Madras High Court
G.Parvatham vs The Regional Transport Authority on 30 August, 2022
Author: C.Saravanan
Bench: C.Saravanan
W.P.No.23227 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 30.08.2022
CORAM
THE HON'BLE MR.JUSTICE C.SARAVANAN
W.P.No.23227 of 2022
G.Parvatham ... Petitioner
Vs.
The Regional Transport Authority
Coimbatore South,
Coimbatore. ... Respondent
Prayer: Writ Petition filed under Article 226 of Constitution of India, for
issuance of a Writ of Mandamus to direct the respondent herein to consider
and pass orders on the petitioner's renewal of permit applications for the
Town bus permit (Route number 19) “PSG Arts college to Vellalore” for the
period starting from 2005 to 2025 in respect of vehicle number TN-38/Q-
4543.
For Petitioner : Mr.K.Hariharan
For Respondent : Mr.M.Shahjahan
Special Government Pleader
ORDER
Mr.M.Shahjahan, learned Special Government Pleader takes notice on behalf of the respondent.
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2. The writ petition is being disposed of at the time of admission after hearing the learned counsel for the petitioner and the learned Special Government Pleader for the respondent without expressing any opinion on merits by directing the respondent to consider the petitioner's application for the renewal of permit under the provisions of the Motor Vehicles Act, 1988, in the light of subsequent development and order passed by the Hon'ble Division Bench of this Court in W.A.Nos.1670 to 1672 of 2003 and 1722 to 1725 of 2003 vide order dated 05.03.2008.
3. In view of the above, this writ petition is disposed of by directing the respondent to consider the application of the petitioner and pass appropriate orders on merits and in accordance with law within a period of four weeks from the date of receipt of a copy of this order. No cost.
30.08.2022 Index : Yes/No Internet : Yes/No Speaking/Non-speaking Order rgm ____________ https://www.mhc.tn.gov.in/judis Page No. 2 of 4 W.P.No.23227 of 2022 To The Regional Transport Authority Coimbatore South, Coimbatore.
____________ https://www.mhc.tn.gov.in/judis Page No. 3 of 4 W.P.No.23227 of 2022 C.SARAVANAN, J.
rgm W.P.No.23227 of 2022 30.08.2022 ____________ https://www.mhc.tn.gov.in/judis Page No. 4 of 4