Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in Central Electricity Regulatory Commission (Furnishing Of Technical Details By The Generating Companies) Regulations, 2009 19. Reference conditions for Guaranteed Turbine Cycle Heat Rate(i)Make up (%)(ii)MCR (%)(iii)Design inlet cooling water temperature Centigrade
