb-0773
 5.      Jitendra Singh S/o Narpat Singh, Aged About 40 Years,
         R/o Ghagheru Bhambhuwan, Tehsil Bidasar, District
         Churu (Raj.). Vehicle No. Rj-44-Ga-0864
 6.      Kishan Lal S/o Madan Lal, Aged About 45 Years, 6. R/o
         Dingariya, Tehsil Rajgarh, District Churu (Raj.). Vehicle
         No. Rj-10-Gb-0794
 7.      Punam Kanwar Spouse/o Swaroop Singh,, Aged About
         44 Years, R/o Bhagwati Vidhapeeth Marudi, District
         Barmer (Raj.). Vehicle No. Rj-04-Pa-8091
 8.      Jalam Nath S/o Kabir Nath,, Aged About 41 Years, 8. R/
         o Magara, Tehsil Chouhtan, District Barmer (Raj.).
         Vehicle No. Rj-04-Gc-1252
 9.      Jagdish S/o Redu Ram, Aged About 50 Years, R/o
         Dhingsara,       Tehsil      Khinvsar,        District     Nagaur   (Raj.).
         Vehicle No. Rj-21-Ga-3329
 10.     Jeevan Ram S/o Sita Ram, Aged About 50 Years, R/o
         Dhawa, Tehsil And District Nagaur (Raj.). Vehicle No. Rj-
         21- Ga-8684
 11.     Nema Ram S/o Har Chand, Aged About 50 Years, R/o
         Jato Ka Bass Gagrana, Tehsil Merta City, District Nagaur
         (Raj.). Vehicle No. Rj-01-Gc-5444
 12.     Malkeet Singh S/o Jarnail Singh, Aged About 50 Years,
         R/o Malwa Public Secondary School Hanumangarh,
         District Hanumangarh (Raj.). Vehicle No. Hp-67-8521
 13.     Amar Singh S/o Badri Prasad, Aged About 41 Years, R/o
         Hansliya,       Tehsil      Pilibanga,         District     Hanumangarh
         (Raj.).vehicle No. Rj-13-C-5755
 14.     Raja Ram S/o Aadu Ram, Aged About 41 Years, R/o
         Meharwala, Tehsil Tibi, District Hanumangarh (Raj.).
         Vehicle No. Rj-31-Ga-2967


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 15.     Madan Lal S/o Girdhari Lal, Aged About 50 Years, R/o
         Banjaron Ka Mohalla, Tarjela, Tehsil Bhadesar, District
         Chittorgarh (Raj.). Vehicle No. Rj-09-Gc-9574
                                                                      ----Petitioners
                                       Versus
 1.      Union     Of     India,      Through         Its     Secretary      To   The
         Government. Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,          Sansad        Marg.      Gokul    Nagar,
         Connaught Place. New Delhi
 2.      State     Of    Rajasthan,         Through         Secretary,    Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan
         Sahkar Marg, Jaipur (Raj.)
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.)
 4.      District Transport Officer, Dto Office, Churu (Raj.).
 5.      District Transport Officer, Dto Office, Barmer (Raj.).
 6.      District Transport Officer, Dto Office, Nagaur (Raj.).
 7.      District Transport Officer, Dto Office, Hanumangarh
         (Raj.).
 8.      District Transport Officer, Dto Office, Chittorgarh (Raj.).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 18731/2024
 1.      Saga Ram S/o Shri Jivan Ram, Aged About 39 Years,
         Resident Of Ward No. 5, Kahira Citana, Nokha, Bikaner.
         (Rj14 Gc 3011)
 2.      Bhaskar Vidya Niketan Sanstha, Through Its Proprietor
         Anna Ram Godara S/o Shri Dhanna Ram Godara, Aged
         About 51 Years, Resident Of 165, Lalam Desar Chhota,
         Bikaner. (Rj07 Pa 2704)
 3.      Prem Lata Gupta W/o Shri Ved Prakash Gupta, Aged
         About 87 Years, Resident Of 98 Industrial Aream Rai
         Bazar, Bikaner. (Rj07 Gb 6411)
 4.      Nazir Khan S/o Shri Bhanwaru Khan, Aged About 67
         Years, Resident Of Bada Bass, Ladnun, District Nagaur.
         (Rj37 Ga 5901)
 5.      Himmat Singh S/o Shri Govind Singh, Aged About 31
         Years, Resident Of Bholasar Budhan, Bikaner. (Rj50 Ta


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         0278)
 6.      Ramgopal S/o Shri Banwari Lal, Aged About 27 Years,
         Resident Of Ward No. 5, Udasar, Nokha, Bikaner. (Rj50
         Ga 18726)
 7.      Sukha Ram S/o Shri Suraja Ram, Aged About 37 Years,
         Resident Of Ward No. 12, Himmatsar, Nokha, Bikaner.
         (Rj50 Ga 5156)
 8.      Ameda Ram S/o Shri Panna Ram, Aged About 45 Years,
         Resident Of Kakkoo, Nokha, Bikaner. (Rj50 Ga 4276)
 9.      Sumitra W/o Shri Mangi Lal, Aged About 51 Years,
         Resident Of Bangla Nagar, Chungi Chowki, Gajner Road,
         Bikaner. (Rj07 Ga 2105)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through The Secretary, Govt. Of
         Rajasthan, Department Of Transport, Parivahan Bhawan,
         Sahakar Marg, Jaipur, Rajasthan.
 3.      The Transport Commissioner, Department Of Transport
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 18987/2024
 1.      Arjun Kumar Bharmbhatt S/o Sohan Lal Bharmbhatt,
         Aged About 56 Years, R/o New Aabadi Manadalgarh
         Distt. Bhilwara (Raj.) (Rj06 U 0477)
 2.      Bhanwar Singh Rathor S/o Nand Singh Rathore, Aged
         About 66 Years, R/o Sanganeri Gate, Distt. Bhilwara
         (Raj.) (Rj06 Gc 2455)
 3.      Shamim Bano W/o Shahzad Ahmed Mansuri, Aged
         About 38 Years, R/o Subhash Nagar, Taro Ka Khera,
         Vijay Nagar, Baral Distt. Ajmer (Raj.) (Rj14 Ua 4962)
 4.      Gurukul Education Academy, Situated At Boriyapura
         Tehsil Through Karmveer Singh S/o Kishan Singh, Aged
         About 32 Years, R/o 257, Boriyapura Tehsil Raipur Distt.
         Bhilwara (Raj.) (Rj06 Pa 5456)



