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State of Chattisgarh - Section

Section 12 in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

12. Receipt of the material.

- On receipt of the material and goods, it shall be properly checked and be counted, measured or weighed, as the case may be, and it shall be the duty of the receiver to satisfy himself and to correct standard and quality of supplied material as per sample.