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[Cites 0, Cited by 0] [Section 15A(11)] [Section 15A] [Entire Act]

Union of India - Subsection

Section 15A(11)(e) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(e)to arrange food or water or clothing or shelter or medical aid or transport facilities or daily allowances to victims;