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 5.      Balwant Singh S/o Ram Singh, Aged About 30 Years, R/
         o Bhawu Godaki, Guvar Tehsil Bhim Distt. Rajsamand
         (Raj.) (Rj21 Ta 0130)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhavan,
         Sahkar Marg, Jaipur
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bhilwara
 5.      Regional Transport Officer, Rto Office, Rajsamand
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 18988/2024
 1.      Sikandar Khan S/o Neeku Khan, Aged About 30 Years,
         R/o Badnava Jagir Teh Pachapadra Barmer, Pincode
         344032
 2.      Khangar Singh S/o Dhan Singh, Aged About 59 Years,
         R/o Rajgarh Soorsagar, Jodhpur, Pincode Rj 342001
 3.      Chola Ram S/o Fusa Ram, Aged About 55 Years, R/o
         Khedapa, Bhopalgarh, District Jodhpur.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New Delhi
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The      Additional        Transport          Commissioner         (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The District Transport Officer, Jodhpur.
                                                                    ----Respondents



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                 D.B. Civil Writ Petition No. 18997/2024
 1.      Mohammed Bilal S/o Gaffar Lohar, Aged About 50 Years,
         R/o 854, Shariyon Ka Mohalla, Bigod. Tehsil Mandalgarh
         Distt. Bhilwara (Raj.) (Rj06 Gd 9980)
 2.      Ratan Lal Banjara S/o Ram Singh Banjara, Aged About
         30 Years, Jeewanayak Ka Khera, Jojron Ka Kgera, Tehsil
         Gangrar, Distt. Chittorgarh (Raj.) (Rj09 Gc 9625)
 3.      Vivekanand Shiksha Prasar Samiti, Aged About 55
         Years, Through Puran Giri Goswami S/o Sanwal Giri,
         Aged About 55 Years, R/o Chittor Road, Badi Sadri,
         Distt. Chittorgarh (Raj.) (Rj09 Pa 7445)
 4.      Bhanwar Lal Ahir S/o Ganga Ram, Aged About 49 Years,
         Jojron Ka Khera, Tehsil Gangrar, Distt. Chittorgarh (Raj.)
         (Rj09 Ge 4050)
 5.      Kanhaiya Lal Khatik S/o Madan Lal, Aged About 43
         Years, 122, Khatik Mohalla, Begun, Distt. Chittorgarh
         (Raj.) (Rj06 Ua 0334)
 6.      Vijay Kumar Khatik S/o Banshi Lal Khatik, Aged About
         40 Years, Ward No. 4, Akkhriyo Ka Chowk, Begun, Distt.
         Chittorgarh (Raj.) (Rj20 C 2681)
 7.      Shambhu Lal Bhatt S/o Kishan Lal Bhatt, Aged About 60
         Years, Ward No. 19, Awari Mata Ji Fatehnagar, Distt.
         Udaipur (Raj.) (Rj27 Ub 2528)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office,chittorgarh
 5.      Regional Transport Officer, Rto Office, Udaipur.
                                                                    ----Respondents



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                 D.B. Civil Writ Petition No. 19249/2024
 Sunil Bishnoi S/o Hanuman Ram, Aged About 35 Years,
 Kalirana Nagar, Bhojasar, Aau, At Present- B/h Rto Office, Gali
 No.5, Vishnu Nagar, Bjs, Jodhpur (Rajasthan) (Owner Of The
 Vehicle No. Rj 19 Ga 2858)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport        And      Highways,          Transport        Bhawan,     1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 19702/2024
 1.      Gulab Kanwar W/o Shri Lal Singh Ji, Aged About 68
         Years, Resident Of 10 Tulsi Nagar Ward No. 27, Tehsil
         Girwa,         District       Udaipur          (Rajasthan).          (Vehicle
         Registration No. Rj 27 Ub 0830).
 2.      Hera Ram S/o Rekha Ram, Aged About 49 Years,
         Resident Of Bajiyo Ki Dhani, Village Loroli, Tehsil
         Makrana, District Deedwana Kuchaman (Rajasthan).
         (Vehicle Registration No. Rj 21 Gc 6737).
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The      Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg Jaipur (Rajasthan).
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur (Rajasthan).
 4.      The     District    Transport        Officer,      Dto     Office,   Udaipur


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         (Rajasthan).
 5.      The Regional Transport Officer, Rto Office, Udaipur
         (Rajasthan).
 6.      The    District     Transport        Officer,      Dto     Office,   Nagaur
         (Rajasthan).
 7.      The Regional Transport Officer, Rto Office, Nagaur
         (Rajasthan).
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 19944/2024
 Jana Ram S/o Ganga Ram, Aged About 41 Years, Jakhro Ki
 Dhani, Mevasa Kharda, Osian, Jodhpur (Rajasthan) (Owner Of
 The Vehicle No. Rj 19 Ga 5987)
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport       And       Highways,          Transport       Bhawan,      1,
         Parliament Street, New Delhi - 110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan).
 4.      Regional Transport Officer, Rto Office, Jodhpur.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 20149/2024
 1.      Hema Ram S/o Shri Rupa Ram, Aged About 42 Years, R/
         o Village Variya Varecha, Mewanagar, District Barmer
         (Rajasthan). (Vehicle Registration No. Rj 19 Ga 4360).
 2.      Goma Ram S/o Shri Bhaira Ram, Aged About 43 Years,
         Village Chodhariyo Ki Dhani, Dakha, District Barmer
         (Rajasthan). (Vehicle Registration No. Rj 19 Rb 5206)
 3.      Mana Ram, Aged About 63 Years, Village Kotri, District
         Barmer (Rajasthan). (Vehicle Registration No. Rj 19 Ir
         8989).
 4.      Pema Ram, Aged About 52 Years, Village Simaliya
         Kaludi,        District       Barmer           (Rajasthan).          (Vehicle
         Registration No. Rj 39 Ra 0806).
 5.      Jiva Ram, Aged About 54 Years, Resident Of 343-Manjal,

