Gujarat High Court
Deepak Nitrite Limited vs Oriental Enterprise Pvt. Ltd. on 26 February, 2020
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/SCA/1247/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 1247 of 2020
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DEEPAK NITRITE LIMITED
Versus
ORIENTAL ENTERPRISE PVT. LTD.
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Appearance:
ANANDODAYA S MISHRA(8038) for the Petitioner(s) No. 1
for the Respondent(s) No. 2
MR JATIN Y TRIVEDI(2616) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
and
HONOURABLE MR.JUSTICE VIRESHKUMAR B. MAYANI
Date : 26/02/2020
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE R.M.CHHAYA) Notice returnable on 18.03.2020. Learned advocate Mr. Pratik Chaudhary for learned advocate Mr. Jatin Trivedi waives service of notice on behalf of respondent No.1.
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