Supreme Court - Daily Orders
Commissioner Of Customs vs M/S Sony India Pvt. Ltd. Director on 18 October, 2019
Bench: Navin Sinha, B.R. Gavai
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. OF 2019
(@ Diary No.45350/2018)
COMMISSIONER OF CUSTOMS APPELLANT(S)
VERSUS
M/S SONY INDIA PVT. LTD. THR. ITS DIRECTOR RESPONDENT(S)
O R D E R
Delay condoned.
This appeal is directed against the impugned judgment and order No.C/A/51000/2018-CU(DB) dated 13.3.2018 in Customs Appeal No.50098/2018 passed by the Customs, Excise & Service Tax Appellate Tribunal, New Delhi, Principal Bench at New Delhi.
We have heard learned counsel appearing for the appellant and perused the record.
In our considered view, there is no legal infirmity in the impugned judgment and order warranting our interference under Section 35L(b) of the Central Excise Act, 1944.
The appeal is dismissed accordingly.
.....................J [NAVIN SINHA] Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.10.22 .....................J 15:45:04 IST Reason: [B.R. GAVAI] NEW DELHI;
OCTOBER 18, 2019.
ITEM NO.2 COURT NO.13 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 45350/2018 COMMISSIONER OF CUSTOMS Appellant(s) VERSUS M/S SONY INDIA PVT. LTD. THR. ITS DIRECTOR Respondent(s) (With IA No.29526/2019-CONDONATION OF DELAY IN FILING APPEAL and IA No.29530/2019-STAY APPLICATION and IA No.29528/2019-CONDONATION OF DELAY IN REFILING APPEAL) Date : 18-10-2019 The matter/s was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA HON'BLE MR. JUSTICE B.R. GAVAI For Appellant(s) Mr. Sanjay Jain, ASG Ms. Binu Tamta, Adv.
Mr. Zoheb Hussain, Adv.
Mr. B. Krishna Prasad, AOR For Respondent(s) Mr. V. Lakshmikumaran, Adv.
Mr. Aaditya Bhattacharya, Adv. Ms. Vshita Mathur, Adv.
Ms. Mounica Kasturi, Adv.
Mr. Punit Dutt Tyagi, AOR UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeal is dismissed in terms of the signed order.
Pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (PRADEEP KUMAR) COURT MASTER (SH) BRANCH OFFICER (Signed Order is placed on the file)