Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(5)(xi) in Haryana Municipal Business Bye-laws 1981

(xi)make rounds in that town to inspect sanitation, octroi barriers, encroachments, and municipal works and check and supervise the various collections due the committee;