Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 39 in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973 39. Miscellaneous. Division 4. Construction(a)Construction, Repair and Demolition of Buildings.(b)Highways, Roads, Bridges, etc.(c)Rail-roads, Railway, Roadsheds, Bridges etc.(d)Others.Divisions. Electricity, Gas, Water and Sanitary Services
