Madhya Pradesh High Court
Salim vs The State Of Madhya Pradesh on 6 October, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 41487 of 2023 (SALIM Vs THE STATE OF MADHYA PRADESH) Dated : 06-10-2023 Shri Prem Singh Bhadouria - Advocate for the applicant.
Shri PPS Bazeeta - Public Prosecutor for the State. As a matter of last indulgence, one opportunity is granted to counsel for the applicant to file certain documents.
As prayed, list the case on 09/10/2023.
(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 07-10-2023 10:52:19 AM