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         Tehsil Siwana, District Barmer (Rajasthan). (Vehicle
         Registration No. Rj 21 Ir 8403).
 6.      Himata     Ram,         Aged      About      40     Years,      Resident    Of
         Rebariyon         Ki      Dhani,        Mithora,           District    Barmer
         (Rajasthan). (Vehicle Registration No. Rj 32 2R 0137).
 7.      Jawara Ram, Aged About 24 Years, Resident Of Kitnod
         Pachpadra,           District     Barmer         (Rajasthan).          (Vehicle
         Registration No. Rj 14 00 6127).
 8.      Babu Singh, Aged About 45 Years, Resident Of Bodana
         Ka Was Pindaran Soorpura, Pachpadra, District Barmer
         (Rajasthan). (Vehicle Registration No. Rj 21 Rb 6748).
 9.      Mehra     Ram,         Aged       About     47     Years,       Resident    Of
         Karmawas Siwana, District Barmer (Rajasthan). (Vehicle
         Registration No. Rmn 21 9859).
 10.     Jeeva Ram, Aged About 45 Years, Resident Of Pokpar,
         Gudamalani,           District     Barmer         (Rajasthan).         (Vehicle
         Registration No. Rj 04 C 1922).
 11.     Dala Ram, Aged About 50 Years, Resident Of Pabur
         Bera,    Keru,         District    Barmer         (Rajasthan).         (Vehicle
         Registration No. Rj 19 1C 6096).
 12.     Hanuman Singh, Aged About 40 Years, Resident Of
         Dhatrawa        Ki     Dhaniya,       Bhimsagar,            District   Barmer
         (Rajasthan). (Vehicle Registration No. Rj 19 Gb 1898).
                                                                        ----Petitioners
                                         Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State    Of      Rajasthan,         Through         The       Secretary     To
         Government Transport Department, Parivahan Bhawan,
         Sahakar Marg Jaipur (Rajasthan).
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg. Jaipur (Rajasthan).
 4.      The District Transport Officer, Dto Office Jodhpur, District
         Jodhpur (Rajasthan).
 5.      The District Transport Officer, Dto Office Barmer, District
         Barmer (Rajasthan).

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 6.      The District Transport Officer, Dto Office Balotara,
         District Balotara (Rajasthan).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 20582/2024
 1.      Sukhlal Suthar S/o Kishan Lal, Aged About 48 Years, R/o
         Pipli Chok Majwada, Vallabhnagar, Udaipur, Raj. Vehicle
         Registration No Rj25Ga0770
 2.      Uday Lal S/o Mangi Lal, Aged About 36 Years, R/o Bhil
         Basti    Shishkhoda Khurd,               Rajasamand,          Raj.   Vehicle
         Registration No Rj27Ga6553
 3.      Manish Kumar Sonagra S/o Mahesh Kumar, Aged About
         35 Years, R/o 189, Kalkamata Gandhi Nagar, Udaipur,
         Raj. Vehicle Registration No Rj27C5955
 4.      Manna Lal S/o Kamal Gameti, Aged About 42 Years, R/o
         Lodha Bawji, Bhuwana, Udaipur. Vehicle Registration No.
         Rj27Gd5431
 5.      Nana Lal S/o Dhana Ji, Aged About 55 Years, R/o
         Luniyara Jetwara, Kolyari, Udaipur. Vehicle Registration
         No Rj27Ub9931
 6.      Ramlal Gayari S/o Mohan Lal Gayari, Aged About 37
         Years, R/o Indra Puri Colony, Bhuwana, Udaipur, Raj.
         Vehicle Registration No. Rj27Gd7892.
 7.      Bhagwati Lal Acharya S/o Jagnnath Acharya, Aged
         About 48 Years, R/o Gaon, Heenta, Udaipur, Raj. Vehicle
         Registration No. Rj27Ga6187
 8.      Vijay Kumar Kalal S/o Shiv Lal Kalal, Aged About 38
         Years,     R/o       Kheradiwada,             Udaipur,       Raj.    Vehicle
         Registration No. Rj27C7765
 9.      Amba Lal Gurjar S/o Ram Lal Gurjar, Aged About 45
         Years, R/o Rathana, Nurda, Mavli, Udaipur, Rajasthan.
         Vehicle Registration No. Rj27Ge0183.
 10.     Mohammad Asif S/o Usman Ghani, Aged About 32
         Years, R/o 54, Upala Pada, Kunjar Wadi, Udaipur, Raj.
         Vehicle Registration No. Rj27Ua1301.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highwayas, Transport

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         Bhawan, 1, Sansand Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur, Rajasthan.
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur, Rajasthan.
 4.      Regional Transport Officer, Rto Office, Udaipur.
 5.      Regional Transport Officer, Rto Office, Rajsamand.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 21009/2024
 1.      Kamlesh Kumar Jhanwar S/o Bhag Chand Jhanwar, Aged
         About 37 Years, R/o Sarana, Distt. Bhilwara (Raj.) (Rj32
         Ga 4812)
 2.      Babri Bai W/o Shankar Lal, Aged About 32 Years, R/o
         Laxmipura, Morwan, Distt. Chittorgarh (Raj.) (Rj09 Ge
         4372)
 3.      Kamal Kishore S/o Brij Lal, Aged About 31 Years, R/o
         Ward No. 2 Koodsoo Nokha, Distt. Bikaner (Raj.) (Rj07
         Ga 7427) (Rj50 Ga 2844)
 4.      Jeeva Banjara S/o Manju Banjara, Aged About 52 Years,
         R/o Azampura, Tehsil Dungla, Distt. Chittorgarh (Raj.)
         (Rj09 Ga 7303)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bhilwara
 5.      Regional Transport Officer, Rto Office, Chittorgarh
 6.      Regional Transport Officer, Rto Office, Nokha

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                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 21410/2024

 1.      Mukesh Kumar Patel S/o Bhanwar Lal Patel, Aged About
         36 Years, Village Bichiwada Tehsil Jhadol Distt. Udaipur
         (Raj.) (Rj27 Ta 5722)
 2.      Kamla Rathore W/o Late Satyanarayan Singh, Aged
         About 69 Years, Raja Nagar Masjid Wali Gali, Ward No.
         3, Dhariyawad, Distt. Udaipur (Raj.) (Rj24 Ua 0415)
 3.      Laxmi Lal Dangi S/o Varda Dangi, Aged About 36 Years,
         Village Bichhari, Tehsil Girwa, Distt. Udaipur (Raj.) (Rj27
         Gc 3422)
 4.      Puna Ram S/o Natha Ram, Aged About 64 Years, Purohit
         Vas Vatera, Tehsil Pindwara, Distt. Sirohi (Raj.) (Rj38 Ga
         1605)
 5.      Narayan Lal Gurjar S/o Devi Lal, Aged About 31 Years,
         Nangpura, Tehsil Rashmi, Distt. Chittorgarh (Raj.) (Rj32
         Ga 0760)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Udaipur
 5.      Regional Transport Officer, Rto Office, Chittorgarh
 6.      Regional Transport Officer, Rto Office, Abu Road
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 21413/2024

 1.      Ratan Lal Suthar S/o Bheru Lal Suthar, Aged About 39
         Years, Mangrop Ki Jhopadiya, Distt. Bhilwara (Raj.)
         (Rj06 Ga 2513)


