Bombay High Court
Mayuresh Nandkumar Purohit vs Kaushik Manna And Anr on 19 March, 2019
Author: Sadhana S. Jadhav
Bench: Sadhana S. Jadhav
1 206- Apeal 1327 of 2013\
Vat
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL No. 1327 OF 2013
Mayuresh Nandkumar Purohit ...Appellant
Vs.
Kaushik manna and Anr. ...Respondents
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Ms. Ameeta Kuttikrishnan for Appellant
Mr. S.S. Pednekar -APP
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CORAM : SMT. SADHANA S. JADHAV, J.
DATE : MARCH 19, 2018
P.C.:
1. Respondent No.2 in this appeal is Union of India.
2. Advocate Ms. Ameeta Kuttikrishnan is appointed on the Panel of Lawyers appearing for the Union of India and hence, she is discharged from appearance.
3. Learned counsel Tarak Sayyed has submitted that he is appearing for the Appellant in the said appeal.
[SMT. SADHANA S. JADHAV, J.] ::: Uploaded on - 27/03/2019 ::: Downloaded on - 04/04/2020 08:02:49 :::