Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 3 in The Assam Excise Act, 2000 3. Power to define country liquor and foreign liquor respectively. - The State Government may, by notification, declare what for the purposes of this Act, shall be deemed to be Country Liquor and Foreign liquor respectively.
