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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(4) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(4)the requirements of the various modes of train operations referred in sub-rule (3) shall be in accordance with provisions laid down in the Bangalore Metro Railway (General) Rules, 2011 and the Bangalore Metro Signal Engineering Manual.