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State of Bihar - Section

Section 30 in Bihar Fire Service Act, 2014

30. Fire safety officers to undergo training.

- The fire safety officers shall undergo training at the Fire Safety management Academy as may be specified by the Government in this behalf:Provided that a person who has already undergone such training at the National Fire Service Collage, Nagpur or at any other equivalent institution recognized by the Government, shall not be required to undergo such a training.