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[Cites 0, Cited by 0] [Section 52(5)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(5)(a) in The Chhattisgarh Co-Operative Societies Act, 1960

(a)in the case of co-operative credit structure the share capital of the State Government shall not be more than twenty five percent of the issued equity share capital;