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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(ix) in The Shree Somnath Sanskrit University Act, 2005

(ix)to create post of teachers, other employees and officers other than Chancellor, the Vice-Chancellor and to lay down and regulate pay-scales allowances and conditions of service of such teaching, non-teaching staff and other employees and officers;