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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Maharashtra - Subsection

Section 127(iii) in Maharashtra Cinemas (Regulation) Rules, 1966

(iii)the Executive Engineer of the Electrical Division, the Deputy Engineer, the Electrical Supervisor, the Electrical Inspector, the District Health Officer, the District Medical Officer of Health, the Divisional Medical Officer of Health or as the case may be, the Medical Officer of Health of Health Unit, for ascertaining that the provisions of these Rules are being duly observed.