Allahabad High Court
State Of U.P. vs Abdul Mohid on 31 October, 2011
Author: Imtiyaz Murtaza
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 2319 of 2010 Petitioner :- State Of U.P. Respondent :- Abdul Mohid Petitioner Counsel :- Govt. Advocate Respondent Counsel :- Santosh Kumar Pandey Hon'ble Imtiyaz Murtaza,J.
List in the next cause list along with lower court record.
Order Date :- 31.10.2011 RS.