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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Gujarat - Subsection

Section 109(2)(a) in The Gujarat Maritime Board Act, 1981

(a)fees and allowances payable to the members of the Board or any of its committees for attending meetings of the Board or its committee or for attending any work of the Board, under Section 12;
(aa)[ the terms and conditions of service of the Chief Executive Officer under subsection (1) of Section 17;] [Clause (aa) was inserted, by Gujarat 3 of 1996, Section 17 (1) (w.r.e.f. 08-09-1995).]