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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in M.P. Food Security Rules, 2017

(2)In case of other than existing/retired officer of any Government/Public Sector Undertaking.In case of a person other than existing or retired officer, being appointed as Chairperson or Member of the Food Commission, the monthly honorarium, hospitality allowance, daily allowance and house rent allowance shall be as below subject to revision from time to time:
Serial No. Name of the Post Honorarium and hospitability Allowance Daily Allowance (per day @ 375) House Rent Allowance
1 Chairperson 13000 11250 10400
2 Member 10000 11250 10400