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[Cites 0, Cited by 3] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2) in The Food Safety And Standards Act, 2006

(2)When a sample of any article of food or adulterant is taken, the Food Safety Officer shall, by the immediate succeeding working day, send the sample to the Food Analyst for the area concerned for analysis and report.