Himachal Pradesh High Court
Pooja Kumari And Others vs State Of H.P And on 18 December, 2025
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
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Pooja Kumari and others versus State of H.P and others Ex. Pet. No. 2661 of 2025 of 18.12.2025 Present: Mr. Jai Dev Thakur, Advocate, for the petitioners.
rt Mr. L.N. Sharma, Additional Advocate General, for respondents.
Notice. Mr. L.N.Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of respondents. Compliance affidavit/reply be filed within two weeks.
List thereafter.
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