Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(1) in Mormugao Port Employees' (Educational Assistance) Regulations, 2000 (1)When he may go and stay with the child in respect of whom the allowance is drawn while on leave or during suspension or temporary transfer.
