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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(i) in The Goa Education Development Corporation Act, 2003

(i)"educational facility" means any establishment utilized for the purpose of education and includes Colleges, Institutions, industrial establishment, production and tool room, testing labs, research labs, manufacturing units, etc. (or such like);