Gujarat High Court
Late vs Rajendrabhai
Author: Sonia Gokani
Bench: Sonia Gokani
AO/79/2012 1/ 1 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD APPEAL FROM ORDER No. 79 of 2012 ========================================================= LATE JAGDISHCHANDRA PATHAK MULTIPURPOSE CHARITABLE TRUST & 1 - Appellant(s) Versus RAJENDRABHAI BAVAJIBHAI PATEL & 4 - Respondent(s) ========================================================= Appearance : Mr. Mehul Shah with MR RUTVIJ S OZA for Appellant(s) : 1 - 2. None for Respondent(s) : 1 - 5. ========================================================= CORAM : HONOURABLE MS JUSTICE SONIA GOKANI Date : 06/03/2012 ORAL ORDER
On request of learned advocate paper book is taken on record.
On hearing learned advocate Mr. Mehul Shah appearing for Appellants and perusal of the material on record. Issue notice returnable on 15th March, 2012. In the mean time, direction of the Court that the defendant Nos. 1 and 2 and their men, agents, servants and assignees are hereby restrained from disturbing the plaintiffs from utilizing the sky open space of the suit property i.e. common plot till the final disposal of the suit shall stand stayed till the next returnable date.
(Ms.Sonia Gokani,J) bina