Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 16 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963 16. Daroga] [Inserted by Dated 17-7-1974, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 8-8-1974, Page 163] (C)Legal Affairs
