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[Cites 0, Cited by 1] [Section 70] [Entire Act]

NCT Delhi - Subsection

Section 70(7) in The New Delhi Municipal Council Act, 1994

(7)The assessment list so authenticated shall be deposited in the office of the Council and shall be open, free of charge during office hours to all owners, lessees and occupiers of lands and buildings comprised therein or the authorised agents of such persons, and a public notice that it is so open shall forthwith be published.