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 2.      Ugam Singh S/o Male Singh, Aged About 75 Years,
         Gogamedi Mohalla, Chariya Sujangari, Distt. Churu
         (Raj.) (Rj14 2C 4064)
 3.      Gopal Singh S/o Deep Singh, Aged About 67 Years,
         Ward No. 6, Khandwa Patta, Jhariya, Distt. Churu (Raj.)
         (Rj10 U 0028)
 4.      Gopi Ram S/o Omprakash, Aged About 27 Years, Asasar
         Sardarshahar, Distt. Churu (Raj.) (Rj10 Gb 2391)
 5.      Salim Khan S/o Isau Khan, Aged About 35 Years,
         Sindhiyon Ki Dhani, Ghantiyala, Distt. Jodhpur (Raj.)
         (Rj19 Gh 6354)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bhilwara
 5.      Regional Transport Officer, Rto Office, Churu
 6.      Regional Transport Officer, Rto Office, Jodhpur
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 21422/2024

 1.      Punam Chand S/o Deepa Ram, Aged About 29 Years, R/
         o Kharntiya Baytu, Distt. Barmer (Raj.) (Rj04 Gc 6844).
 2.      Pema Ram S/o Navala Ram, Aged About 51 Years, R/o
         Para Jasai, Distt. Barmer (Raj.) (Rj04 Gb 8015).
 3.      Hunta Ram S/o Govind Ram, Aged About 50 Years, R/o
         Moondsar, Distt. Bikaner (Raj.) (Rj07 U 0161).
 4.      Sharwan Nath S/o Kalu Nath, Aged About 37 Years, R/o
         Village Lakhusar, Distt. Bikaner (Raj.) (Rj07 Gc 9850).
 5.      Deepak S/o Ramesh Chander, Aged About 40 Years, R/o


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         5E-56, Vivakanad School Ke Paas, Jnv Colony, Distt.
         Bikaner (Raj.) (Rj07 Ga 5532).
 6.      Bhagwana Ram S/o Jugata Ram, Aged About 63 Years,
         R/o House No. 7, Gajjewala, Distt. Bikaner (Raj.) (Rj07
         G 7066).
 7.      Mahaveer Das S/o Rewant Das, Aged About 61 Years, R/
         o Ward No. 4, Lunkaransar, Distt. Bikaner (Raj.) (Rj28 U
         0010).
 8.      Manjeet S/o Jagir Singh, Aged About 38 Years, R/o
         Village        Gidderanwali,           Abohar,         Phusewala,      Distt.
         Ganganagar (Raj.) (Rj13 Gb 4830).
 9.      Shivraj Singh S/o Mahender Singh, Aged About 37
         Years, R/o Dhanoor Sri Karanpur, Distt. Ganganagar
         (Raj.) (Rj17 U 0157).
                                                                       ----Petitioners
                                        Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of      Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg, Jaipur Rajasthan.
 3.      Commissioner           Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan.
 4.      Regional Transport Officer, Rto Office, Bikaner.
 5.      Regional Transport Officer, Rto Office, Barmer.
 6.      Regional Transport Officer, Rto Office, Sri Ganganagar.
                                                                     ----Respondents
                 D.B. Civil Writ Petition No. 21472/2024

 1.      Sawanta Ram S/o Narsa Ram, Aged About 52 Years,
         Village Surana, Tehsil Loonkaransar, Distt. Bikaner (Raj.)
         (Rj32 Ta 0190)
 2.      Birbal Nath S/o Kishan Nath, Aged About 43 Years, Ward
         No. 6, Dhaneru Sri Dungargarh, Distt. Bikaner (Raj.)
         (Rj22 Ua 0190)
 3.      Bhawani Singh S/o Prakash Singh, Aged About 36 Years,

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         Bandwa, Binadesar, Ratangarh, Distt. Churu (Raj.) (Rj10
         Ga 1821)
 4.      Karim Khan S/o Modu Khan, Aged About 76 Years,
         Raydhanpura, Pabusar, Distt. Phalodi (Raj.) (Rj19 Ua
         3412)
 5.      Mohan Lal S/o Jetha Ram, Aged About 38 Years, Village
         Bhamtasar, Tehsil Nokha, Distt. Bikaner (Raj.) (Rj07 Gb
         6463)
 6.      Sameer Khan, Aged About 56 Years, Shobhala Darshan,
         Tehsil Chohtan, Distt. Barmer (Raj) (Rj04 Ga 2950)
 7.      Ram Kumar Prajapat S/o Mohan Ram Prajapat, Aged
         About 38 Years, Bobasar Charnan, Sujangarh, Distt.
         Churu (Raj.) (Rj44 Ga 2901) (Rj44 Ga 1553)
 8.      Pankaj Kumar S/o Ram Kumar, Aged About 42 Years,
         Bobasar, Tehsil Sujangarh, Distt. Churu (Raj.) (Rj37 Gb
         1809)
 9.      Mohani W/o Om Prakash, Aged About 44 Years, Ward
         No. 8, Nakodesar, Distt. Bikaner (Raj.) (Rj07 Ge 0192)
 10.     Hansraj S/o Kodu Ram, Aged About 35 Years, Bhadasar
         Dikhnada, Sardarshahar, Distt. Churu (Raj.) (Rj10 Gb
         4920)
 11.     Jai Chand S/o Sohan Ram, Aged About 58 Years, Godas,
         Taranagar, Distt. Churu (Raj.) (Rj13 Ua 2162)
                                                                    ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State    Of      Rajasthan,         Through         The    Secretary   To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bikaner
 5.      Regional Transport Officer, Rto Office, Sujangarh
 6.      Regional Transport Officer, Rto Office, Phalodi


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 7.      Regional Transport Officer, Rto Office, Nokha
 8.      Regional Transport Officer, Rto Office, Barmer
 9.      Regional Transport Officer, Rto Office, Churu
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 21474/2024

