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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(c) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(c)the number of members nominated on the basis of merit in transparent manner by the Municipal Commissioner or Executive Officer to represent the Non Government Organizations and the Community Based Organizations shall not be less-than ten per cent;