Section 9(3)(b) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993
(b)determining whether and if so in what manner, any such functions are to be performed or whether any provisions of this Act or the rules, orders or schemes made thereunder or any notice, order, direction or authorisation served, made, given or granted under this Act is being or has been complied with;