 1.      Raju Banjara S/o Sola Banjara, Aged About 31 Years, R/
         o Santoshpura, Mata Ji Ka Khera, Tehsil Shahpura, Distt.
         Bhilwara (Raj.) (Rj 51 Ga 3902)
 2.      Bheru Lal Jat S/o Shankar Lal Jat, Aged About 45 Years,
         R/o Keshar Khedi, Po Bhadsoda, Tehsil Bhadesar, Distt.
         Chittorgarh (Raj.) (Rj 09 G 4061)
 3.      Prithvi Singh S/o Surajmal, Aged About 63 Years, R/o
         Ward No. 8, Pugal, Distt. Bikaner (Raj.) (Rj 13 Ga 7750)
 4.      Dharmpal S/o Ramjas, Aged About 60 Years, R/o Ward
         No. 12 Jalbasar, Dungargarh, Distt. Bikaner (Raj.) (Rj 10
         Gb 4305)
 5.      Smt. Sushila W/o Rahul Sharma, Aged About 39 Years,
         R/o Suthar Dharmshala, Tehsil Kolayat, Distt. Bikaner
         (Raj.) (Rj 18 C 2381)
 6.      Chuna Ram S/o Kistura Ram, Aged About 43 Years, R/o
         Devaniyo Ki Dhani Shivkar, Distt. Barmer (Raj.)(Rj 04 Ta
         6362)
 7.      Hadi Khan S/o Sale Mohammad, Aged About 35 Years,
         R/o Band Bera, Bamnor, Distt. Barmer (Raj.) (Rj 04 Gc
         6747)
 8.      Mangat Ram S/o Lal Chand, Aged About 48 Years, Ro
         Ward No. 24, Village Gharsana, Distt. Ganganagar (Raj.)
         (Rj 13 Ga 3353).
 9.      Ram Niwas Dhaka S/o Pokar Mal, Aged About 49 Years,
         R/o Norangsar, Distt. Churu (Raj.) (Rj 21 Ga 7998).
 10.     Arvind Rathore S/o Mahipal Rathore, Aged About 28
         Years, R/o 148, C-Class, Pratap Nagar, Distt, Udaipur
         (Raj) (Rj27 Ua 7049)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport

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         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bhilwara
 5.      Regional Transport Officer, Rto Office, Chittorgarh
 6.      Regional Transport Officer, Rto Office, Bikaner
 7.      Regional Transport Officer, Rto Office, Barmer
 8.      Regional Transport Officer, Rto Office, Sujangarh
 9.      Regional Transport Officer, Rto Office, Sriganganagar
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 21503/2024

 1.      Narendra Kumar Sihag S/o Omprakash Sihag, Aged
         About 30 Years, R/o Rajpura, Tehsil Taranagar, District
         Churu.
 2.      Manrup Chahar S/o Dula Ram Chahar, Aged About 49
         Years, R/o Abhaypura, Tehsil Taranagar, District Churu.
 3.      Mahendra Singh S/o Murlidhar, Aged About 46 Years, R/
         o Satyun, Tehsil Taranagar, District Churu.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur
 3.      The      Additional        Transport         Commissioner,         (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The District Transport Officer, District Churu.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 21583/2024



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 1.      Babu Khan S/o Muse Khan, Aged About 71 Years,
         Resident Of 310, Musalmano Ki Dhaniya, Chunisar,
         Tehsil And District Nagaur (Raj) (Rj 27 C 5851)
 2.      Mayur Sikshan Sansthan, R/o Degana Gaon, Tehsil
         Degana, District Nagaur Through Its Proprietor Udaram
         S/0 Ramkaran, Aged About 46 Years, Resident Of
         Midiyan, Tehsil Makrana, District Nagaur (Raj). (Rj21 Pa
         3126)
 3.      Oma Ram S/o Javta Ram, Aged About 43 Years,
         Resident Of Bhojas Khinwsar, District Nagaur (Raj).
         (Rj21 Gc 1025)
 4.      Seema Ram S/o Surja Ram, Aged About 25 Years,
         Resident Of Taniwas Kheenvsar, District Nagaur (Raj).
         (Rj21 Ga 3502)
 5.      Raj Public Sikshan Sansthan, R/o Gawardi Merta City,
         District Nagaur Through Its Proprictor Alladeen Luhar S/
         0 Bhanwaru Khan, Aged About 36 Years, Resident Of
         Luharo Ka Bag, Dodiyana, District Nagaur (Raj).(Rj01 Pa
         0887)
 6.      Gopal Lal Jat S/o Ghishram, Aged About 35 Years,
         Resident Of Chomu, District Jaipur (Raj). (Rj 41 Ga
         4438)
 7.      Hanuman Singh S/o Jivraj Singh, Aged About 51 Years,
         Resident Of Boseri, District Nagaur (Raj). (Rj 14 Gc
         7404)
 8.      Nema Ram S/o Madan Ram, Aged About 47 Years,
         Resident Of Goliyasni, Tehsil And District Nagaur (Raj).
         (Rj21 Ta 1313)
 9.      Pappu Ram S/o Mangla Ram, Aged About 43 Years,
         Resident Of Gwalu Mundwa, District Nagaur (Raj). (Rj21
         Gc 7361)
 10.     Ganesha Ram S/o Surja Ram, Aged About 35 Years,
         Resident Of Chenasar Satheran, District Nagaur (Raj).
         (Rj 07 Ua 0093)
 11.     Bhik Singh S/o Mool Singh, Aged About 38 Years,
         Resident Of Near Bhaskar Hotel, District Nagaur (Raj).
         (Rj21 Ga 2118)
 12.     Ramesh Chand S/o Dharma Ram, Aged About 40 Years,
         Resident Of Gujro Ka Mohalla, Badkhaji, Tehsil Degana,

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         District Nagaur (Raj). (Rj13 Ga 2333)
 13.     Shree Kalyan Bal Bharti Shikshan Sansthan, R/o Jawala,
         Tehsil Parbatsar, District Nagaur Through Its Proprietor
         Baldev Ram Gadhwal S/o Bhanna Ram, Aged About 46
         Years, Resident Of Jodhras, Tehsil Degana, District
         Nagaur (Raj).(Rj 23 Pa 9387)
 14.     Khema Ram S/o Kishna Ram, Aged About 75 Years,
         Resident Of Jorawarpura, Khinwsar, District Nagaur
         (Raj). (Rj 21 Ga 0113)
 15.     Akhtar Raza S/o Phakrudeen, Aged About 37 Years,
         Resident Of Singad Road Chand Shahid Ke Pass, Basni
         Belima, District Nagaur (Raj).(Rj13 Ua 2169)
 16.     Hanuman Ram S/o Devkaran, Aged About 41 Years,
         Resident Of Bhukaro Ka Bas Chhapri Khurd, Tehsil Merta
         City, District Nagaur (Raj).(Rj21 Gb 1805)
 17.     Mukesh S/o Omprakash, Aged About 22 Years, Resident
         Of Jato Ka Mohalla, Bunavarata, District Nagaur.(Rj19
         Gg 6926)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Transport Bhawan, 1, Sansad
         Marg, Gokul Nagar, Connaught Place, New Delhi.
 2.      State Of Rajasthan, Through Its Secretary, transport
         Department, Parivahan Bhawan, Sahkar Marg, Jaipur,
         Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
 5.      District Transport Officer, Dto Office, Bikaner.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 21622/2024

