Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(69)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(69)(f) in Meghalaya Goods and Services Tax Act, 2017

(f)a Development Board constituted under article 371 of the Constitution; or