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Himachal Pradesh High Court

Pooja Kumari And Others vs State Of H.P And on 18 December, 2025

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

.

Pooja Kumari and others versus State of H.P and others Ex. Pet. No. 2661 of 2025 of 18.12.2025 Present: Mr. Jai Dev Thakur, Advocate, for the petitioners.

rt Mr. L.N. Sharma, Additional Advocate General, for respondents.

Notice. Mr. L.N.Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of respondents. Compliance affidavit/reply be filed within two weeks.

List thereafter.

Jyotsna Rewal Dua Judge December 18, 2025 (yogesh) ::: Downloaded on - 18/12/2025 20:44:55 :::CIS