Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Telangana - Subsection Section 35(3) in Nizams Institute of Medical Sciences Act, 1989 (3)The Institute shall function under the General supervision of the Government and the Government shall have power to review the actions of the Institute taken under this Act.
