Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] Union of India - Subsection Section 78(2) in The Major Port Trusts Act, 1963 (2)for the payment of pension to its employees; or(ii)the provident or pension fund established by the Board; and](b)the rates leviable by the Board under this Act.
