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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Sikkim - Subsection

Section 92(1) in Sikkim Co-Operative Societies Act, 1978

(1)the' State Co-operative Bank may with the prior approval of the Government, and subject to such terms and conditions as the Government may deem fit to impose, borrow money by issue of bonds.