 1.      Piru Khan S/o Amir Din, Aged About 56 Years, R/o
         Naneu Phalodi, District Jodhpur Raj. (Rj-43-Ga-4775)
 2.      Omprakash S/o Ramu Ram, Aged About 57 Years, R/o
         Sadawata, Phalodi, District Jodhpur Raj. (Rj-15-G-0790)
 3.      Mehboob Khan S/o Dule Khan, Aged About 40 Years, R/

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         o Khal To Ka Bass Bap, Phalodi, District Jodhpur (Rj-21-
         U-0522)
 4.      Aaidan Mali S/o Aaidan Mali, Aged About 44 Years, R/o
         Mathraniyo Ki Dhani, Jagriya, Phalodi, District Jodhpur
         Raj (Rj-43-Ga-1167)
 5.      Chain Singh Solanki S/o Hari Singh Solanki, Aged About
         37 Years, R/o Shikshak Colony, Ke Samne, Chopasani
         School Ke Pass, Solanki, Vihar, Phalodi, District Jodhpur
         Rajasthan (Rj-19-Ta-2144)
 6.      Chain Nath S/o Shambu Nath, Aged About 41 Years, R/o
         Mandiyal       Kallan       Osian,       Phalodi,          District   Jodhpur
         Rajasthan (Rj-43-Ga-4775)
 7.      Aadu Ram S/o Sh. Ramaram, Aged About 37 Years, R/o
         Bhakarasani, Sangaria, District Jodhpur Rajasthan (Rj-
         21-R-8996)
 8.      Nibab Khan S/o Saradin, Aged About 44 Years, R/o Ajeri
         Bhadla Phalodi, District Jodhpur (Rj-13-Ga-4997)
 9.      Baburam S/o Chimna Ram, Aged About 35 Years, R/o
         Lakha Beri, Sandhri, Barmer (Rj-04-Ga-7909)
 10.     Javari S/o Sh. Sohan Ram, Aged About 60 Years, R/o
         Bobadiya Ki Dhani, Bhopalgarh, Dist. Jodhpur (Rj1-Ga-
         8159)
 11.     Vijay Singh S/o Sh. Hari Singh, Aged About 35 Years, R/
         o Vp Chandsama, Tehsil Shergarh, District Jodhpur (Rj-
         13-Ga-7533)
 12.     Maya W/o Sh. Manoj,, Aged About 45 Years, R/o Ward
         No. 2 Bata Nandoli, Mertiya, Nagaur, District Nagaur (Rj-
         13-Ga-5971)
 13.     Abdul Salam S/o Sh. Abdul Hakim, Aged About 35
         Years, R/o Vyapariyon Ka Bas, Bhopalgarh, District
         Jodhpur (Rj-19-Ta-1901)
 14.     Mahendra Singh S/o Sh. Jay Singh, Aged About 43
         Years, R/o Loonawas Kallan Luni District Jodhpur (Rj-19-
         Gd-0685)
 15.     Dinesh Samriya S/o Lunkaran,, Aged About 38 Years, R/
         o Hospital Road Riya Badi Teh. Merta City District
         Nagaur (Rj-32-Ua-3086)
 16.     Dharu Ram S/o Tulchha Ram, Aged About 42 Years, R/o


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         Padu Khurd Merta City District Nagaur (Rj-01-Ga-4184)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary, Ministry Of Road
         Transport        And        Highways,           Transport       Bhawan-1,
         Parliament Street, New Delhi-110001.
 2.      The Principal Secretary, Department Of Transport And
         Road Safety, Secretariat, Jaipur (Rajasthan).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhavan, Sahkar Marg, Jaipur (Rajasthan)
 4.      Regional Transport Officer, Rto Office, Jodhpur.
 5.      Regional Transport Officer, Rto Office, Nagaur.
 6.      Regional Transport Officer, Rto Office, Phalodi.
 7.      Regional Transport Officer, Rto Office, Barmer.
 8.      Regional Transport Officer, Rto Office, Pipar City.
                                                                    ----Respondents
                D.B. Civil Writ Petition No. 21654/2024

 1.      Prithvi Singh S/o Roop Singh, Aged About 50 Years, R/o
         House Rno. 23 Rajmata Ka Nohra Near Veterinary
         Collage Bikaner (Raj.). Vehicle No. Rj-07-Ua-0101.
 2.      Subhan Khan S/o Mode Khan, Aged About 60 Years, R/o
         Karmisar Bikaner (Raj.). Vehicle No. Rj-07-Ga-5186.
 3.      Kama Ram S/o Bhanwara Ram, Aged About 34 Years, R/
         o Nayka Ki Dhani, Panchla (Sidha) Tehsil Khinvsar,
         District Nagaur (Raj.). Vehicle No. Rj-27-Ga-7627.
 4.      Bhanwar Lal Khichad S/o Bhni Ram, Aged About 40
         Years, R/o Ward No. 7 Chhajusar, Tehsil And District
         Churu (Raj.). Vehicle No. Rj-10-Gb-2346.
 5.      Nathu Kha S/o Yasin Kha, Aged About 40 Years, R/o
         Luharon Ki Masjid Ke Pass Ward No. 14 Taranagar,
         District Churu (Raj.). Vehicle No. Rj-10Gb-1251.
 6.      Bhaira Ram S/o Bhaga Ram, Aged About 50 Years, R/o
         Dhako Ka Tala, Navtala, Kitnoriya Barmer, District
         Barmer (Raj.). Vehicle No. Rj-04-Gb-7864.
                                                                      ----Petitioners
                                       Versus

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 1.      Union     Of     India,      Through         Its     Secretary       To   The
         Government. Ministry Of Road Transport And Highways,
         Transport       Bhawan-I,          Sansad        Marg.       Gokul    Nagar,
         Connaught Place. New Delhi.
 2.      State    Of     Rajasthan,         Through         Secretary,    Transport
         Department, Govt. Of Rajasthan, Parivahan Bhawan
         Sahkar Marg, Jaipur (Raj.).
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur (Raj.).
 4.      District Transport Officer, Dto Office, Bikaner (Raj.).
 5.      District Transport Officer, Dto Office, Nagaur (Raj.).
 6.      District Transport Officer, Dto Office, Churu (Raj.).
 7.      District Transport Officer, Dto Office, Barmer (Raj.).
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 21683/2024

 1.      Sonu Kumar S/o Jaiveer Singh, Aged About 26 Years,
         Resident Of Rambas,tehsil Bhadra, district Hanumngarh.
         (Rj10Ga2330)
 2.      Hari Ram S/o Sahiram, Aged About 36 Years, Resident
         Of Ward No. 06 Kulchasar Bisrasar, Tehsil Rawatsar,
         District Hanumangarh. (Rj31Ga7461)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, transport
         Bhawan,1          ,sansad           Marg,gokul             Nagar,connaught
         Place,new Delhi.
 2.      State     Of     Rajasthan,         Through         The      Secretary     To
         Government                Transport                Department,parivahan
         Bhawan,sahkar Marg,jaipur ,rajasthan
 3.      Commissioner                 Of            Transports,            Transport
         Department,parivahan Bhawan, Sahakar Marg Jaipur,
         Rajasthan.
 4.      Department Of Transport, Officer,dto Office,nohar,disrict
         Hanumangarh ,rajasthan.
 5.      Regional Transport, Officer ,rto Officer,bikaner,rajasthan.



