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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(i) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(i)the candidate has attended not less than 75% of the full course of lectures and practicals (if applicable) arranged for his class in each of the subjects offered (to be counted from the last date of admission without late fee upto the last day when the classes break up for preparatory holidays).