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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(13) in The Insurance Rules, 1939

(13)Sharesof any company guaranteed by another company such other company having paiddividends on its ordinary share for the five years immediately preceding or forat least five out of the six or seven years immediately preceding.[Seesection 27-A(1)(k)]
Name of the company Name of the guaranteeing company Date of purchase Face value Book value Market value Whether proviso to section 27-A(1)(k) complied with Remarks