Madras High Court
Luni Devi vs State Of Tamilnadu on 6 March, 2023
Author: Anita Sumanth
Bench: Anita Sumanth
WP.No.15960 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated: 06.03.2023
CORAM
THE HONOURABLE DR. JUSTICE ANITA SUMANTH
W.P.No.15960 of 2020
Luni Devi ...Petitioner
Vs
1.State of Tamilnadu,
Represented by its Secretary to Government,
Registration Department,
Secretariat, Fort St. George,
Chennai-9.
2.The Sub-registrar,
Sowcarpet Sub-Registrar Office,
11, Davidson street, Sowcarpet,
Chennai-1.
3.The Assistant Commissioner,
Vallalar Nagar Assessment Circle,
2nd Floor, Elephant gate Bridge Road,
Near Elephant Gate Police Station,
Veppery, Chennai-600 003.
4.M/s.Manoj Metals,
Rep. by its Proprietor,
Kanniah naidu street, Kondithoppu,
Chennai-600 079. ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, directing the 3 rd respondent to recall the
order bearing ref. No.40 of 2016 dated 09.06.2016 issued in respect of the
https://www.mhc.tn.gov.in/judis
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WP.No.15960 of 2020
property belonging to the petitioner and further direct and the 2nd respondent to
delete the entry vide Doc.No.7 of 2016 dated 09.06.2016 creating encumbrance
in respect of the properties belonging to the petitioner more fully described in
para 2 of the affidavit.
For Petitioner : No Appearance
For Respondents : Mr.K.Suresh (for R1 and R2)
Government Advocate
Ms.Vasantha Mala (for R3)
Government Advocate (Taxes)
ORDER
This matter had come up for hearing before my predecessor on 06.02.2023 when the petitioner was called absent. Hence, it was directed to be listed today under the caption 'for dismissal', when also, the petitioner is called absent.
2.Hence, this Writ Petition is dismissed for non-prosecution. No costs.
Connected Miscellaneous Petition is also dismissed.
06.03.2023 Index : Yes/No Speaking Order Neutral Citation:Yes/No vs To
1.State of Tamilnadu, Represented by its Secretary to Government, Registration Department, Secretariat, Fort St. George, Chennai-9.
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2.The Sub-registrar, Sowcarpet Sub-Registrar Office, 11, Davidson street, Sowcarpet, Chennai-1.
3.The Assistant Commissioner, Vallalar Nagar Assessment Circle, 2nd Floor, Elephant gate Bridge Road, Near Elephant Gate Police Station, Veppery, Chennai-600 003.
https://www.mhc.tn.gov.in/judis 3 WP.No.15960 of 2020 Dr.ANITA SUMANTH, J.
vs W.P.No.15960 of 2020 06.03.2023 https://www.mhc.tn.gov.in/judis 4