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[Cites 0, Cited by 0] [Section 294] [Entire Act]

State of Nagaland - Subsection

Section 294(8) in Nagaland Municipal Act, 2001

(8)The Municipality shall consider the recommendations of the Municipal Streets Technical Committee and take such decisions thereon as it thinks fit after taking into account plans, proposals, surveys, studies, schemes and programmes, if any, referred to in sub-section (6).