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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(33) in The Hemchandracharya North Gujarat University Act, 1986

(33)to conduct, co-ordinate, supervise, regulate and control post-graduate teaching and research work in the University Departments [and affiliated colleges and recognised institutions] [Added by Gujarat 8 of 1990, dated 29th June 1990];