Madhya Pradesh High Court
Ministry Of Finance vs Badri Prasad Khoti on 28 February, 2025
Author: Vivek Rusia
Bench: Vivek Rusia
1 WA-470-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WA No. 470 of 2025
(MINISTRY OF FINANCE AND OTHERS Vs BADRI PRASAD KHOTI )
Dated : 28-02-2025
Shri Bhuwan Gautam, learned Government Advocate for the
appellants / State.
Shri Murtuza Bohra, learned counsel for the respondent.
As prayed, list the matter on 11.03.2025 along with W.A. No.202 of 2025 for analogous hearing.
(VIVEK RUSIA) (GAJENDRA SINGH)
JUDGE JUDGE
Ravi
Signature Not Verified
Signed by: RAVI PRAKASH
Signing time: 28-02-2025
7.11.15 PM