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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(k) in Himachal Pradesh Habitual Offenders Act, 1969

(k)"Superintendent of Police" means the Superintendent of Police and includes any person appointed by the Government to perform the duties of a Superintendent of Police under this Act.