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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Haryana - Subsection

Section 43(iv) in Haryana Municipal Business Bye-laws 1981

(iv)transfer the municipal staff up to clerical cadre from one department to the other and mark absent, if any member of the municipal staff actually absents from duty or call explanation, if any such member neglects his duty;