Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Maharashtra - Subsection Section 129(5) in The Maharashtra Prohibition Act (5)The powers of any officer empowered under this section shall be subject to such other modifications or restrictions as the State Government may deem fit.