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                                                                    ----Respondents
                D.B. Civil Writ Petition No. 1841/2024

 1.      Ayub Khan S/o Bhanwru Khan, Aged About 48 Years,
         Peetheesar, Tehsil Churu Distt. Churu (Raj.)
 2.      Ummed Singh S/o Birju Singh, Aged About 38 Years, R/
         o Sanwaloda Ladkhani, Distt. Sikar (Raj.)
 3.      Bhanwar Lal S/o Ram Niwas, Aged About 44 Years, R/o
         Patoda Tehsil Laxmangarh, Distt. Sikar (Raj.)
 4.      Ram Chandra Saini S/o Om Prakash, Aged About 33
         Years, R/o Rampura Road, Bye Pass Road, Distt. Sikar
         (Raj.) Rj23 Ga 1894
 5.      Surajan S/o Balu Ram, Aged About 66 Years, R/o Ward
         No. 9, Kanwarpura, Distt. Sikar (Raj.) Rj23 Ga 9199
 6.      Sumitra Memorial Public School, At Losal, Distt. Sikar
         (Raj.) Through Bhumika Choudhari D/o Ranveer Singh,
         Aged About 26 Years, R/o Bijarniya Ki Dhani, Singrawat,
         Distt. Sikar (Raj.) Rj23 Pb 0764
 7.      Naresh S/o Suna Ram, Aged About 26 Years, R/o Dhani
         Lamoda Jhirana, Tehsil Neem Ka Thana, Distt. Sikar
         (Raj.) Rj23 Ub 8317
 8.      Nemi Chand S/o Hanuman, Aged About 40 Years, R/o
         Gothara Tagelan, Distt. Sikar (Raj.) Rj21 C 6425
 9.      Jagdish S/o Sanwala Ram, Aged About 43 Years, R/o
         Ambedkar Nagar, Fatehpur Road, Distt. Sikar (Raj.) Rj23
         Ga 1662
 10.     Jagdish Prasad Saini S/o Godu Ram Saini, Aged About
         38 Years, Pashu Hathwada Ke Pass Pharsala Ki Dhani,
         Amer Distt. Jaipur (Raj) Rj41 Ga 4694
 11.     Ram Chandra Jat S/o Ladu Ram, Aged About 66 Years,
         Maharuya Ki Bas Pachar, Distt. Jaipur (Raj.) Rj14 Gl
         4813
 12.     Nanu Ram Mali S/o Bhura Ram Mali, Aged About 49
         Years, Sagar Ki Dhanitawa, Bhopji Teh. Chomu, Distt.
         Jaipur (Raj.) Rj41 Ga 4309
 13.     Paras Sen. Sec. Shikshan Sansthan, At Sirohi Nadi
         Industrial Area, Neemka Thana, Distt. Sikar (Raj.)
         Through Budh Ram S/o Gyan Chand, Aged About 37


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         Years, R/o Dhani Dharam Singhwali, Kurbada, Neem Ka
         Thana, Distt. Sikar (Raj.) Rj23 Pa 8983
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highways, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,
         Sahkar Marg Jaipur Rajasthan
 3.      Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg Jaipur Rajasthan
 4.      Regional Transport Officer, Rto Office, Bhilwara.
 5.      Regional Transport Officer, Rto Office, Sikar.
 6.      Regional Transport Officer, Rto Office, Jaipur.
 7.      Regional Transport Officer, Rto Office, Churu.
                                                                    ----Respondents
                 D.B. Civil Writ Petition No. 10293/2024

 1.      Arjun Ram S/o Babu Ram, Aged About 47 Years, R/o
         Vinayak Nagar Colony, Nagaur (Rj 21 Gc 5714)
 2.      Bhadu Adarsh Bal Niketan Jharisara, R/o Jharisara,
         Nagaur Through Its Principal Manoj S/o Tilaram, Aged
         About 40 Years, R/o Jhasrishra, District Nagaur. (Rj 07
         Pa 2786)
 3.      Pukhraj S/o Khetaram Jat, Aged About 55 Years, R/o
         Tantwas Teh Khinwsar Dist Nagaur (Rj 21 Ga 0422)
 4.      Kishan Singh S/o Ugam Singh, Aged About 45 Years, R/
         o Rajput Ka Bas Bodindkhurd Dugastau, Nagaur (Rj 21
         Gc 1619)
 5.      Bargat Khan S/o Abdul Hakim, Aged About 45 Years, R/
         o Vyapariyon Ka Bass Bhopalgarh, Jodhpur. (Rj 21 Ga
         2866)
 6.      Ramnivas S/o Mangilal, Aged About 47 Years, R/o
         Borwa, Teh Jayal District Nagaur, (Rj 21 Gc 1086)
 7.      Roshan Khan S/o Babu Khan, Aged About 40 Years, R/o


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         Kachra Khatoo Kalan, Bari Khatu, Nagaur (Rj 21 Ub
         4337)
 8.      Jagdish S/o Mohan Ram, Aged About 53 Years, R/o
         Mohan Ram, Kumharon Ka Bass, Bhadana, Nagaur (Rj
         21 Ga 6335)
 9.      Hari Ram S/o Ram Karan, Aged About 36 Years, R/o Deh
         Road, Shiv Colony Nagaur (Rj 21 Gb 2261)
 10.     Imaran S/o Mo. Faruk, Aged About 35 Years, R/o
         Silavato Ka Bass, Ward No 7 Pipar City, Jodhpur. (Rj 21
         Ga 1960)
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Transport Bhawan, 1, Sansad
         Marg, Gokul Nagar, Connaught Place, New Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Transport
         Department, Parivahan Bhawan, Sahkar Marg, Jaipur,
         Rajasthan.
 3.      Commissioner          Of     Transport,        Transport      Department,
         Parivahan Bhawan, Sahkar Marg, Jaipur, Rajasthan.
 4.      District Transport Officer, Dto Office, Nagaur.
 5.      District Transport Officer, Dto Office, Jodhpur.
                                                                    ----Respondents

