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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(6) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(6)The Director in his/her capacity as Chairperson of the Senate shall have the power to invite any person not being a member of the Senate to a meeting of the Senate but such invitee shall not be entitled to vote at such a meeting.