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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(e) in Punjab Tissue Culture Based Seed Potato Act, 2020

(e)"Licensing Authority" means the Department of Horticulture, Punjab which shall issue the license for seed potato production through tissue culture based aeroponics or nethouse facility in the State of Punjab;