                 D.B. Civil Writ Petition No. 15229/2024

 Poonam Chand Tanwar S/o Ganesh Ram Mali, Aged About 34
 Years, Resident Of Mored Road, Village Bidyad, Tehsil Parbatsar,
 District Deedwana Kuchaman (Rajasthan), (Vehicle Registration
 No. Rj 21 C5524).
                                                                       ----Petitioner
                                       Versus
 1.      Union Of India, Through The Secretary To Government
         Ministry Of Road Transport And Highway, Transport
         Bhawan, 1, Sansad Marg, Gokul Nagar, Connaught
         Place, New Delhi.
 2.      State     Of     Rajasthan,         Through         The     Secretary    To
         Government Transport Department, Parivahan Bhawan,


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         Sahakar Marg Jaipur (Rajasthan).
 3.      The Commissioner Of Transports, Transport Department,
         Parivahan Bhawan, Sahakar Marg, Jaipur (Rajasthan).
 4.      The Regional Transport Officer, Rto Office, Deedwana
         (Rajasthan), Distt Deedwana-Kuchman.
 5.      The District Transport Officer, Dto Office, Deedwana
         (Rajasthan), Distt Deedwana-Kuchman.
                                                                    ----Respondents

                D.B. Civil Writ Petition No. 19500/2024

 1.      Manful Godara S/o Udami Ram Godara, Aged About 46
         Years, R/o Ward No. 11, Neimrasar, Tehsil Sardarshahar,
         District Churu.
 2.      Krishan Kumar S/o Vinod Kumar, Aged About 35 Years,
         R/o Ward No. 7, Hadiyal, Tehsil Taranagar, District
         Churu.
                                                                      ----Petitioners
                                       Versus
 1.      Union Of India, Through Its Secretary, Ministry Of Road
         Transport And Highway, Government Of India, New
         Delhi.
 2.      State Of Rajasthan, Through Its Secretary, Govt. Of
         Rajasthan, Department Of Transport, Jaipur.
 3.      The      Additional        Transport          Commissioner         (Rules),
         Department Of Transport And Road Safety, Government
         Of Rajasthan, Jaipur.
 4.      The District Transport Officer, District Churu.
                                                                    ----Respondents



For Petitioner(s)       : Mr. Tarun Dudia, Mr. Saurabh Maheshwari,
                          Mr. Vijay Bishnoi, Mr. Shiv Singh, Mr. Moola
                          Ram Choudhary, Mr. Raju Ram, Mr. Anil
                          Vyas, Mr. Ramawatar Singh, Mr. Hapu Ram
                          Vishnoi, Mr. Sumer Singh Gour for Mr.
                          Rakesh Dhaka, Mr. Rajendra Kachawaha
                          with Mr. Govind Ram, Mr. Deependra Singh
                          Shekhawat, Mr. Jaipal Singh, Mr. D.S.
                          Rathore, Mr. Dixit Panwar, Mr. Virendra



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                            Acharya, Mr. Dharamveer Choudhary, Mr.
                            Sameer Khan, Mr. Vijay Jain, Mr. Hemraj
                            Sharma, Mr. Ravindra Singh, Ms. Kaushi
                            Dave, Mr. Rakesh Matoria, Mr. Surjeet
                            Singh, Mr. Ramavatar Pareek, Mr. Aman
                            Bishnoi Bola, Mr. Roop Kishore Rathi, Mr.
                            Raj Kumar Singh Sisodia, Mr. Dilip Singh
                            Rathore, Mr. Deependra Singh Shekhawat,
                            Mr. Shyam Sunder Khatri, Mr. Bheem Kant
                            Vyas, Mr. Jaidev Singh Bhati, Mr. Kailash
                            Choudhary, Mr. Kalptaru Tripathi, Mr.
                            Mahendra Kumar Trivedi, Mr. Saransh Vij,
                            Mr. Puna Ram Sen, Ms. Khushboo Palasiya,
                            Mr. Mohan Ram Choudhary, Mr. Narendra
                            Rana, Mr. Kaushik Dave, Mr. Jaipal Singh,
                            Mr. Rakesh Gupta, Mr. Sahee Ram, Mr.
                            Chandan Singh, Mr. Pawan Singh, Mr. Ankit
                            Choudhary, Mr. Rajendra Singh Rathore,
                            Mr. Vikram Singh Bhati, Mr. Ashish Gehlot,
                            Dr.   Kshamendra    Mathur,    Mr.  Kunal
                            Puadhyay, Mr. Tushar Moad, Mr. Shakti
                            Singh
For Respondent(s)        : Mr. R.D. Rastogi, ASG/Sr. Adv. assisted by
                           Mr. Devesh Yadav and Mr. Pooshan,
                           Mr. Mukesh Rajpurohit, Dy.S.G. with
                           Mr. Uttam Singh Rajpurohit
                           Mr. Sajjan Singh Rathore, AAG
                           Mr. Muktesh Maheshwari, in CW-18075/23


 HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA
                HON'BLE MR. JUSTICE MUNNURI LAXMAN

Order 19/12/2024

1. These writ petitions seek to challenge the validity of note appended to Serial No.11A of Rule 81 of the Central Motor Vehicles Rules, 1989, as amended vide notification dated 04.10.2021.

2. This Court at Jaipur Bench in the case of Shyam Prakash Meena & Ors. vs. Union of India & Ors. [D.B. Civil Writ Petition No.14258/2024 and other connected writ petitions decided on 19.12.2024] has allowed the writ petitions and (Downloaded on 20/12/2024 at 11:09:46 PM) [2024:RJ-JD:52650-DB] (175 of 175) [CW-21129/2024] declared the above note as ultra vires Section 64 (o) read with Section 211 of the Motor Vehicles Act, 1988 as also inoperative in law.

3. Accordingly, these writ petitions are also allowed in the terms of decision rendered by this Court at Jaipur Bench in the case of Shyam Prakash Meena (supra). In the matter of consideration of application for renewal of fitness certificate filed by the petitioners, the respondents shall not levy any additional fee for each day of delay after expiry of validity period of fitness certificate. We make it clear that no other issue has been considered and the petitions are being allowed only in the manner and to the extent as stated above.

(MUNNURI LAXMAN),J (MANINDRA MOHAN SHRIVASTAVA),CJ 16,67-76,216-222,224-389, 391-400,406-409 MohitTak/-

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