Allahabad High Court
Specialist Basic Shiksha Adhikari, ... vs Rudra Prakash Mishra & Others on 19 October, 2010
Author: Pankaj Mithal
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1739 of 2010 Petitioner :- Specialist Basic Shiksha Adhikari, Maharajganj & Another Respondent :- Rudra Prakash Mishra & Others Petitioner Counsel :- K.S. Shukla Hon'ble Pankaj Mithal,J.
Issue notice on the delay condonation application to the respondents.
Order Date :- 19.10.2010 piyush